High Courts05 May 2015Allowed
Rockline Bar and Restaurant Vs State of Karnataka and Others
Karnataka High Court · (2015) 4 KarLJ 135
Karnataka Excise Act, 1965 - Section 61
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 124 of 219
High Courts05 May 2015Allowed
V. Suresh Kumar and Others Vs Koushika and Others
Karnataka High Court · (2015) 05 KAR CK 0006
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 4, 151, 94(e)Constitution of India, 1950 - Article 226, 227
High Courts30 Apr 2015Dismissed
Venkatesh Rathod Vs The State of Karnataka and Others
Karnataka High Court · (2015) 04 KAR CK 0263
High Courts30 Apr 2015Disposed off
H.B. Kashivishwanatha Setty Vs P. Srinivasa and Others
Karnataka High Court · (2015) 04 KAR CK 0262
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts30 Apr 2015Partly Allowed
Muttegowda. B.N. and Others Vs N. Shivakumar and Others
Karnataka High Court · (2015) 04 KAR CK 0261
Motor Vehicles Act, 1988 - Section 166
High Courts30 Apr 2015Dismissed
Banaskantha Zilla Co-operative Milk Products Pvt. Ltd. Vs U.P. Sulikeri The Food Inspector
Karnataka High Court · (2015) 04 KAR CK 0260
Criminal Procedure Code, 1973 (CrPC) - Section 482, 82, 83Prevention of Food Adulteration Act, 1954 - Section 11, 12(2), 13, 13(2), 16
High Courts30 Apr 2015
Chiranjeevi and Others Vs The State of Karnataka
Karnataka High Court · (2016) 1 AKR 41 : (2015) 4 Crimes 168 : (2015) 4 KarLJ 504
Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(n)(c), 42, 50
High Courts30 Apr 2015Allowed
The Union of India and Others Vs A.B. Chittargi
Karnataka High Court · (2015) 4 KarLJ 113
High Courts30 Apr 2015Dismissed
Syed Haji and Others Vs Sardar Ahamed and Others
Karnataka High Court · (2015) 04 KAR CK 0102
High Courts30 Apr 2015Dismissed
R.V. Shakunthala and Others Vs N. Rajkumar and Others
Karnataka High Court · (2015) 04 KAR CK 0101
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3A, Order 32 Rule 6(1), 151, 21, 96
High Courts30 Apr 2015Dismissed
Kalappa Abdul Vs State of Karnataka
Karnataka High Court · (2015) 04 KAR CK 0100
Criminal Procedure Code, 1973 (CrPC) - Section 227, 397(3), 420Customs Act, 1962 - Section 132, 135Penal Code, 1860 (IPC) - Section 11, 120B, 420
High Courts30 Apr 2015Partly Allowed
Ramesha Vs The State
Karnataka High Court · (2016) 1 AKR 215 : (2015) 4 Crimes 144 : (2015) 5 KarLJ 150
Criminal Procedure Code, 1973 (CrPC) - Section 313, 391Penal Code, 1860 (IPC) - Section 376
High Courts30 Apr 2015Allowed
N.R. Bhat and Others Vs State
Karnataka High Court · (2015) 04 KAR CK 0098
Bankers Books Evidence Act, 1891 - Section 4Criminal Procedure Code, 1973 (CrPC) - Section 248(2), 313, 314, 374(2), 8Evidence Act, 1872 - Section 103, 106, 114, 114(g), 161
High Courts30 Apr 2015Allowed
Sachin R. Rajmane Vs IFFCO TOKIO General Insurance Company Limited
Karnataka High Court · (2015) 3 AKR 195
Motor Vehicles Act, 1988 - Section 166
High Courts30 Apr 2015
The India Sugars and Refineries Ltd. Vs Anil Kumar Jha and Others
Karnataka High Court · (2015) 04 KAR CK 0093
High Courts30 Apr 2015Allowed
In Re: P.S. Uday Bhat and Others
Karnataka High Court · (2015) 3 AKR 77 : (2015) 3 DMC 590 : (2015) 4 KCCR 3231
Family Courts Act, 1984 - Section 10, 14, 15, 16Hindu Marriage Act, 1955 - Section 13B
High Courts29 Apr 2015Disposed off
N.T. Appajiaiah Vs The Land Tribunal, Nelamangala Taluk and Others
Karnataka High Court · (2015) 4 KarLJ 467
Civil Procedure Code, 1908 (CPC) - Section 89
High Courts29 Apr 2015Allowed
Jaware Gowda and Others Vs Basavaraju N.J. and Others
Karnataka High Court · (2015) 4 AKR 171 : (2015) ILR (Kar) 4900 : (2015) 5 KarLJ 71
Court Fees Act, 1870 - Section 4, 4(iv)AKarnataka Court Fees and Suits Valuation Act, 1958 - Section 11(2), 24, 24(a), 24(b), 24(d)
High Courts29 Apr 2015
Prashanthi Vs The Union of India and Others
Karnataka High Court · (2016) 41 STR 392
Finance Act, 1994 - Section 69, 70, 71, 72, 73
High Courts29 Apr 2015Disposed off
Leelavathi Vs State of Karnataka and Others
Karnataka High Court · (2015) 4 KarLJ 195