High Courts16 Jun 2015Dismissed
Narayanamma Vs Munikempaiah and Others
Karnataka High Court · (2015) ILR Kar 3263
Evidence Act, 1872 - Section 91, 92
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 113 of 219
High Courts15 Jun 2015
Commissioner of Income Tax, Bangalore Vs ITC Hotels Ltd.
Karnataka High Court · (2015) 233 TAXMAN 302
Income Tax Act, 1961 - Section 195, 197, 201(1), 201(1A), 9
High Courts15 Jun 2015Allowed
G. Srinivasan and Others Vs C.R. Rajamma and Others
Karnataka High Court · (2015) 4 KarLJ 573
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 6 Rule 17, Order 8 Rule 1, 151Constitution of India, 1950 - Article 227Transfer of Property Act, 1882 - Section 52
High Courts15 Jun 2015Disposed off
P.C. Bhagyalakshmi and Others Vs The Branch Manager, SBM, Bellary and Others
Karnataka High Court · (2015) 4 KarLJ 568
Succession Act, 1925 - Section 372
High Courts15 Jun 2015Allowed
Y.C. Narayana Gowda and Others Vs State of Karnataka
Karnataka High Court · (2015) 4 AKR 263
Constitution of India, 1950 - Article 356Criminal Procedure Code, 1973 (CrPC) - Section 197, 197(1), 482Penal Code, 1860 (IPC) - Section 120(B), 465, 468, 471, 506
High Courts15 Jun 2015Allowed
Puttamma Vs Basavaiah and Others
Karnataka High Court · (2015) 06 KAR CK 0238
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 31(a), 100, 96Evidence Act, 1872 - Section 114, 114(g)Karnataka Land Revenue Act, 1964 - Section 133
High Courts15 Jun 2015Allowed
Khajaa Bi Vs Bawasab and Others
Karnataka High Court · (2015) 06 KAR CK 0212
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts15 Jun 2015Allowed
Rathi Vs Dhanyakumar
Karnataka High Court · (2015) 06 KAR CK 0209
Hindu Marriage Act, 1955 - Section 13, 13(1)(i-a), 13(1)(i-b), 23, 23(1)(b)
High Courts15 Jun 2015Dismissed
Chandrashekhar and Others Vs Sunjay Mohan Rao
Karnataka High Court · (2015) 4 AKR 311 : (2015) ILR (Kar) 4409 : (2016) 1 KCCR 565
Karnataka Co-operative Societies Act, 1959 - Section 101, 103, 105, 106, 107
High Courts15 Jun 2015Allowed
Malthesh Vs Ranganayakalu
Karnataka High Court · (2015) 06 KAR CK 0033
Criminal Procedure Code, 1973 (CrPC) - Section 313Negotiable Instruments Act, 1881 (NI) - Section 118, 138, 139
High Courts15 Jun 2015Partly Allowed
Vanishri G. Vs B.J. Ashoka and Others
Karnataka High Court · (2015) 06 KAR CK 0032
Motor Vehicles Act, 1988 - Section 166
High Courts12 Jun 2015Allowed
Kumara and Others Vs State of Karnataka
Karnataka High Court · (2015) 4 Crimes 147 : (2015) 5 KarLJ 112
Criminal Procedure Code, 1973 (CrPC) - Section 438, 439Penal Code, 1860 (IPC) - Section 295, 323, 34, 341, 355Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 18, 3(1), 3(1)(x)
High Courts12 Jun 2015Disposed off
Priya Vs Naveen L. Ahuja
Karnataka High Court · (2015) 4 KarLJ 571
Hindu Marriage Act, 1955 - Section 13, 9
High Courts12 Jun 2015Dismissed
M. Venkataraman Vs Seven H. Logistics Private Limited
Karnataka High Court · (2015) 5 KarLJ 95
High Courts12 Jun 2015
Lakshminirman Bangalore Pvt. Ltd. and Others Vs The Deputy Commissioner of Income Tax and Others
Karnataka High Court · (2015) 279 CTR 245 : (2015) ILR (Kar) 4787 : (2015) 234 TAXMAN 275
Constitution of India, 1950 - Article 110(2), 19(1)(g), 20(2), 226, 227Income Tax Act, 1961 - Section 115P, 115S, 115WD, 115WE, 115WF
High Courts12 Jun 2015Disposed off
V. Ravindra and Others Vs The Deputy Commissioner, Chickballapura District and Others
Karnataka High Court · (2015) 4 KarLJ 547
Karnataka Land Revenue Act, 1964 - Section 94-C
High Courts12 Jun 2015Dismissed
V. Venkatesh and Others Vs V. Ramesh and Others
Karnataka High Court · (2015) 06 KAR CK 0229
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Transfer of Property Act, 1882 - Section 52
High Courts12 Jun 2015
The Housing Commissioner, Karnataka Housing Board Vs The State of Karnataka and Others
Karnataka High Court · (2015) 4 AKR 239 : (2015) ILR Kar 3267 : (2015) 4 KarLJ 183
Civil Procedure Code, 1908 (CPC) - Section 151General Clauses Act, 1897 - Section 6Karnataka Housing Board Act, 1962 - Section 20, 21, 33(2)
High Courts12 Jun 2015Dismissed
Chikkaiah and Others Vs Gowramma and Others
Karnataka High Court · (2015) 06 KAR CK 0211
Civil Procedure Code, 1908 (CPC) - Section 100, 96Evidence Act, 1872 - Section 50Karnataka Village Officers Abolition Act, 1961 - Section 5
High Courts12 Jun 2015
K. Ramaiah and Others Vs Khaji Imam Khan and Others
Karnataka High Court · (2015) 06 KAR CK 0107