High Courts01 Jun 2015Allowed
Namdev Vs The Divisional Controller, NWKRTC and Others
Karnataka High Court · (2015) 06 KAR CK 0173
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 33-C(2)
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 122 of 219
High Courts01 Jun 2015Disposed off
Kariyamma and Others Vs The State of Karnataka and Others
Karnataka High Court · (2016) 1 AKR 246 : (2015) 5 KarLJ 517
Constitution of India, 1950 - Article 226
High Courts01 Jun 2015Allowed
Bangalore Development Authority and Others Vs Venkata Ratnamma and Others
Karnataka High Court · (2015) ILR Kar 3609
Constitution of India, 1950 - Article 141Land Acquisition Act, 1894 - Section 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24, 63
High Courts01 Jun 2015Dismissed
The Prestige Monte Carlo Apartment Owners'' Association and Others Vs The Reserve Bank of India and Others
Karnataka High Court · (2015) ILR Kar 3333 : (2015) 4 KarLJ 533
Banking Regulation Act, 1949 - Section 5(c)(a)Constitution of India, 1950 - Article 226
High Courts01 Jun 2015
Mantri Castles Private Ltd. Vs The Assistant Commissioner of Commercial Taxes and Others
Karnataka High Court · (2015) 06 KAR CK 0167
Constitution of India, 1950 - Article 226, 227Karnataka Value Added Tax Act, 2003 - Section 62
High Courts01 Jun 2015Dismissed
K.S. Annegowda and Others Vs B.H. Ramesh
Karnataka High Court · (2015) 06 KAR CK 0166
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 100
High Courts01 Jun 2015Partly Allowed
Balamma and Others Vs The Divisional Manager, Bangalore Metropolitan Transport Corporation Ltd. and Others
Karnataka High Court · (2015) 06 KAR CK 0164
Motor Vehicles Act, 1988 - Section 166
High Courts01 Jun 2015Dismissed
Kumar V. Vs The New India Assurance Co. Ltd.
Karnataka High Court · (2015) 06 KAR CK 0163
Motor Vehicles Act, 1988 - Section 166
High Courts01 Jun 2015Dismissed
Masjid-E-Hashmiya Wakf Institution Vs The Regional Commissioner and Others
Karnataka High Court · (2015) 06 KAR CK 0162
Waqf Act, 1995 - Section 7, 85
High Courts01 Jun 2015Dismissed
Sabanna Vs The State
Karnataka High Court · (2015) 06 KAR CK 0161
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 194, 201Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x), 3(2)(v)
High Courts01 Jun 2015Allowed
Sangamesh Vs The State
Karnataka High Court · (2015) 06 KAR CK 0160
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 323, 324Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts01 Jun 2015Partly Allowed
Venkatappa Shetty and Others Vs Paras Jain and Others
Karnataka High Court · (2015) 06 KAR CK 0157
Contract Act, 1872 - Section 10
High Courts01 Jun 2015Allowed
E. Ali Vs The Syndicate Bank and Others
Karnataka High Court · AIR 2015 Kar 122 : (2015) 4 BC 495 : (2015) ILR Kar 3060 : (2015) 4 KarLJ 318
Transfer of Property Act, 1882 - Section 13, 13(8), 14, 2, 69
High Courts01 Jun 2015Allowed
M. Muniyappa and Others Vs Ravindra and Others
Karnataka High Court · (2015) 06 KAR CK 0155
High Courts01 Jun 2015Partly Allowed
V.R. Shanta Vs K.N. Narasimhaiah
Karnataka High Court · (2015) 06 KAR CK 0154
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 2, Order 6 Rule 1Contract Act, 1872 - Section 201, 202, 208
High Courts01 Jun 2015Partly Allowed
Anjanappa and Others Vs The Managing Director, K.S.R.T.C. and Others
Karnataka High Court · (2015) 06 KAR CK 0125
Motor Vehicles Act, 1988 - Section 163(a), 163-A, 168(3)
High Courts01 Jun 2015Dismissed
M.S. Purushothama Reddy Vs State of Karnataka and Others
Karnataka High Court · (2015) 06 KAR CK 0078
High Courts01 Jun 2015Allowed
Narayanamma Vs Thammaiah and Others
Karnataka High Court · (2015) 06 KAR CK 0046
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 151Hindu Succession Act, 1956 - Section 6, 8
High Courts01 Jun 2015Partly Allowed
K.C. Bhatt and Others Vs Indira Bhuraria
Karnataka High Court · (2015) 06 KAR CK 0018
High Courts28 May 2015Disposed off
Jayaram Vs Padma and Others
Karnataka High Court · (2015) 05 KAR CK 0010
Civil Procedure Code, 1908 (CPC) - Section 100