High Courts23 Apr 2015Dismissed
Allegowda and Others Vs Special Deputy Commissioner, Bangalore Urban District and Others
Karnataka High Court · (2015) 04 KAR CK 0305
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 130 of 219
High Courts23 Apr 2015Dismissed
M. Suresh Vs Govindappa and Others
Karnataka High Court · (2015) 04 KAR CK 0304
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6
High Courts23 Apr 2015Allowed
Mohammed Gouse Khureshi Vs State of Karnataka
Karnataka High Court · (2015) 4 AKR 699 : (2015) 3 KarLJ 489
Criminal Procedure Code, 1973 (CrPC) - Section 428Electricity Act, 2003 - Section 135, 138(1)(b), 39Penal Code, 1860 (IPC) - Section 379
High Courts23 Apr 2015Allowed
Sonnegouda and Others Vs The State of Karnataka
Karnataka High Court · (2015) 04 KAR CK 0223
Penal Code, 1860 (IPC) - Section 120-B, 143, 147, 148, 149
High Courts23 Apr 2015Allowed
Roopesh and Others Vs Rangaiah and Others
Karnataka High Court · (2015) 04 KAR CK 0222
Motor Vehicles Act, 1988 - Section 166, 181, 3
High Courts23 Apr 2015Dismissed
PV Acharya Vs State
Karnataka High Court · (2015) 3 KarLJ 398 : (2015) 4 KCCR 3739
Arms Act, 1959 - Section 25(1-A), 27Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, 320, 320(8), 326, 504
High Courts23 Apr 2015Dismissed
Town Municipal Council Vs Nagamma
Karnataka High Court · (2015) 04 KAR CK 0076
Civil Procedure Code, 1908 (CPC) - Section 100, 96Evidence Act, 1872 - Section 17
High Courts23 Apr 2015
The Chief Engineer (Civil Kali) Karnataka Power Corporation and Others Vs Gopalkrishna Shivaram Gaonkar and Others
Karnataka High Court · (2015) 04 KAR CK 0025
Land Acquisition Act, 1894 - Section 11, 17(1), 4(1), 6(1)
High Courts23 Apr 2015Allowed
Deepa Vs Gopal
Karnataka High Court · (2015) 04 KAR CK 0024
Civil Procedure Code, 1908 (CPC) - Section 24Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 13(1)(i)
High Courts23 Apr 2015Dismissed
Arumugam Vs The Chairman, The Metro Rail Corporation Limited
Karnataka High Court · (2015) 4 AKR 730
Karnataka Industrial Areas Development Act, 1966 - Section 29
High Courts23 Apr 2015Disposed Off
Damodar and Others Vs Government of Karnataka and Others
Karnataka High Court · (2015) 4 AKR 548
Karnataka Land Reforms Act, 1961 - Section 44, 48A, 5, 58, 77Karnataka Land Revenue Act, 1964 - Section 127, 128, 129, 136(2), 136(3)Succession Act, 1925 - Section 63, 64
High Courts23 Apr 2015Allowed
Sujatha and Others Vs Mallanagouda
Karnataka High Court · (2015) 04 KAR CK 0003
Civil Procedure Code, 1908 (CPC) - Section 24Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 9
High Courts22 Apr 2015
Bayir Chemicals Vs Additional Commissioner of Customs, Bangalore
Karnataka High Court · (2015) 322 ELT 623
High Courts22 Apr 2015
Assistant Commissioner of Commercial Taxes (Audit) Vs Federal Mogul Goetze (India) Ltd.
Karnataka High Court · (2015) 51 GST 420
Karnataka Value Added Tax Act, 2003 - Section 35(4)
High Courts22 Apr 2015
K. Abdulla Kunhi Abdul Rahaman Vs Additional Commissioner of Customs and Others
Karnataka High Court · (2015) 4 AKR 283 : (2015) 35 GSTR 365 : (2015) ILR (Kar) 5032
Customs Act, 1962 - Section 108, 110, 110(1), 110(1A), 110(1B)Gold (Control) Act, 1968 - Section 79
High Courts22 Apr 2015Dismissed
Venkataswamy and Others Vs Annemma
Karnataka High Court · (2015) 4 AKR 524 : (2015) ILR (Kar) 4715 : (2015) 5 KarLJ 193
Karnataka Stamp Act, 1957 - Section 33, 34, 35Registration Act, 1908 - Section 17, 17(1)(b), 17(2)
High Courts22 Apr 2015Allowed
Vinayaka House Building Co-operative Society Vs Chikka Thimmaiah and Others
Karnataka High Court · (2015) 4 AKR 269 : (2015) ILR (Kar) 4596 : (2015) 5 KarLJ 671
Civil Procedure Code Amendment Act, 1999 - Section 16, 7Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 151Constitution of India, 1950 - Article 227
High Courts22 Apr 2015Allowed
Mohammadsab and Others Vs State of Karnataka
Karnataka High Court · (2015) 3 KarLJ 610 : (2015) 4 KCCR 3795
High Courts22 Apr 2015Allowed
V. Kupparaju and Others Vs K.N. Shamanna Reddy and Others
Karnataka High Court · (2015) 04 KAR CK 0303
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 3Evidence Act, 1872 - Section 83
High Courts22 Apr 2015Partly Allowed
R. Manjunatha Vs Bajaj Allianz Insurance Co. and Others
Karnataka High Court · (2015) 04 KAR CK 0302
Motor Vehicles Act, 1988 - Section 166