High Courts11 Jun 2015Dismissed
Galappa Vs The Chairman Land Tribunal, Hospet Taluk and Others
Karnataka High Court · (2015) 06 KAR CK 0005
Constitution of India, 1950 - Article 226, 227
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 115 of 219
High Courts10 Jun 2015Disposed off
Raghavendra M. Vs The Commissioner, Bruhath Bengaluru Mahanagara Palike and Others
Karnataka High Court · (2015) 5 KarLJ 122
Constitution of India, 1950 - Article 19, 21Karnataka Municipal Corporations Act, 1976 - Section 353, 353(1)
High Courts10 Jun 2015Disposed off
Zygo Flowers Limited and Others Vs National Horticulture Board
Karnataka High Court · (2015) 5 KarLJ 137
High Courts10 Jun 2015
Padmanabha Rao Vs The Taluka Magistrate/Tahsildar, Anekal Taluk Post, Bangalore Urban District and Others
Karnataka High Court · (2015) 5 KarLJ 87
Criminal Procedure Code, 1973 (CrPC) - Section 145
High Courts10 Jun 2015
Commissioner of Income Tax and Others Vs Karnataka State Industrial Investment Development Corporation Ltd.
Karnataka High Court · (2015) 281 CTR 514 : (2015) 378 ITR 234 : (2015) 233 TAXMAN 17
Income Tax Act, 1961 - Section 143(2), 281
High Courts10 Jun 2015Disposed off
G.B.T. Manjula and Others Vs The Chief Zonal Manager, Indane Oil Corporation Limited and Others
Karnataka High Court · (2015) 4 KarLJ 664
High Courts10 Jun 2015Dismissed
Bharatiya Adima Jatti Sevaka Sangh (Regd.) Vs Sanjeevappa
Karnataka High Court · (2015) 4 AKR 304
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 1, Order 7 Rule 2, Order 7 Rule 3, 115, 26Karnataka Land Revenue Act, 1964 - Section 140, 140, 141, 141, 142
High Courts10 Jun 2015
State of Karnataka and Others Vs C. Mohankumar Gowda
Karnataka High Court · (2015) 4 KarLJ 287
Karnataka Excise Act, 1965 - Section 21(1)
High Courts10 Jun 2015Dismissed
Nagabhushana''s Vs Shimoga Institute of Medical Sciences (SIMS) and Others
Karnataka High Court · (2015) 06 KAR CK 0210
High Courts10 Jun 2015Partly Allowed
Y.S. Umesh Chandra Vs Krishna Murthy and Others
Karnataka High Court · (2015) 06 KAR CK 0208
Motor Vehicles Act, 1988 - Section 166
High Courts10 Jun 2015Partly Allowed
Basavaraj Gowdana and Others Vs V. Munichandra and Others
Karnataka High Court · (2015) 06 KAR CK 0207
Motor Vehicles Act, 1988 - Section 140, 166
High Courts10 Jun 2015
D.S. Vanajaksha Vs Basava Raju T. and Others
Karnataka High Court · (2015) 06 KAR CK 0199
Motor Vehicles Act, 1988 - Section 166Penal Code, 1860 (IPC) - Section 279, 338
High Courts10 Jun 2015
Somabai and Others Vs B.M. Ashwathkumar and Others
Karnataka High Court · (2015) 06 KAR CK 0198
Motor Vehicles Act, 1988 - Section 166, 187Penal Code, 1860 (IPC) - Section 279, 304(A)
High Courts10 Jun 2015Partly Allowed
The Oriental Insurance Co. Ltd. Vs Srinivasa A. and Others
Karnataka High Court · (2015) 06 KAR CK 0197
Motor Vehicles Act, 1988 - Section 166
High Courts10 Jun 2015Partly Allowed
Sandya Goni Vs State of Karnataka and Others
Karnataka High Court · (2015) 4 AKR 443
High Courts10 Jun 2015Dismissed
Yamanappa and Others Vs Shivayogappa
Karnataka High Court · (2015) 06 KAR CK 0194
High Courts10 Jun 2015Allowed
Nagaraja and Others Vs Woolen Handloom Weavers Produces Co-Operative Society
Karnataka High Court · (2015) 06 KAR CK 0188
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8, 100, 80, 96
High Courts10 Jun 2015Partly Allowed
Chethana P. Vs The Chairman and Managing Director, KSRTC
Karnataka High Court · (2015) 06 KAR CK 0142
High Courts10 Jun 2015Disposed off
Srilatha M. Hegde Vs State of Karnataka and Others
Karnataka High Court · (2015) 4 KarLJ 404
High Courts10 Jun 2015Dismissed
Narayanappa Vs Venkatesh and Others
Karnataka High Court · (2015) 06 KAR CK 0077
Evidence Act, 1872 - Section 91, 92