High Courts10 Apr 2015Disposed off
Amruthesh N.P. Vs Government of Karnataka and Others
Karnataka High Court · (2015) 4 KarLJ 131
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 137 of 219
High Courts10 Apr 2015Dismissed
Ramu Vs The Assistant Director, Karnataka Land Army Corporation and Others
Karnataka High Court · (2015) 147 FLR 277 : (2015) 3 KarLJ 613
Industrial Disputes Act, 1947 - Section 10(4-A)
High Courts10 Apr 2015Dismissed
B.K. Raghukumar and Others Vs C. Goutam and Others
Karnataka High Court · (2015) 04 KAR CK 0327
Arbitration and Conciliation Act, 1996 - Section 11, 21, 43
High Courts10 Apr 2015Allowed
Limra Electricals A Proprietorship Concern Vs Bharat Sanchar Nigam Limited and Others
Karnataka High Court · (2015) 04 KAR CK 0326
Arbitration and Conciliation Act, 1996 - Section 11Constitution of India, 1950 - Article 136
High Courts10 Apr 2015Allowed
Yogesh Vs The State of Karnataka and Others
Karnataka High Court · (2015) 04 KAR CK 0325
High Courts10 Apr 2015Allowed
Anjuman Hami-E-Muslimeen Vs Assistant Provident Fund Commissioner
Karnataka High Court · (2015) 146 FLR 873 : (2016) 1 LLN 410 : (2015) LLR 971
High Courts10 Apr 2015Partly Allowed
Mabusab Vs Govindappa
Karnataka High Court · (2015) 04 KAR CK 0323
High Courts10 Apr 2015Dismissed
K.L. Khurana Vs Suresh Brothers and Others
Karnataka High Court · (2015) 04 KAR CK 0191
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 22, Order 21 Rule 5, Order 21 Rule 54, Order 21 Rule 54 (1A), Order 21 Rule 54 (1-A)
High Courts10 Apr 2015Dismissed
Ashraf and Others Vs State of Karnataka
Karnataka High Court · (2015) 2 KCCR 1956
Child Labour (Prohibition and Regulation) Act, 1986 - Section 14, 2, 2(ii), 3Criminal Procedure Code, 1973 (CrPC) - Section 438Juvenile Justice Act, 1986 - Section 23, 25
High Courts10 Apr 2015
The Commissioner of Income Tax and Others Vs Karnataka State Agricultural Produce Processing and Export Corporation Ltd.
Karnataka High Court · (2015) 3 AKR 328 : (2015) 280 CTR 590 : (2015) 377 ITR 496 : (2015) 231 TAXMAN 831
High Courts10 Apr 2015
The New India Assurance Co. Ltd. Vs Doddarama and Others
Karnataka High Court · (2015) 04 KAR CK 0120
High Courts10 Apr 2015Partly Allowed
H.N. Yogananda and Others Vs G. Kumar and Others
Karnataka High Court · (2015) 04 KAR CK 0119
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts10 Apr 2015Partly Allowed
Venkategowda and Others Vs Manju and Others
Karnataka High Court · (2015) 04 KAR CK 0118
Motor Vehicles Act, 1988 - Section 166
High Courts10 Apr 2015Partly Allowed
Mahesha Vs Radhavendra Kharvi and Others
Karnataka High Court · (2015) 04 KAR CK 0117
Motor Vehicles Act, 1988 - Section 166
High Courts10 Apr 2015Allowed
The Oriental Insurance Co. Ltd. Vs Dhananjaya and Others
Karnataka High Court · (2015) 04 KAR CK 0116
High Courts10 Apr 2015Allowed
Bheemashankar and Others Vs Suresh and Others
Karnataka High Court · (2015) 04 KAR CK 0111
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 2, 115Evidence Act, 1872 - Section 115Hindu Minority and Guardianship Act, 1956 - Section 8
High Courts10 Apr 2015Allowed
In Re: Kuman Nahusha
Karnataka High Court · (2015) 2 AKR 795
Guardians and Wards Act, 1890 - Section 28, 29, 47(e), 7Hindu Minority and Guardianship Act, 1956 - Section 8
High Courts10 Apr 2015Allowed
Neelappa Vs The Tahasildar and Others
Karnataka High Court · (2015) 04 KAR CK 0065
Constitution of India, 1950 - Article 371-J
High Courts10 Apr 2015Partly Allowed
Manik Rao and Others Vs The Special Land Acquisition Officer and Others
Karnataka High Court · (2015) 04 KAR CK 0063
Land Acquisition Act, 1894 - Section 4(1)
High Courts10 Apr 2015Allowed
Rajesh Vs State of Karnataka
Karnataka High Court · (2015) 04 KAR CK 0062
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120[B], 201, 302, 34