High Courts28 Apr 2015Allowed
The Divisional Controller, NEKRTC Vs Basavaraj
Karnataka High Court · (2015) 3 AKR 226
Industrial Disputes Act, 1947 - Section 10(1)(C)
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 127 of 219
High Courts28 Apr 2015Dismissed
Nagaraj Vs State Bank of Hyderabad and Others
Karnataka High Court · (2015) 3 AKR 46 : (2015) ILR Kar 3833
High Courts28 Apr 2015Dismissed
Arjun and Others Vs Venkatesh
Karnataka High Court · (2015) 04 KAR CK 0017
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 8 Rule 6A, 151Constitution of India, 1950 - Article 226, 227
High Courts28 Apr 2015Dismissed
New India Assurance Co. Ltd. and Others Vs Shantamma and Others
Karnataka High Court · (2015) 04 KAR CK 0016
High Courts28 Apr 2015Allowed
Payappa Vs The State of Karnataka and Others
Karnataka High Court · (2015) 04 KAR CK 0012
High Courts28 Apr 2015Partly Allowed
K.L. Chandrashekara Vs C.M. Venugopal and Others
Karnataka High Court · (2015) 04 KAR CK 0010
Motor Vehicles Act, 1988 - Section 166
High Courts27 Apr 2015
Chitradurga Sunflower Oil Complex (P.) Ltd. Vs Assistant Commissioner of Commercial Taxes
Karnataka High Court · (2015) 52 GST 145 : (2015) 86 VST 35
Karnataka Value Added Tax Act, 2003 - Section 10, 11(a)(1), 17, 35(4), 47
High Courts27 Apr 2015Dismissed
Bijapur District Anti-famine Co-operative Institute Ltd. Vs State of Karnataka and Others
Karnataka High Court · (2015) 3 AKR 789
High Courts27 Apr 2015Dismissed
Manjunatha J. and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 4 KarLJ 436
High Courts27 Apr 2015Dismissed
A.G. Shivaprakash Vs Andanaiah and Others
Karnataka High Court · (2015) 4 AKR 309 : (2015) ILR Kar 3049
Civil Procedure Code, 1908 (CPC) - Order 27 Rule 5A, 80
High Courts27 Apr 2015Dismissed
Renuka Manghnani Vs Peddakka and Others
Karnataka High Court · (2015) 4 KarLJ 256
Karnataka Court Fees and Suits Valuation Act, 1958 - Section 24, 35(1), 35(2)
High Courts27 Apr 2015Dismissed
North West Karnataka Road Transport Corporation - NWKRTC Vs Guttappa
Karnataka High Court · (2015) 3 AKR 88 : (2015) 4 KCCR 3377
Industrial Disputes Act, 1947 - Section 10(1)(c)
High Courts27 Apr 2015Allowed
Manoj Kulal Vs State of Karnataka and Others
Karnataka High Court · (2015) 4 KarLJ 171
Karnataka Prevention of Dangerous Activities of Bootleggers, Drug-Offenders, Gamblers, Goondas, Immoral Traffic Offenders and Slum-Grabbers Act, 1985 - Section 10, 11, 12, 14, 3(2)
High Courts27 Apr 2015Dismissed
K. Jagadeesh Reddy Vs Karnataka State Transport Authority and Others
Karnataka High Court · (2015) 3 KarLJ 675
Constitution of India, 1950 - Article 162, 298Motor Vehicles Act, 1988 - Section 102, 2(28-A), 42(1), 57, 63(3-A)
High Courts27 Apr 2015Dismissed
State of Karnataka Vs Prakash Poojary and Others
Karnataka High Court · (2015) 04 KAR CK 0294
Penal Code, 1860 (IPC) - Section 302, 34, 392
High Courts27 Apr 2015Allowed
Avinash Vs State of Karnataka
Karnataka High Court · (2015) 04 KAR CK 0293
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 366Protection of Children from Sexual Offences Act, 2012 - Section 3, 4
High Courts27 Apr 2015Partly Allowed
Muniraja and Others Vs State of Karnataka
Karnataka High Court · (2015) 04 KAR CK 0292
Penal Code, 1860 (IPC) - Section 143, 144, 147, 148, 149
High Courts27 Apr 2015Dismissed
S.K. Lakshminarayana and Others Vs Poonam Harish and Others
Karnataka High Court · (2015) 4 AKR 252 : (2015) 6 ARBLR 133 : (2015) 4 KarLJ 82
Arbitration and Conciliation Act, 1996 - Section 34
High Courts27 Apr 2015Dismissed
G. Krishna Rao and Others Vs G. Satynarayana
Karnataka High Court · (2015) 04 KAR CK 0290
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts27 Apr 2015Allowed
Nanjundappa and Others Vs M. Sreeramappa and Others
Karnataka High Court · (2015) 04 KAR CK 0289