High Courts29 Apr 2015
Satish and Others Vs The Deputy Commissioner, Bagalkot Taluk and Others
Karnataka High Court · (2015) 4 KarLJ 95
Karnataka Land Revenue Act, 1964 - Section 81, 92
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 125 of 219
High Courts29 Apr 2015Partly Allowed
Anusuyamma and Others Vs S. Palani Velu and Others
Karnataka High Court · (2015) 4 KarLJ 76
Motor Vehicles Act, 1988 - Section 166
High Courts29 Apr 2015Dismissed
Satheesha R. Vs Union of India and Others
Karnataka High Court · (2015) 04 KAR CK 0275
High Courts29 Apr 2015Dismissed
Sharadamma Vs Shivaji Gowda A.S. and Others
Karnataka High Court · (2015) 4 KarLJ 209
Karnataka Land Revenue Act, 1964 - Section 129
High Courts29 Apr 2015Dismissed
Sagar Automobiles Vs Kailash Chandra Sudarshan
Karnataka High Court · (2015) 04 KAR CK 0273
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 47 Rule 1, Order 47 Rule 47, 114
High Courts29 Apr 2015
Shriram General Insurance Co. Ltd. and Others Vs S. Rashmi and Others
Karnataka High Court · (2015) 04 KAR CK 0272
Motor Vehicles Act, 1988 - Section 166
High Courts29 Apr 2015Dismissed
Mahalingappa Vs The State of Karnataka
Karnataka High Court · (2015) 3 AKR 311 : (2015) 4 CCR 405 : (2015) CriLJ 3714 : (2015) 4 KarLJ 154
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 6Prevention of Corruption Act, 1988 - Section 11, 12, 13, 13(1)(d), 13(a)(d)
High Courts29 Apr 2015Dismissed
Krishna R. Vs The State of Karnataka
Karnataka High Court · (2015) 3 AKR 127
Penal Code, 1860 (IPC) - Section 307, 335
High Courts29 Apr 2015Allowed
S. Armugum Vs The State
Karnataka High Court · (2015) 3 AKR 185 : (2015) 4 CCR 49 : (2015) CriLJ 3359
Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 20(1), 7
High Courts29 Apr 2015Allowed
Marappa Vs State of Karnataka
Karnataka High Court · (2015) 3 AKR 176 : (2015) 4 KCCR 2946
Penal Code, 1860 (IPC) - Section 302
High Courts29 Apr 2015Allowed
Counselor Lakhsmi and Others Vs The State
Karnataka High Court · (2015) 3 AKR 210
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 306, 323, 324, 34, 342
High Courts29 Apr 2015Allowed
Dinesh Shenoy Vs The State and Others
Karnataka High Court · (2015) 3 AKR 51
Criminal Procedure Code, 1973 (CrPC) - Section 161Evidence Act, 1872 - Section 9Penal Code, 1860 (IPC) - Section 302, 323, 34, 376, 376(2)(g)
High Courts29 Apr 2015Dismissed
Shivannegowda Vs The State and Others
Karnataka High Court · (2015) 04 KAR CK 0243
Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 307
High Courts29 Apr 2015Allowed
GMR OSE Hungundhospet Highways Private Limited Vs State of Karnataka and Others
Karnataka High Court · (2015) 4 KarLJ 108
High Courts29 Apr 2015Dismissed
Vishwantha Rao Vs Nagaraja Rao and Others
Karnataka High Court · (2015) 04 KAR CK 0143
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 31(a), Order 6 Rule 2, Order 6 Rule 4, 100
High Courts29 Apr 2015Dismissed
Andanappa and Others Vs The Karnataka State Co-Operative Election Commission and Others
Karnataka High Court · (2015) 04 KAR CK 0138
Constitution of India, 1950 - Article 226
High Courts29 Apr 2015Dismissed
P.N. Shylaja Vs B. Vittala Shetty and Others
Karnataka High Court · (2015) 04 KAR CK 0137
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 39
High Courts29 Apr 2015Partly Allowed
M. Jagadeesh Vs United India Insurance Company Limited and Others
Karnataka High Court · (2015) 04 KAR CK 0136
High Courts29 Apr 2015Partly Allowed
Muddu Madhaiah Vs Mohammed Atiq and Others
Karnataka High Court · (2015) 04 KAR CK 0135
Motor Vehicles Act, 1988 - Section 166
High Courts29 Apr 2015
Esquire Express India Pvt. Ltd. Vs Commissioner of Customs
Karnataka High Court · (2015) 324 ELT 558