High Courts27 Apr 2015Dismissed
The Oriental Insurance Co. Ltd. Vs Gynaneswari and Others
Karnataka High Court · (2015) 04 KAR CK 0288
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 128 of 219
High Courts27 Apr 2015
Sakkubai and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 04 KAR CK 0287
Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1961 - Section 14, 19, 19(1), 19(3), 2(1)(i)Constitution of India, 1950 - Article 21Hampi World Heritage Area Management Authority Act, 2002 - Section 14, 24
High Courts27 Apr 2015Dismissed
Printex Exports India Pvt. Ltd. and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 4 KarLJ 57
High Courts27 Apr 2015Dismissed
Irfan Vs The State of Karnataka
Karnataka High Court · (2015) 04 KAR CK 0255
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 109, 120(B), 143, 147, 148
High Courts27 Apr 2015Partly Allowed
Ravindra P.N. Vs Vidya Mohan Nadiger and Others
Karnataka High Court · (2015) 04 KAR CK 0253
High Courts27 Apr 2015Partly Allowed
B.N. Somashekara Vs National Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 04 KAR CK 0252
Motor Vehicles Act, 1988 - Section 166
High Courts27 Apr 2015Partly Allowed
K.H. Pillaanjanappa and Others Vs National Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 04 KAR CK 0251
Motor Vehicles Act, 1988 - Section 166
High Courts27 Apr 2015Allowed
Ningavva and Others Vs Munna and Others
Karnataka High Court · (2015) 04 KAR CK 0250
High Courts27 Apr 2015Dismissed
National Highways Authority of India Vs M. Bhandari Metal and Alloy and Others
Karnataka High Court · (2015) 4 AKR 593
Arbitration and Conciliation Act, 1996 - Section 34
High Courts25 Apr 2015
D.R. Ramakrishna Vs Ullas S. and Others
Karnataka High Court · (2015) 3 ACC 619 : (2015) 4 AKR 726 : (2015) 4 KarLJ 217
Motor Vehicles Act, 1988 - Section 166
High Courts25 Apr 2015Dismissed
B. Abdul Rehaman Khan and Others Vs B. Abdul Azeez Khan and Others
Karnataka High Court · (2015) 4 KarLJ 206
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, 11
High Courts25 Apr 2015
S.L. Industries Vs Commissioner of Central Excise and Service Tax, Mangalore
Karnataka High Court · (2015) 324 ELT 141
High Courts25 Apr 2015Dismissed
Shanthraj and Others Vs Bruhat Bengaluru Mahanagara Palike
Karnataka High Court · (2015) 4 KarLJ 133
Constitution of India, 1950 - Article 14, 226Karnataka Municipal Corporations Act, 1976 - Section 58(24)
High Courts25 Apr 2015Partly Allowed
Harish Vs A. Madeshwaran and Others
Karnataka High Court · (2015) 04 KAR CK 0298
Motor Vehicles Act, 1988 - Section 166
High Courts25 Apr 2015Partly Allowed
Sunil and Others Vs The Superintendent of Police and Others
Karnataka High Court · (2015) 04 KAR CK 0297
High Courts25 Apr 2015Dismissed
Associated Constructions Vs Dolomite Berhad - A.L.S. Limited (JV)
Karnataka High Court · (2015) 4 AKR 663 : (2015) 6 ARBLR 149 : (2015) 4 KarLJ 213
Arbitration and Conciliation Act, 1996 - Section 11, 16, 34, 37Constitution of India, 1950 - Article 141, 226, 227
High Courts25 Apr 2015Allowed
K. Usman Shafi Vs State of Karnataka and Others
Karnataka High Court · (2015) 3 KarLJ 420 : (2015) 4 KCCR 3802
Karnataka Land Reforms Act, 1961 - Section 17, 48-AKarnataka Land Revenue Act, 1964 - Section 34
High Courts25 Apr 2015Allowed
Shankara Gouda Vs The State of Karnataka and Others
Karnataka High Court · (2015) ILR Kar 3312 : (2015) 3 KarLJ 578 : (2015) 4 KCCR 3284
Karnataka Police Act, 1963 - Section 78(3)Karnataka Prevention of Dangerous Activities of Bootleggers, Drug-Offenders, Gamblers, Goondas, Immoral Traffic Offenders and Slum-Grabbers Act, 1985 - Section 2(f), 3(1)
High Courts25 Apr 2015Dismissed
Gundappa Vs Pandirtao and Others
Karnataka High Court · (2015) 04 KAR CK 0257
Registration Act, 1908 - Section 47, 48, 49Transfer of Property Act, 1882 - Section 54, 8
High Courts25 Apr 2015Allowed
Abdulkhadar Vs Director, Directorate of Municipal Administration and Others
Karnataka High Court · (2015) 04 KAR CK 0219