High Courts22 Apr 2015Partly Allowed
Agnees Vs Jayalakshmi and Others
Karnataka High Court · (2015) 04 KAR CK 0301
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 131 of 219
High Courts22 Apr 2015Allowed
M. Shivananda Bhoja Shetty and Others Vs Manipal Co-operative Bank Ltd. and Others
Karnataka High Court · (2015) 3 AKR 524 : (2015) ILR Kar 4127 : (2015) 3 KCCR 2812
Criminal Procedure Code, 1973 (CrPC) - Section 2(d), 200, 200, 201, 202Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts22 Apr 2015Allowed
Meenakshi Vs Maruti
Karnataka High Court · (2015) 04 KAR CK 0241
Civil Procedure Code, 1908 (CPC) - Section 24Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 13(1)(ia)
High Courts22 Apr 2015Dismissed
Sharanappa Vs State of Karnataka
Karnataka High Court · (2015) 04 KAR CK 0233
Criminal Procedure Code, 1973 (CrPC) - Section 154, 156(3), 167, 167(3), 190Prevention of Corruption Act, 1988 - Section 12, 13(1), 13(2), 7, 8
High Courts22 Apr 2015Dismissed
State of Karnataka Vs Shashidhara
Karnataka High Court · (2015) 04 KAR CK 0231
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 328, 394
High Courts22 Apr 2015
Raju C. Vs K.M. Gouse and Others
Karnataka High Court · (2015) 04 KAR CK 0225
Motor Vehicles Act, 1988 - Section 166
High Courts22 Apr 2015
Venkatesh N. Vs The National Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 04 KAR CK 0224
Motor Vehicles Act, 1988 - Section 166
High Courts22 Apr 2015Allowed
Tejas and Others Vs The State of Karnataka
Karnataka High Court · (2015) 04 KAR CK 0168
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 302
High Courts22 Apr 2015Allowed
Harish Boregowda and Others Vs State and Others
Karnataka High Court · (2015) 04 KAR CK 0091
High Courts22 Apr 2015
Roopa Vs Sanjeev
Karnataka High Court · (2015) 04 KAR CK 0089
Civil Procedure Code, 1908 (CPC) - Section 24Hindu Marriage Act, 1955 - Section 13(1)(b), 9
High Courts22 Apr 2015
O.G. Auto Gas Vs The Deputy Commissioner of Commercial Taxes and Others
Karnataka High Court · (2016) 87 VST 224
Karnataka Value Added Tax Act, 2003 - Section 39(1)
High Courts22 Apr 2015Dismissed
Sharanappa and Others Vs Janhavi S. Biradar and Others
Karnataka High Court · (2015) 04 KAR CK 0018
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 204Penal Code, 1860 (IPC) - Section 120(B), 166, 182, 195, 211
High Courts22 Apr 2015
Shreematha Precision Components Vs Commr. of C. Ex., Bangalore-III
Karnataka High Court · (2015) 325 ELT 529
Central Excises and Salt Act, 1944 - Section 11, 11A, 11B
High Courts20 Apr 2015Disposed off
Akbar Sharieff Vs Naaz Parveen and Others
Karnataka High Court · (2015) 04 KAR CK 0237
High Courts20 Apr 2015Dismissed
State Vs Prashanth and Others
Karnataka High Court · (2015) 04 KAR CK 0226
Penal Code, 1860 (IPC) - Section 114, 34, 363, 366
High Courts20 Apr 2015Partly Allowed
Savithramma and Others Vs Maheshbabu P. and Others
Karnataka High Court · (2015) 04 KAR CK 0209
Motor Vehicles Act, 1988 - Section 166
High Courts20 Apr 2015Partly Allowed
The General Manager, KSRTC Vs M.T. Dhamodharan
Karnataka High Court · (2015) 04 KAR CK 0208
High Courts20 Apr 2015Dismissed
T. Venkatesh and Others Vs Bangalore Turf Club Ltd. and Others
Karnataka High Court · (2015) 5 KarLJ 249
Constitution of India, 1950 - Article 227Industrial Disputes Act, 1947 - Section 10(4A), 11-A, 2(cc), 2(oo), 2(ra)
High Courts20 Apr 2015Dismissed
Emmanuel Francis Vs Anna Mary Kavitha
Karnataka High Court · (2015) 04 KAR CK 0170
Divorce Act, 1869 - Section 32
High Courts20 Apr 2015
The Commissioner of Income Tax and Others Vs Kapur Investments (P) Ltd.
Karnataka High Court · (2015) 234 TAXMAN 149