High Courts01 Apr 2015Disposed off
K. Srinivasa and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 3 KarLJ 434 : (2015) 4 KCCR 3413
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 143 of 219
High Courts01 Apr 2015Dismissed
State of Karnataka and Others Vs K.T. Rajashekar
Karnataka High Court · (2015) 2 AKR 831 : (2015) 3 KarLJ 353 : (2015) 3 KCCR 2710
General Clauses Act, 1897 - Section 10
High Courts01 Apr 2015Allowed
Bhavani Vs The Secretary, Home Department and Others
Karnataka High Court · (2015) 2 AKR 655 : (2016) 1 Crimes 126 : (2015) 3 KarLJ 218 : (2015) 4 KCCR 3301
Constitution of India, 1950 - Article 22(5)Karnataka Prevention of Dangerous Activities of Bootleggers, Drug-Offenders, Gamblers, Goondas, Immoral Traffic Offenders and Slum-Grabbers Act, 1985 - Section 12(1), 3(1)
High Courts01 Apr 2015Dismissed
Lokesh and Others Vs Government of Karnataka and Others
Karnataka High Court · (2015) 3 KarLJ 214 : (2015) 4 KCCR 3541
Civil Procedure Code, 1908 (CPC) - Section 151Hindu Religious Institutions and Charitable Endowments Act, 1997 - Section 32
High Courts01 Apr 2015
The Commissioner of Central Excise Customs and Service Tax Vs BEML Limited and Others
Karnataka High Court · (2015) 04 KAR CK 0227
Central Excises and Salt Act, 1944 - Section 11, 11A, 11A(1), 11-AA
High Courts01 Apr 2015Partly Allowed
Syed Youns Quadri Vs The State
Karnataka High Court · (2015) 04 KAR CK 0167
Penal Code, 1860 (IPC) - Section 366, 376
High Courts01 Apr 2015
The Commissioner of Central Excise Vs Federal Mogul TPR India Limited
Karnataka High Court · (2015) 52 GST 504
Central Excises and Salt Act, 1944 - Section 2, 2(f), 5(A), 5A, 5A(1A)Finance Act, 1994 - Section 65, 66, 83, 93, 93(1)
High Courts01 Apr 2015
Divisional Manager, United India Insurance Company Limited Vs Shankar Rao and Others
Karnataka High Court · (2015) 04 KAR CK 0055
Motor Vehicles Act, 1988 - Section 166, 170
High Courts01 Apr 2015Allowed
C. Ramesh Vs R. Sridharan and Others
Karnataka High Court · (2015) 04 KAR CK 0049
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2)Constitution of India, 1950 - Article 227
High Courts01 Apr 2015
Solidus Hi Tech Products Pvt. Ltd. Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 AKR 789 : (2015) 51 GST 408 : (2015) ILR (Kar) 4663 : (2015) 83 VST 345
Karnataka Sales Tax Act, 1957 - Section 22AKarnataka Value Added Tax Act, 2003 - Section 39(1), 63, 63A
High Courts01 Apr 2015
State of Karnataka and Others Vs Shree Renuka Sugars Limited
Karnataka High Court · (2015) 04 KAR CK 0040
Central Sales Tax Act, 1956 - Section 5(1), 5(3)Karnataka Sales Tax Act, 1957 - Section 25-B, 25-B(2)
High Courts01 Apr 2015Dismissed
H.R. Nijagunappa and Others Vs H.R. Rudraiah and Others
Karnataka High Court · (2015) 04 KAR CK 0039
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 2, Order 41 Rule 31(A), 96
High Courts01 Apr 2015
Guru and Others Vs State of Karnataka
Karnataka High Court · (2015) 04 KAR CK 0038
Criminal Procedure Code, 1973 (CrPC) - Section 438, 439Penal Code, 1860 (IPC) - Section 149, 201, 302, 304
High Courts01 Apr 2015
Jaising and Others Vs State of Karnataka
Karnataka High Court · (2015) 04 KAR CK 0037
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 149, 30, 498-A, 504
High Courts01 Apr 2015Allowed
K. Ramanji and Others Vs The State of Karnataka
Karnataka High Court · (2015) ILR (Kar) 4387
Criminal Procedure Code, 1973 (CrPC) - Section 313, 392Penal Code, 1860 (IPC) - Section 302, 392
High Courts01 Apr 2015Dismissed
Gowribidanur Sahakara Sakkare Karkhane Ltd. Vs Indian Bank and Others
Karnataka High Court · (2016) 1 AKR 171
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3
High Courts31 Mar 2015Dismissed
Akshaya Sanjeev Vs Gangaraju
Karnataka High Court · (2015) 3 AKR 307 : (2015) 4 KCCR 3957
Penal Code, 1860 (IPC) - Section 149, 307, 95
High Courts31 Mar 2015Partly Allowed
State of Karnataka Vs Puttamadaiah
Karnataka High Court · (2015) 2 AKR 798 : (2015) 4 KCCR 3911
Penal Code, 1860 (IPC) - Section 323, 324, 326, 34
High Courts31 Mar 2015Dismissed
N. Veeraiah Vs State Bank of Mysore
Karnataka High Court · (2015) 4 AKR 665 : (2015) 4 KarLJ 498
Constitution of India, 1950 - Article 14, 16
High Courts31 Mar 2015Dismissed
C.D. Sivanna Vs Syndicate Bank
Karnataka High Court · (2015) 4 KarLJ 271
Constitution of India, 1950 - Article 226