High Courts09 Apr 2015Disposed off
Shankar Rao and Others Vs M. Nagaraj and Others
Karnataka High Court · (2015) 04 KAR CK 0107
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 7
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 139 of 219
High Courts09 Apr 2015Dismissed
Shamsundar L. Asrani and Others Vs Shankha Brita Das and Others
Karnataka High Court · (2015) 04 KAR CK 0028
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(6)Evidence Act, 1872 - Section 40, 41, 42, 43Income Tax Act, 1961 - Section 80G
High Courts09 Apr 2015Allowed
Moulali Vs State of Karnataka
Karnataka High Court · (2015) 04 KAR CK 0027
Criminal Procedure Code, 1973 (CrPC) - Section 439Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 143, 147, 149, 304B
High Courts09 Apr 2015Dismissed
G.M. Guruswamy and Others Vs G.M. Gurusiddaiah and Others
Karnataka High Court · (2015) 04 KAR CK 0020
High Courts08 Apr 2015Allowed
Mysore Urban Development Authority and Others Vs Honne Gowda and Others
Karnataka High Court · (2015) 04 KAR CK 0375
Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 5
High Courts08 Apr 2015
Authorised Officer and Dy. Commissioner of Excise Vs Rangappa
Karnataka High Court · (2015) 323 ELT 86
Karnataka Excise Act, 1965 - Section 43A
High Courts08 Apr 2015Disposed off
Wasim Ur Rehaman Vs State of Karnataka and Others
Karnataka High Court · (2015) 4 KarLJ 52
Registration Act, 1908 - Section 17(2)(vi)Specific Relief Act, 1963 - Section 31, 31(1)
High Courts08 Apr 2015Disposed off
Siddaramayya and Others Vs Fakirayya and Others
Karnataka High Court · (2015) 04 KAR CK 0336
Hindu Succession Act, 1956 - Section 8Karnataka Land Reforms Act, 1961 - Section 2 (12), 2(17)
High Courts08 Apr 2015Allowed
Neelkanth Vs The State and Others
Karnataka High Court · (2015) 04 KAR CK 0184
Penal Code, 1860 (IPC) - Section 107, 109, 323, 34, 354
High Courts08 Apr 2015
The Commissioner of Service Tax Vs Tandus Flooring India Pvt. Ltd.
Karnataka High Court · (2015) 35 GSTR 599 : (2015) 39 STR 424
Finance Act, 1994 - Section 96C, 96E
High Courts08 Apr 2015Disposed off
K. Kasiappa and Others Vs Life Insurance Corporation of India
Karnataka High Court · (2015) 04 KAR CK 0182
Civil Procedure Code, 1908 (CPC) - Section 34
High Courts08 Apr 2015Allowed
Boregowda and Others Vs State of Karnataka
Karnataka High Court · (2015) 04 KAR CK 0157
Criminal Procedure Code, 1973 (CrPC) - Section 313Electricity Act, 2003 - Section 135, 138, 154, 154(1)
High Courts08 Apr 2015
Shambulinga and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 04 KAR CK 0156
Criminal Procedure Code, 1973 (CrPC) - Section 173(8)Penal Code, 1860 (IPC) - Section 201, 302, 304, 34
High Courts08 Apr 2015
Acer India Pvt. Ltd. Vs Union of India and Others
Karnataka High Court · (2015) 325 ELT 519
Customs Act, 1962 - Section 51, 74, 75A
High Courts08 Apr 2015Allowed
Atalanta Pumps Private Limited Vs Kunda J. Majli
Karnataka High Court · (2015) 04 KAR CK 0149
Companies Act, 1956 - Section 433, 433(e), 434(1)(a)
High Courts08 Apr 2015Dismissed
H.C. Nagaraj and Others Vs H.T. Krishnappa and Others
Karnataka High Court · (2015) 04 KAR CK 0108
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31(a), 100, 101, 102, 96Karnataka Land Revenue Act, 1964 - Section 133
High Courts08 Apr 2015Allowed
M.S. Shekharappa Vs Veeramma and Others
Karnataka High Court · (2015) 3 AKR 200 : (2015) ILR Kar 2035 : (2015) 3 KCCR 2661
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 91, 92Hindu Adoptions and Maintenance Act, 1956 - Section 10(iv), 16
High Courts08 Apr 2015Disposed off
Venkanna Vs Managing Director KPTCL and Others
Karnataka High Court · (2015) 04 KAR CK 0067
High Courts08 Apr 2015Disposed off
Assistant Executive Engineer and Others Vs Gangawwa and Others
Karnataka High Court · (2015) 04 KAR CK 0066
High Courts08 Apr 2015Partly Allowed
Shantabai and Others Vs The Special Land Acquisition Officer and Others
Karnataka High Court · (2015) 04 KAR CK 0064
Land Acquisition Act, 1894 - Section 4(1)