High Courts29 Apr 2015
Regional Manager, United India Ins. Co. Ltd. Vs Shailaja
Karnataka High Court · (2015) 3 AKR 197
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 126 of 219
High Courts29 Apr 2015Dismissed
Syed Anwar and Others Vs Shusheelamma and Others
Karnataka High Court · (2015) 04 KAR CK 0086
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 227
High Courts29 Apr 2015Allowed
B.S. Shivananda Swamy Vs The State of Karnataka and Others
Karnataka High Court · (2015) 04 KAR CK 0085
High Courts29 Apr 2015Allowed
Sai Basava Developers Vs K.N. Parvathi and Others
Karnataka High Court · AIR 2015 Kar 195 : (2015) 4 AKR 451 : (2015) ILR Kar 2927
High Courts28 Apr 2015Disposed off
The Brigade Foundation, A Public Charitable Trust Vs The Principal Secretary, Department of Public Education and Others
Karnataka High Court · (2015) 4 KarLJ 473
High Courts28 Apr 2015Allowed
Govardhana and Others Vs Appi and Others
Karnataka High Court · AIR 2015 Kar 188 : (2015) 4 AKR 683 : (2015) ILR Kar 3323
Civil Procedure Code, 1908 (CPC) - Order 3 Rule 3Legal Services Authorities Act, 1987 - Section 19, 20
High Courts28 Apr 2015Disposed off
Shashirekha Vs D. Vijay Kumar and Others
Karnataka High Court · (2015) 04 KAR CK 0286
High Courts28 Apr 2015Dismissed
Abdul Haq Vs Zainabunnissa
Karnataka High Court · (2015) 04 KAR CK 0285
High Courts28 Apr 2015
T.V. Gayatri and Others Vs The Branch Manager National Insurance Company Ltd. and Others
Karnataka High Court · (2015) 04 KAR CK 0284
Motor Vehicles Act, 1988 - Section 163-A, 166
High Courts28 Apr 2015Partly Allowed
Sarasamma and Others Vs Krishna and Others
Karnataka High Court · (2015) 04 KAR CK 0283
Motor Vehicles Act, 1988 - Section 166
High Courts28 Apr 2015Allowed
Bharathraj Gumppe Vs The State of Karnataka and Others
Karnataka High Court · (2015) 3 AKR 285 : (2015) 3 Crimes 474 : (2015) ILR Kar 3673 : (2015) 3 KCCR 2273
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, 366, 368
High Courts28 Apr 2015Dismissed
P. Surendra Kumar Vs Varkeys Retail Ventures Pvt. Ltd.
Karnataka High Court · (2015) 3 Crimes 490
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, 142
High Courts28 Apr 2015Dismissed
V.T. Murthy and Others Vs V.S. Shivappa Gowda and Others
Karnataka High Court · (2015) 3 AKR 205 : (2015) 4 KCCR 3156
Criminal Procedure Code, 1973 (CrPC) - Section 372Penal Code, 1860 (IPC) - Section 143, 147, 149, 307, 326
High Courts28 Apr 2015Dismissed
State of Karnataka Vs Muniraju and Others
Karnataka High Court · (2015) 04 KAR CK 0279
Penal Code, 1860 (IPC) - Section 201, 302
High Courts28 Apr 2015
G. Raghu and Others Vs State by Dabaspet P.S.
Karnataka High Court · (2015) 04 KAR CK 0278
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 395, 411
High Courts28 Apr 2015Dismissed
B.S.T. Swamy Vs G.C. Yadava
Karnataka High Court · (2015) 04 KAR CK 0277
Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 9
High Courts28 Apr 2015
P. Giri Raju Vs The Commercial Tax Officer
Karnataka High Court · (2015) 51 GST 576 : (2015) 86 VST 21
Karnataka Value Added Tax Act, 2003 - Section 39(2), 42, 42(9), 45, 53
High Courts28 Apr 2015Dismissed
The Executive Engineer, MI Division and Others Vs Mallikarjun
Karnataka High Court · (2015) 04 KAR CK 0256
Land Acquisition Act, 1894 - Section 23
High Courts28 Apr 2015Dismissed
B. Ganesh and Others Vs State of Karnataka
Karnataka High Court · (2015) 3 AKR 117 : (2015) CriLJ 3343
Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 120-B, 143, 149, 201, 302
High Courts28 Apr 2015
Farooq Ali Khan Vs The Principal Commissioner of Income Tax and Others
Karnataka High Court · (2015) 3 AKR 70 : (2015) 234 TAXMAN 319
Constitution of India, 1950 - Article 136, 226Income Tax Act, 1961 - Section 127, 127(1), 132, 132(4), 133A(3)(ia)