High Courts12 Jun 2015Dismissed
Halina C. Gangappa Vs Prasanna and Others
Karnataka High Court · (2015) 06 KAR CK 0106
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 114 of 219
High Courts12 Jun 2015
TVS Motor Co. Ltd. Vs Union of India and Others
Karnataka High Court · (2015) 323 ELT 57
Central Excises and Salt Act, 1944 - Section 11B, 2A, 3, 4, 4(1)Finance Act, 1994 - Section 91, 92, 93, 93(1)Finance Act, 2001 - Section 136
High Courts12 Jun 2015
Sangamesh Vs K.T. Geetha and Others
Karnataka High Court · (2015) 06 KAR CK 0075
Motor Vehicles Act, 1988 - Section 166
High Courts12 Jun 2015Dismissed
The State of Karnataka Vs M.P. Renukacharya and Others
Karnataka High Court · (2015) 4 AKR 559
Criminal Procedure Code, 1973 (CrPC) - Section 321, 333, 482
High Courts12 Jun 2015Dismissed
Raheja Residency Apartment and Others Vs K. Raheja Development Corporation and Others
Karnataka High Court · (2015) 06 KAR CK 0031
High Courts11 Jun 2015Disposed off
H.R. Rajashree Vs The Bangalore Development Authority
Karnataka High Court · (2015) 5 KarLJ 609 : (2015) 3 KCCR 2855
High Courts11 Jun 2015
The Commissioner of Income Tax, Central Circle and Others Vs Dinesh D. Ranka
Karnataka High Court · (2015) 06 KAR CK 0319
Income Tax Act, 1961 - Section 132, 143(3), 153A, 153-A, 2(14)
High Courts11 Jun 2015Dismissed
Palakshamma Vs Karnataka State Election Commission, Bangalore and Others
Karnataka High Court · (2015) 4 AKR 418 : (2015) ILR Kar 3395 : (2015) 4 KarLJ 552
Criminal Procedure Code, 1973 (CrPC) - Section 110, 117Karnataka Panchayat Raj Act, 1993 - Section 128, 128(1), 128(1)(i), 129(2), 133
High Courts11 Jun 2015Dismissed
The Section Officer, O and M Division and Others Vs Ravi
Karnataka High Court · (2015) 4 KarLJ 643
Electricity Act, 2003 - Section 53, 68
High Courts11 Jun 2015
The Assistant Regional Transport Officer and Others Vs S. Ravishekar
Karnataka High Court · (2015) 4 KarLJ 549
Karnataka Motor Vehicles Taxation Act, 1957 - Section 3, 4
High Courts11 Jun 2015
The Commissioner of Income Tax and Others Vs Dinesh D. Ranka
Karnataka High Court · (2015) 4 AKR 278 : (2015) 280 CTR 224 : (2015) ILR Kar 3817 : (2016) 380 ITR 440
Income Tax Act, 1961 - Section 132, 143(3), 153A, 153-A, 2(14)
High Courts11 Jun 2015Dismissed
Chikkahonnaiah Vs Siddagangamma and Others
Karnataka High Court · (2015) 06 KAR CK 0206
Criminal Procedure Code, 1973 (CrPC) - Section 125, 397, 482Penal Code, 1860 (IPC) - Section 326
High Courts11 Jun 2015Partly Allowed
Kineta Minerals and Metals Ltd. Vs State of Karnataka and Others
Karnataka High Court · (2015) 06 KAR CK 0193
Criminal Procedure Code, 1973 (CrPC) - Section 102, 102(3)Mines and Minerals (Development and Regulation) Act, 1957 - Section 21, 23, 4(1), 4(1)(a)Penal Code, 1860 (IPC) - Section 120-B, 379, 409, 420
High Courts11 Jun 2015Partly Allowed
S.A. Ram Prakash Vs The State of Karnataka and Others
Karnataka High Court · (2015) 5 KarLJ 91
High Courts11 Jun 2015Allowed
N. Bheema Reddy Vs The Managing Director, Karnataka State Forest Industries Corporation Limited and Others
Karnataka High Court · (2015) 06 KAR CK 0143
High Courts11 Jun 2015Partly Allowed
The National Insurance Company Ltd. Vs Kallappa Siddappa Poojari and Others
Karnataka High Court · (2015) 06 KAR CK 0105
High Courts11 Jun 2015Dismissed
The Branch Manager, National Insurance Co. Ltd. Vs Govindappa and Others
Karnataka High Court · (2015) ILR Kar 4137
Employees State Insurance Act, 1948 - Section 53Motor Vehicles Act, 1988 - Section 166
High Courts11 Jun 2015Dismissed
P. Gurumurthy and Others Vs Jayamma and Others
Karnataka High Court · (2015) 06 KAR CK 0076
High Courts11 Jun 2015Allowed
The United India Insurance Co. Ltd. Vs Krishna and Others
Karnataka High Court · (2015) 06 KAR CK 0074
Penal Code, 1860 (IPC) - Section 134, 279, 304-A, 337, 338
High Courts11 Jun 2015Allowed
Kotak Mahindra Bank Limited Vs Sushil Mantri and Others
Karnataka High Court · (2015) 06 KAR CK 0029