High Courts15 Apr 2015Allowed
Kallappa and Others Vs Hussainsab Fakirsab Agasar and Others
Karnataka High Court · (2015) 3 AKR 366 : (2015) ILR Kar 3416 : (2015) 4 KCCR 3942
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 135 of 219
High Courts15 Apr 2015Dismissed
Nagaraj Vs Kiran
Karnataka High Court · (2015) 04 KAR CK 0215
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 6 Rule 17, 151
High Courts15 Apr 2015Allowed
S.K. Chand Basha Vs A.P. Vijayalakshmi
Karnataka High Court · (2015) 3 AKR 516 : (2015) 4 KCCR 3991
Criminal Procedure Code, 1973 (CrPC) - Section 313Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts15 Apr 2015
Maya Appliances Pvt. Ltd. Vs The State of Karnataka and Others
Karnataka High Court · (2015) 04 KAR CK 0200
Constitution of India, 1950 - Article 226Karnataka Value Added Tax Act, 2003 - Section 30, 64(1)
High Courts15 Apr 2015Dismissed
Soumya Vs Johny
Karnataka High Court · AIR 2015 Kar 110 : (2015) 3 DMC 330 : (2015) ILR Kar 3783
Divorce Act, 1869 - Section 18, 3(3), 3(4), 36, 55Family Courts Act, 1984 - Section 19, 20, 3, 4, 7
High Courts15 Apr 2015
M.R. Manjunath Vs Khaleem and Others
Karnataka High Court · (2015) 04 KAR CK 0176
Motor Vehicles Act, 1988 - Section 166
High Courts15 Apr 2015Allowed
Latha and Others Vs Basavaraj
Karnataka High Court · (2015) 04 KAR CK 0175
Civil Procedure Code, 1908 (CPC) - Section 24Hindu Marriage Act, 1955 - Section 9
High Courts15 Apr 2015Allowed
Kalyani Vs Gangadhar
Karnataka High Court · (2015) 04 KAR CK 0174
Civil Procedure Code, 1908 (CPC) - Section 24
High Courts15 Apr 2015
Pioneer Trading Vs State of Karnataka
Karnataka High Court · (2015) 3 AKR 556 : (2015) 51 GST 565 : (2015) 82 VST 230
Karnataka Value Added Tax Act, 2003 - Section 38, 39(1), 4(1)(b), 5(1), 59
High Courts15 Apr 2015Allowed
Veershetty Vs The State
Karnataka High Court · (2015) 04 KAR CK 0126
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 109, 120(B), 166, 166(A), 167
High Courts15 Apr 2015Dismissed
The Divisional Manager, United India Insurance Co. Ltd. Vs Huligemma and Others
Karnataka High Court · (2015) 04 KAR CK 0115
Motor Vehicles Act, 1988 - Section 147
High Courts15 Apr 2015Dismissed
State of Karnataka Vs Prashanth Rai and Others
Karnataka High Court · (2015) 3 AKR 418 : (2015) 4 KCCR 3971
Penal Code, 1860 (IPC) - Section 279, 332, 34, 395
High Courts15 Apr 2015
Hubballi Electricity Supply Co. Ltd. Vs The Commissioner of Income Tax (Appeals) and Others
Karnataka High Court · (2015) 04 KAR CK 0069
Income Tax Act, 1961 - Section 154, 246-A
High Courts15 Apr 2015
Fakirapa and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 04 KAR CK 0011
Evidence Act, 1872 - Section 9
High Courts13 Apr 2015Allowed
S.K. Gangadhara Vs Ramachandra
Karnataka High Court · (2015) ILR Kar 3128 : (2015) 3 KCCR 2449
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 58, Order 21 Rule 59, Order 21 Rule 97, Order 38 Rule 5, 100Transfer of Property Act, 1882 - Section 53, 53(1)
High Courts13 Apr 2015Allowed
State of Karnataka Vs Kallesha Driver
Karnataka High Court · (2015) 3 AKR 389 : (2015) 4 KCCR 3967
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 279, 304-A, 337, 338
High Courts13 Apr 2015Dismissed
L. Chandrashekar Vs R. Nanjappa
Karnataka High Court · (2015) 04 KAR CK 0322
Transfer of Property Act, 1882 - Section 106
High Courts13 Apr 2015Partly Allowed
Hemanth Kumar Vs State of Karnataka
Karnataka High Court · (2015) 04 KAR CK 0321
Criminal Procedure Code, 1973 (CrPC) - Section 313Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 201, 324, 504, 506
High Courts13 Apr 2015Allowed
R. Eshwarappa Vs Maruthi and Others
Karnataka High Court · (2015) 04 KAR CK 0317
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts13 Apr 2015Dismissed
Nagamma and Others Vs Dase Gowda and Others
Karnataka High Court · (2015) 04 KAR CK 0316
Evidence Act, 1872 - Section 91Karnataka Land Revenue Act, 1964 - Section 133Limitation Act, 1963 - Section 5