High Courts30 Mar 2015Dismissed
R. Raghavendra Rao Vs The Commissioner, Bangalore Development Authority
Karnataka High Court · (2015) 4 KarLJ 347
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 145 of 219
High Courts30 Mar 2015
Deepak Shetty and Others Vs Karnataka Wakf Board
Karnataka High Court · (2015) 2 AKR 833 : (2015) 3 KCCR 2848
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 3Waqf Act, 1995 - Section 83, 83(9)
High Courts30 Mar 2015Dismissed
Hariram Vs Mysore Polymers and Rubber Products Limited
Karnataka High Court · (2015) 03 KAR CK 0376
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151Trade Marks Act, 1999 - Section 12, 18(1)
High Courts30 Mar 2015Allowed
Jayshree Vs The State and Others
Karnataka High Court · (2015) ILR Kar 3463
Penal Code, 1860 (IPC) - Section 198, 420, 465, 468, 471Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(ix)
High Courts30 Mar 2015Disposed off
Joseph Raj Vs The Commissioner, Bruhath Bangalore Mahanagara Palike and Others
Karnataka High Court · (2015) 3 KarLJ 429 : (2015) 4 KCCR 3402
High Courts30 Mar 2015
Commissioner of Income Tax Vs Allergan India (P.) Ltd.
Karnataka High Court · (2015) 3 AKR 218 : (2015) 231 TAXMAN 438
Income Tax Act, 1961 - Section 194C, 201(1), 201(1A)
High Courts30 Mar 2015
National Insurance Co. Ltd. and Others Vs Malasiddayya and Others
Karnataka High Court · (2015) 03 KAR CK 0292
High Courts30 Mar 2015Allowed
D. Ramakrishna and Others Vs D. Balakrishna and Others
Karnataka High Court · (2015) 5 KarLJ 478
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2Evidence Act, 1872 - Section 115Karnataka Land Revenue Act, 1964 - Section 110, 133
High Courts30 Mar 2015Dismissed
Hajibabu and Others Vs State of Karnataka
Karnataka High Court · (2015) 03 KAR CK 0275
Criminal Procedure Code, 1973 (CrPC) - Section 173, 239Penal Code, 1860 (IPC) - Section 34, 406, 420, 465
High Courts30 Mar 2015Disposed off
H.V. Gowthama Vs Pebble Bay Developers Pvt. Ltd. and Others
Karnataka High Court · (2015) 03 KAR CK 0274
Criminal Procedure Code, 1973 (CrPC) - Section 311
High Courts30 Mar 2015Allowed
C.K. Rama Murthy and Others Vs State Election Commission and Others
Karnataka High Court · (2015) 4 AKR 206 : (2015) ILR Kar 2724 : (2015) 4 KarLJ 8
Constitution of India, 1950 - Article 243K, 243-K, 243K(3), 243Q, 243TKarnataka Municipal Corporations Act, 1976 - Section 21, 21(3), 3, 4, 421
High Courts30 Mar 2015Allowed
Channabasavappa Vs M.P. Nataraj and Others
Karnataka High Court · (2015) 03 KAR CK 0108
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2, Order 20 Rule 5, 92
High Courts30 Mar 2015
R. Vijayan Vs State of Karnataka
Karnataka High Court · (2015) 03 KAR CK 0107
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 302
High Courts30 Mar 2015Dismissed
C. Vasanth Kumar Vs State of Karnataka
Karnataka High Court · (2015) 03 KAR CK 0106
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 34, 406, 408, 409, 420
High Courts27 Mar 2015Allowed
Ningappa Beerappa Bennegol Vs Sonabai Ningappa Badiger
Karnataka High Court · (2015) 2 AKR 863 : (2015) 4 KCCR 3977
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, Order 23 Rule 1(a), Order 23 Rule 23, 151
High Courts27 Mar 2015Dismissed
H.M. Rajappa Vs State of Karnataka and Others
Karnataka High Court · (2015) 2 AKR 830 : (2015) ILR Kar 2933 : (2015) 3 KarLJ 403 : (2015) 3 KCCR 2570
High Courts27 Mar 2015Disposed off
Narendra Kumar Vs Karnataka Power Transmission Corporation Limited and Others
Karnataka High Court · (2015) 3 KarLJ 32 : (2015) 4 KCCR 3496
High Courts27 Mar 2015Allowed
Jagadevi Vs Aravind
Karnataka High Court · (2015) 3 AKR 342 : (2015) 3 KCCR 2728
Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(4)Penal Code, 1860 (IPC) - Section 494, 497
High Courts27 Mar 2015Allowed
Abdul Ajeej Vs State of Karnataka
Karnataka High Court · (2015) 2 AKR 739 : (2015) 4 KCCR 3220
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 302, 307
High Courts27 Mar 2015Dismissed
Shankerappa and Others Vs Sharanappa
Karnataka High Court · (2015) 03 KAR CK 0293