High Courts13 Apr 2015
J.R. Mrithunjay Singh Vs The Income Tax Officer
Karnataka High Court · (2015) 04 KAR CK 0230
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 136 of 219
High Courts13 Apr 2015Dismissed
Lakshmamma Vs P.K. Jayachandra Reddy and Others
Karnataka High Court · (2015) 3 AKR 43 : (2015) 3 KCCR 2632
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), Order 1 Rule 2, Order 22 Rule 10
High Courts13 Apr 2015Partly Allowed
Eramma Vs Krishnappa
Karnataka High Court · (2015) 04 KAR CK 0198
High Courts13 Apr 2015Dismissed
A. Srinivasalu Vs Karthik Kalevar
Karnataka High Court · (2015) 3 AKR 519 : (2015) 3 KCCR 2366
Contract Act, 1872 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 118, 138, 139
High Courts13 Apr 2015Allowed
Siddarama Reddy and Others Vs Indramma
Karnataka High Court · (2015) 04 KAR CK 0196
Criminal Procedure Code, 1973 (CrPC) - Section 190, 202, 203, 204Hindu Marriage Act, 1955 - Section 6Penal Code, 1860 (IPC) - Section 109, 149, 323, 494, 504
High Courts13 Apr 2015Disposed off
Shree Shree Shivamurthy Murugharajendra Mahaswamigalu Vs D.M. Channaveeraiah and Others
Karnataka High Court · (2015) 04 KAR CK 0180
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts13 Apr 2015Dismissed
Channa Narasimhaiah and Others Vs Thimmaiah and Others
Karnataka High Court · (2015) 04 KAR CK 0179
Civil Procedure Code, 1908 (CPC) - Order 33 Rule 1, Order 33 Rule 15A, Order 33 Rule 3
High Courts13 Apr 2015Partly Allowed
Anusha and Others Vs Firoz Ahamad and Others
Karnataka High Court · (2015) 04 KAR CK 0177
Motor Vehicles Act, 1988 - Section 166
High Courts13 Apr 2015
S.N. Gangadharaiah, K.A.S. Vs The State of Karnataka and Others
Karnataka High Court · AIR 2015 Kar 146 : (2015) ILR Kar 1955 : (2015) 3 KCCR 2598
Constitution of India, 1950 - Article 162, 309
High Courts13 Apr 2015Dismissed
Shivamurthy Swamyji Vs Kavaludar Govindappa and Others
Karnataka High Court · (2015) 3 AKR 182 : (2015) ILR Kar 3997 : (2015) 3 KCCR 2564
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 14, Order 6 Rule 14(d), Order 6 Rule 17, 151
High Courts13 Apr 2015Dismissed
D.V. Siddalingappa Vs Yajaman Nagappa Nanjamma Endowment Trust and Others
Karnataka High Court · (2015) 3 AKR 67 : (2015) 3 KCCR 2548
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10 (2), Order 1 Rule 10(2), Order 1 Rule 10(6), Order 1 Rule 8
High Courts13 Apr 2015Dismissed
P.N. Muniswamappa and Others Vs Murthy
Karnataka High Court · (2015) 3 KCCR 2607
Registration Act, 1908 - Section 17
High Courts13 Apr 2015Dismissed
Divisional Manager, National Insurance Co. Ltd. Vs Sidramappa and Others
Karnataka High Court · (2015) 04 KAR CK 0109
Motor Vehicles Act, 1988 - Section 173(2)
High Courts13 Apr 2015
Commissioner of Income Tax Vs Marikamba Transport Co.
Karnataka High Court · (2015) 281 CTR 235 : (2015) 379 ITR 129 : (2015) 231 TAXMAN 484
Income Tax Act, 1961 - Section 139, 143(3), 194C, 194C(3), 260A
High Courts13 Apr 2015Dismissed
Vijayalakshmi Vs Bangalore Development Authority and Others
Karnataka High Court · (2015) 04 KAR CK 0075
Civil Procedure Code, 1908 (CPC) - Section 9Constitution of India, 1950 - Article 136, 226Land Acquisition Act, 1894 - Section 16, 4, 6, 9
High Courts13 Apr 2015Partly Allowed
Jayanthi and Others Vs Lissy Thomas and Others
Karnataka High Court · (2015) 04 KAR CK 0074
Motor Vehicles Act, 1988 - Section 166
High Courts10 Apr 2015Dismissed
B.C. Nagarathna Vs T. Jayakeerthi and Others
Karnataka High Court · (2015) 3 AKR 549
Motor Vehicles Act, 1988 - Section 166
High Courts10 Apr 2015Dismissed
Bajaj Allianz General Insurance Co. Ltd. Vs Shivegowda and Others
Karnataka High Court · (2015) 3 AKR 87
High Courts10 Apr 2015Allowed
Dr. D. Pavan Kumar and Others Vs State of Karnataka
Karnataka High Court · (2015) 3 AKR 7 : (2015) ILR (Kar) 4968
Constitution of India, 1950 - Article 14Indian Medical Council Act, 1956 - Section 20
High Courts10 Apr 2015Allowed
C. Rangegowda Vs State of Karnataka and Others
Karnataka High Court · (2015) 4 KarLJ 64
Karnataka Urban Development Authorities Act, 1987 - Section 17, 19