High Courts03 Jun 2015
Syed Amanulla Vs Khasim Khan and Others
Karnataka High Court · (2015) 06 KAR CK 0140
Civil Procedure Code, 1908 (CPC) - Order 34 Rule 34
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 120 of 219
High Courts03 Jun 2015Partly Allowed
Manjegowda Vs C.T. Nagesh and Others
Karnataka High Court · (2016) 1 AKR 299
High Courts03 Jun 2015Allowed
Harsha Sports Paradise (R) and Others Vs The Superintendent of Police and Others
Karnataka High Court · (2015) 5 KarLJ 402
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 2(d), 482Karnataka Police Act, 1963 - Section 2(c), 78(3), 79, 80, 88
High Courts03 Jun 2015Allowed
Chandrakanthamma and Others Vs B. Ramakrishnaiah
Karnataka High Court · (2016) 1 AKR 273
Specific Relief Act, 1963 - Section 16, 16(c)
High Courts03 Jun 2015Allowed
Santosh Vs The State of Karnataka and Others
Karnataka High Court · (2016) 1 AKR 77
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 151, 152, 153, 80
High Courts03 Jun 2015Dismissed
The State of Karnataka and Others Vs K.S. Ravindranath and Others
Karnataka High Court · (2015) 06 KAR CK 0017
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1
High Courts02 Jun 2015Allowed
Manjunath Vs State of Karnataka
Karnataka High Court · (2015) 4 Crimes 149 : (2015) 5 KarLJ 118
Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 304-B, 498-A
High Courts02 Jun 2015Partly Allowed
The Divisional Manager, New India Assurance Company Limited Vs Sunil
Karnataka High Court · (2015) 4 ACC 675 : (2015) 5 KarLJ 115
High Courts02 Jun 2015
Irappa Ramappa Kottappagola and Others Vs State of Karnataka
Karnataka High Court · (2016) 1 AKR 475 : (2015) 5 KarLJ 128
Criminal Procedure Code, 1973 (CrPC) - Section 438, 439Penal Code, 1860 (IPC) - Section 307, 324, 34, 504, 506
High Courts02 Jun 2015Dismissed
Shashikala Channappa Belavinakatti and Others Vs The Secretary, Grama Panchayat Office and Others
Karnataka High Court · (2016) 1 AKR 393 : (2015) 5 KarLJ 171
High Courts02 Jun 2015Dismissed
B.N. Sreenivasa Vs The Executive Director, Steel Authority of India Ltd. and Others
Karnataka High Court · (2015) 06 KAR CK 0271
High Courts02 Jun 2015
ACE Manufacturing Systems Limited Vs The Addl. Commissioner of Income Tax (LTU)
Karnataka High Court · (2016) 380 ITR 432
Income Tax Act, 1961 - Section 143(2), 143(3), 260A, 80IB, 80IB(14)(c)(i)
High Courts02 Jun 2015Dismissed
K.P. Nagarathna Vs State of Karnataka and Others
Karnataka High Court · (2015) 06 KAR CK 0267
Criminal Procedure Code, 1973 (CrPC) - Section 319Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 304-B, 34, 498-A
High Courts02 Jun 2015Disposed off
Mohammad Rafiq Imamsab Dharwad Vs The Management of NWKRTC
Karnataka High Court · (2015) 06 KAR CK 0218
High Courts02 Jun 2015Allowed
Crompton Greaves Ltd. Vs Annapurna Electronics and Others
Karnataka High Court · (2016) AIR (Kar) 13 : (2015) 4 AKR 179 : (2015) ILR (Kar) 4199 : (2015) 4 KarLJ 510
Arbitration Act, 1940 - Section 30, 39, 39 (1)(vi)Arbitration and Conciliation Act, 1996 - Section 18, 33, 34, 34 (2), 34 (3)Civil Procedure Code, 1908 (CPC) - Order 41 Rule 41
High Courts02 Jun 2015Dismissed
Ananda Kumar Appu Magadum Vs Keshav Tukaram Badiger and Others
Karnataka High Court · (2015) 5 KarLJ 145
Army Act, 1950 - Section 45
High Courts02 Jun 2015Allowed
Hanumantha Rao and Others Vs The Chief Executive Officer, Karnataka Board of Wakf and Others
Karnataka High Court · (2015) 06 KAR CK 0170
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 9, 141, 151Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 5
High Courts02 Jun 2015Disposed off
D.L. Thibbegouda and Others Vs Ramanna D.G. and Others
Karnataka High Court · (2015) 06 KAR CK 0165
High Courts02 Jun 2015Allowed
Tulasiram and Others Vs The State of Karnataka and Others
Karnataka High Court · (2016) 1 AKR 391
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 200Penal Code, 1860 (IPC) - Section 34Prevention of Corruption Act, 1988 - Section 13(1)(c), 19(1)