High Courts17 Apr 2015Dismissed

C. Somasundaram Vs S. Rukmini

Karnataka High Court · (2015) 3 KarLJ 432 : (2015) 4 KCCR 3362

Karnataka Rent Act, 1999 - Section 27(2)(a), 43Transfer of Property Act, 1882 - Section 109
High Courts17 Apr 2015Dismissed

Shambulingappa Vs The State of Karnataka and Others

Karnataka High Court · (2015) 04 KAR CK 0232

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts17 Apr 2015Allowed

Laxmamma and Others Vs Mallamma and Others

Karnataka High Court · (2015) 3 KarLJ 617 : (2015) 4 KCCR 3366

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31(a), 100, 96Evidence Act, 1872 - Section 61Hindu Succession Act, 1956 - Section 14