High Courts08 Jun 2015Allowed
Lalitha and Others Vs N. Kedarnath and Others
Karnataka High Court · (2015) 4 AKR 200 : (2015) ILR Kar 3017
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 117 of 219
High Courts08 Jun 2015Dismissed
Ramaiah Vs G. Kuppu Swamy and Others
Karnataka High Court · (2015) 06 KAR CK 0282
High Courts08 Jun 2015Disposed off
C.V. Palakshan Vs Special Land Acquisition Officer
Karnataka High Court · (2015) 06 KAR CK 0280
Land Acquisition Act, 1894 - Section 23(1-A), 28
High Courts08 Jun 2015Allowed
Raja Rajeshwari Agencies Vs Rustique Furniture
Karnataka High Court · (2015) 5 KarLJ 63
Criminal Procedure Code, 1973 (CrPC) - Section 200Negotiable Instruments Act, 1881 (NI) - Section 118(a), 138, 139
High Courts08 Jun 2015Disposed off
V. Gurunandana Vs Karnataka State Small Industries Development Corporation Ltd. and Others
Karnataka High Court · (2015) 06 KAR CK 0200
High Courts08 Jun 2015Allowed
Lakshamamma and Others Vs Sarvodhaya Education Trust
Karnataka High Court · (2015) 06 KAR CK 0196
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27(1)(b), Order 7 Rule 11(d), 151
High Courts08 Jun 2015Allowed
Sujatha Harindhranath Vs Harindhranath
Karnataka High Court · (2015) 06 KAR CK 0190
Family Courts Act, 1984 - Section 7, 8Protection of Women From Domestic Violence Act, 2005 - Section 12, 18, 19, 2(a), 2(f)
High Courts08 Jun 2015Dismissed
Prakash Vs Shashikala and Others
Karnataka High Court · (2015) 06 KAR CK 0187
Criminal Procedure Code, 1973 (CrPC) - Section 127
High Courts08 Jun 2015Dismissed
Joseph Paul Pais Vs State
Karnataka High Court · (2015) 5 KarLJ 209
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 34Penal Code, 1860 (IPC) - Section 120B, 409, 477A
High Courts08 Jun 2015Dismissed
Basavaraju Vs State of Karnataka
Karnataka High Court · (2015) 6 KarLJ 517
Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts08 Jun 2015Dismissed
Vijay Kumar Y. Khanapur Vs The State of Karnataka
Karnataka High Court · (2015) 5 KarLJ 300
Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 19, 7
High Courts08 Jun 2015Allowed
Shantappa Vs The State of Karnataka
Karnataka High Court · (2015) 4 KCCR 3475
High Courts08 Jun 2015Dismissed
Siddappa and Others Vs Tangewwa Nagappa Hosur and Others
Karnataka High Court · (2015) 4 AKR 412
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 151
High Courts08 Jun 2015Dismissed
Uthamma and Others Vs R. Venugopala Reddy and Others
Karnataka High Court · (2015) 06 KAR CK 0028
High Courts05 Jun 2015Disposed off
Official Liquidator of Blue Crystal Agro Chemicals Limited (in Liqn.) Vs H.M. Shivaprakash and Others
Karnataka High Court · (2015) 5 KarLJ 181
High Courts05 Jun 2015Disposed off
Gundappa and Others Vs State of Karnataka
Karnataka High Court · (2015) 4 KarLJ 464
Criminal Procedure Code, 1973 (CrPC) - Section 438Karnataka Land Revenue Act, 1964 - Section 70Mines and Minerals (Development and Regulation) Act, 1957 - Section 21, 4(1), 4(1-A)
High Courts05 Jun 2015Disposed off
H.T. Sathyanarayan Vs Karnataka State Financial Corporation and Others
Karnataka High Court · (2015) 4 KarLJ 613
State Financial Corporations Act, 1951 - Section 29
High Courts05 Jun 2015Partly Allowed
Siddu Vs Somnath Chimkode and Others
Karnataka High Court · (2015) 06 KAR CK 0281
Motor Vehicles Act, 1988 - Section 173(1), 187Penal Code, 1860 (IPC) - Section 279, 338
High Courts05 Jun 2015Dismissed
Chetan Vs Swarna
Karnataka High Court · (2015) 06 KAR CK 0273
Evidence Act, 1872 - Section 68Hindu Marriage Act, 1955 - Section 11, 5(1), 8, 8(1), 8(5)
High Courts05 Jun 2015Allowed
Saleem Gous Goundi Vs Mahadev Basappa Channavar
Karnataka High Court · (2015) 06 KAR CK 0272
Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1, Order 9 Rule 13, 100, 151Limitation Act, 1963 - Section 5