High Courts08 Apr 2015Dismissed
State Vs Arvind and Others
Karnataka High Court · (2015) 2 AKR 802
Evidence Act, 1872 - Section 134, 137, 27Penal Code, 1860 (IPC) - Section 109, 120B, 120-B, 143, 147
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 140 of 219
High Courts08 Apr 2015Partly Allowed
Rama and Others Vs State of Karnataka
Karnataka High Court · (2015) 3 AKR 364 : (2015) 4 KCCR 3923
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 34, 354, 376Protection of Children from Sexual Offences Act, 2012 - Section 7
High Courts08 Apr 2015Allowed
Tayappa Ramappa Lamani Vs State of Karnataka
Karnataka High Court · AIR 2015 Kar 182 : (2015) 4 AKR 677 : (2015) ILR Kar 3041
Karnataka Land Revenue Act, 1964 - Section 95Land Acquisition Act, 1894 - Section 4, 4(1), 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 11, 11(1), 11(4)
High Courts08 Apr 2015Dismissed
T.G. Rangashamaiah and Others Vs Abdul Shukur and Others
Karnataka High Court · (2015) 04 KAR CK 0008
Specific Relief Act, 1963 - Section 12, 16
High Courts07 Apr 2015
J. Praveen Kumar Vs State of Karnataka and Others
Karnataka High Court · (2015) 04 KAR CK 0187
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts07 Apr 2015Dismissed
National Insurance Company Limited Vs Parasanagouda and Others
Karnataka High Court · (2015) 04 KAR CK 0186
High Courts07 Apr 2015Allowed
Chandrappa and Others Vs Ramesh and Others
Karnataka High Court · (2015) 04 KAR CK 0185
Motor Vehicles Act, 1988 - Section 134(c), 41(4)
High Courts07 Apr 2015Dismissed
M. Shivanna Vs The Karnataka Power Transmission Corporation Ltd.
Karnataka High Court · (2015) 4 KarLJ 46
Constitution of India, 1950 - Article 226
High Courts07 Apr 2015Dismissed
K. Jayarama Balyaya Vs Union of India and Others
Karnataka High Court · (2015) 4 AKR 125 : (2015) ILR Kar 2406 : (2015) 4 KarLJ 67 : (2015) 3 KCCR 2857 : (2015) LabIC 3983
High Courts07 Apr 2015Allowed
B. Mahadevappa and Others Vs The Commissioner, The Mysore Urban Development Authority and Others
Karnataka High Court · (2015) 04 KAR CK 0160
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 12(2), 18(1), 18(2), 4, 54
High Courts07 Apr 2015Dismissed
National Insurance Company Limited Vs Durgappa and Others
Karnataka High Court · (2015) 04 KAR CK 0159
High Courts07 Apr 2015Dismissed
Basavaraj Dugani and Others Vs State and Others
Karnataka High Court · (2015) 04 KAR CK 0158
Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 323, 34, 498A, 504
High Courts07 Apr 2015Dismissed
Shahanaz Begum and Others Vs Lalitabai and Others
Karnataka High Court · (2015) 04 KAR CK 0133
Hindu Marriage Act, 1955 - Section 13(iii)Penal Code, 1860 (IPC) - Section 494
High Courts07 Apr 2015
The Commissioner of Income Tax and Others Vs K.L.N. Agrotechs (P) Ltd.
Karnataka High Court · (2015) 281 CTR 605 : (2015) ILR Kar 2681 : (2015) 375 ITR 301
Income Tax Act, 1961 - Section 43B
High Courts07 Apr 2015Dismissed
Muniyappa Vs Ramappa and Others
Karnataka High Court · (2015) 04 KAR CK 0125
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts07 Apr 2015Disposed off
B.S. Nagendra Vs Navarathanmal and Others
Karnataka High Court · (2015) 04 KAR CK 0122
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8
High Courts07 Apr 2015Dismissed
Shekappa Yamanappa Kankanawadi and Others Vs Vishnu Rajaram Devagirikar
Karnataka High Court · (2015) 04 KAR CK 0060
High Courts07 Apr 2015Dismissed
Tejanna and Others Vs Bhimashankar and Others
Karnataka High Court · (2015) 04 KAR CK 0059
High Courts07 Apr 2015Dismissed
Royal Sundaram Alliance Insurance Co. Ltd. and Others Vs Marilyn Philip and Others
Karnataka High Court · (2015) 04 KAR CK 0058
Motor Vehicles Act, 1988 - Section 166
High Courts07 Apr 2015Allowed
M.K. Kuruvilla Vs S. Vasantha
Karnataka High Court · (2015) 04 KAR CK 0057
Civil Procedure Code, 1908 (CPC) - Order 3 Rule 2