COURT ARCHIVE

Karnataka High Court judgments, 2015

4,370 judgments · page 119 of 219

High Courts04 Jun 2015Disposed off

Lakshmivan Polymers Pvt. Ltd. Vs The Deputy Commissioner, Bangalore Urban District and Others

Karnataka High Court · (2015) 4 AKR 431 : (2015) ILR Kar 3105 : (2015) 5 KarLJ 321

Karnataka Land Revenue Act, 1964 - Section 36

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High Courts04 Jun 2015Allowed

Paguntamma and Others Vs Shivaraj and Others

Karnataka High Court · (2015) 06 KAR CK 0180

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High Courts04 Jun 2015Dismissed

Shivaputrappa and Others Vs The Management of Vivada Chemicals (P) Ltd.

Karnataka High Court · (2015) 147 FLR 119 : (2015) 146 FLR 1068 : (2015) 4 KarLJ 529

Industrial Disputes Act, 1947 - Section 10(1)(c), 2(A), 2(k)

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High Courts04 Jun 2015Dismissed

B.V. Ramachandre Gowda Vs Kempamma and Others

Karnataka High Court · (2015) 4 KarLJ 282

Karnataka Stamp Act, 1957 - Section 3

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High Courts03 Jun 2015

Commissioner of Customs Vs Flyjac Logistics Pvt. Ltd.

Karnataka High Court · (2015) 323 ELT 730

Customs Tariff Act, 1975 - Section 3(2)

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High Courts03 Jun 2015Disposed off

S. Purushotham Vs B.C. Radha

Karnataka High Court · (2015) 4 KarLJ 686

Hindu Marriage Act, 1955 - Section 26

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High Courts03 Jun 2015Allowed

Hanmanth Vs State of Karnataka

Karnataka High Court · (2015) 4 KarLJ 401

Penal Code, 1860 (IPC) - Section 201, 302

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High Courts03 Jun 2015Disposed off

Giriyappa Vs State of Karnataka and Others

Karnataka High Court · (2015) 4 KarLJ 328

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High Courts03 Jun 2015

Madura Coats (P.) Ltd. Vs Union of India

Karnataka High Court · (2015) 51 GST 756

Constitution of India, 1950 - Article 14, 19(i)(g), 226, 265Finance Act, 1994 - Section 65(105)(zzr), 65(55a), 65(55b)

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High Courts03 Jun 2015Dismissed

The Divisional Manager, United India Insurance Co. Ltd. Vs Rathnamma and Others

Karnataka High Court · (2015) 06 KAR CK 0270

Motor Vehicles Act, 1988 - Section 147, 166

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High Courts03 Jun 2015Partly Allowed

Narayan Hanamant Satwik and Others Vs The Special Land Acquisition Officer

Karnataka High Court · (2015) 06 KAR CK 0269

Land Acquisition Act, 1894 - Section 11, 18(1), 23(1A), 34, 4(1)

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High Courts03 Jun 2015Dismissed

State of Karnataka Vs Manjunath and Others

Karnataka High Court · (2015) 06 KAR CK 0266

Criminal Procedure Code, 1973 (CrPC) - Section 235Penal Code, 1860 (IPC) - Section 34Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7

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High Courts03 Jun 2015

The Commissioner of Central Excise Customs and Service Tax Vs Jindal Praxair Oxygen Co. Pvt. Ltd.

Karnataka High Court · (2015) 323 ELT 712

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High Courts03 Jun 2015Dismissed

Vijay P. Shah Vs M.M. Mahesh

Karnataka High Court · (2015) 06 KAR CK 0215

Karnataka Small Cause Courts Act, 1964 - Section 18Transfer of Property Act, 1882 - Section 106

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High Courts03 Jun 2015

Pan Parag India Ltd. Vs Addl. Commissioner of Commercial Taxes

Karnataka High Court · (2015) 06 KAR CK 0192

Karnataka Value Added Tax Act, 2003 - Section 53, 53(12), 53(2), 62(6), 64(1)

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High Courts03 Jun 2015Dismissed

Sree Datta Sai Cement Concrete Products Vs The State of Karnataka and Others

Karnataka High Court · (2015) 06 KAR CK 0185

Constitution of India, 1950 - Article 14

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High Courts03 Jun 2015Partly Allowed

K.V. Vaishakh Sasi Vs H.S. Kumar and Others

Karnataka High Court · (2015) 06 KAR CK 0184

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High Courts03 Jun 2015Partly Allowed

Mahantesh and Others Vs State of Karnataka and Others

Karnataka High Court · (2015) 06 KAR CK 0183

Penal Code, 1860 (IPC) - Section 107, 109, 494

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High Courts03 Jun 2015

Shubhankar Estates Private Limited Vs The Senior Sub-Registrar Gandhinagar (Kacharakanahalli) and Others

Karnataka High Court · (2016) 237 TAXMAN 731

Income Tax Act, 1961 - Section 194-IA, 194LA, 203A

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High Courts03 Jun 2015Allowed

Dhanapal Appanna Phakire Vs Malutai and Others

Karnataka High Court · (2015) 06 KAR CK 0141

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 151

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