High Courts06 Apr 2015Dismissed
Parappa and Others Vs Parawa and Others
Karnataka High Court · (2015) 04 KAR CK 0123
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1(4), Order 6 Rule 17, 151Constitution of India, 1950 - Article 226, 227
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 142 of 219
High Courts06 Apr 2015
Thulasi Vs D.H. Siddanagoud and Others
Karnataka High Court · (2015) 04 KAR CK 0056
Specific Relief Act, 1963 - Section 19(1)(b), 19(b)Transfer of Property Act, 1882 - Section 3
High Courts06 Apr 2015
Hemaraj and Others Vs Mehaboob Subani and Others
Karnataka High Court · (2015) 04 KAR CK 0054
Motor Vehicles Act, 1988 - Section 134
High Courts06 Apr 2015Disposed off
Lakshmanachari Vs Ramavathi
Karnataka High Court · (2015) 04 KAR CK 0046
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts06 Apr 2015Allowed
Karnataka Housing Board and Others Vs K. Keshava Setty and Others
Karnataka High Court · (2015) 04 KAR CK 0045
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31(a), 80, 96Karnataka Housing Board Act, 1962 - Section 72
High Courts06 Apr 2015Allowed
Siddu Vs State of Karnataka and Others
Karnataka High Court · (2015) 04 KAR CK 0043
Penal Code, 1860 (IPC) - Section 506Protection of Children from Sexual Offences Act, 2012 - Section 34, 6
High Courts06 Apr 2015Allowed
Basanagouda Patil and Others Vs Shashikala
Karnataka High Court · (2015) 04 KAR CK 0042
Protection of Women From Domestic Violence Act, 2005 - Section 12, 18, 19, 20, 22
High Courts06 Apr 2015Disposed off
Neelappa Vs Manjunath Co-operative Housing Society Ltd. and Others
Karnataka High Court · (2015) 04 KAR CK 0036
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 14(2)
High Courts06 Apr 2015Allowed
Jayalakshmi and Others Vs State of Karnataka
Karnataka High Court · (2015) 04 KAR CK 0034
Child Marriage Restraint Act, 1929 - Section 9Criminal Procedure Code, 1973 (CrPC) - Section 438, 439Penal Code, 1860 (IPC) - Section 366, 376
High Courts06 Apr 2015Allowed
Shrinivasachar and Others Vs State of Karnataka
Karnataka High Court · (2015) 04 KAR CK 0033
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 306
High Courts06 Apr 2015Allowed
Ashok Vs State of Karnataka
Karnataka High Court · (2015) 3 KCCR 2139
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 34, 363, 376, 506
High Courts06 Apr 2015
Quality Liquor Agencies Vs Assistant Commissioner of Income Tax
Karnataka High Court · (2015) 377 ITR 528
Income Tax Act, 1961 - Section 132, 139(1), 143(3), 158B(b), 158BA
High Courts01 Apr 2015Dismissed
Shekarappa Kalakappa Shreegiri Vs Veeranaguda
Karnataka High Court · (2015) 3 AKR 85 : (2015) 4 KCCR 3038
High Courts01 Apr 2015Allowed
K.S. Siddalingaiah Vs State of Karnataka
Karnataka High Court · (2015) 3 AKR 26 : (2015) 4 KCCR 3585
Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts01 Apr 2015Allowed
Shaikh Feroz Vs State of Karnataka and Others
Karnataka High Court · (2015) 3 AKR 790 : (2015) CriLJ 4441 : (2015) 3 KarLJ 607 : (2015) 4 KCCR 3980
Karnataka Prevention of Dangerous Activities of Bootleggers, Drug-Offenders, Gamblers, Goondas, Immoral Traffic Offenders and Slum-Grabbers Act, 1985 - Section 3, 3(1), 8
High Courts01 Apr 2015Dismissed
The Management of Schneider Electric it Business India Pvt. Ltd. Vs The Additional Chief Secretary, Dept. of Labour and Others
Karnataka High Court · (2015) 147 FLR 607 : (2015) ILR Kar 3961 : (2015) 4 KarLJ 239 : (2016) 1 LLN 131
Industrial Disputes Act, 1947 - Section 10, 10(2), 12, 12(3), 18
High Courts01 Apr 2015
Unique Shelters Pvt. Ltd. Vs Union of India and Others
Karnataka High Court · (2015) 04 KAR CK 0339
Income Tax Act, 1961 - Section 10A, 10B, 10BA, 119, 119(2)(b)Motor Vehicles Act, 1988 - Section 2
High Courts01 Apr 2015Dismissed
Ramesh Vs Kumada
Karnataka High Court · (2015) 04 KAR CK 0338
Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(1)
High Courts01 Apr 2015Allowed
Mahalakshmi and Others Vs The Oriental Insurance Company Ltd. and Others
Karnataka High Court · (2015) 04 KAR CK 0337
High Courts01 Apr 2015Allowed
Gangamuniyappa and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 3 KarLJ 487 : (2015) 4 KCCR 3836
Forest Act, 1963 - Section 64-A