High Courts18 Jun 2015Dismissed
United India Insurance Company Ltd. Vs Devamma and Others
Karnataka High Court · (2015) 06 KAR CK 0131
Workmens Compensation Act, 1923 - Section 30
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 111 of 219
High Courts18 Jun 2015Dismissed
N.G. Lakshmamma and Others Vs Firoz Khan and Others
Karnataka High Court · (2015) 5 KarLJ 185
High Courts18 Jun 2015
M.R. Sushma and Others Vs N. Muniraja and Others
Karnataka High Court · (2015) 4 AKR 512 : (2015) ILR Kar 3793
High Courts18 Jun 2015Dismissed
State of Karnataka Vs Ramesh Babu
Karnataka High Court · (2015) 06 KAR CK 0118
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 201, 300, 302, 304, 307
High Courts18 Jun 2015Dismissed
Krishna Enterprises Ltd. Vs Donaman International Panama S.A. and Others
Karnataka High Court · (2016) 130 CLA 126 : (2015) 193 CompCas 226
High Courts18 Jun 2015Dismissed
N. Sumangala Devi Vs D. Basavarajaiah and Others
Karnataka High Court · (2015) 06 KAR CK 0073
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 6 Rule 4Specific Relief Act, 1963 - Section 19
High Courts18 Jun 2015
Shivanand Vs Jayamala
Karnataka High Court · (2015) 06 KAR CK 0034
Criminal Procedure Code, 1973 (CrPC) - Section 125(2)
High Courts18 Jun 2015Disposed Off
Laxman Vs P.G. Gouri and Others
Karnataka High Court · (2015) 06 KAR CK 0007
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2, 115, 151
High Courts17 Jun 2015Dismissed
Suresh and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 4 KarLJ 559
Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 - Section 4(2)
High Courts17 Jun 2015Dismissed
Emthiyaz Beg Vs Rakibha Jhan
Karnataka High Court · (2015) 3 KCCR 2462
Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1(r)Transfer of Property Act, 1882 - Section 52
High Courts17 Jun 2015Dismissed
V.P. Madaiah and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 4 KarLJ 672
Constitution of India, 1950 - Article 226Karnataka Land Revenue Act, 1964 - Section 192-A, 94-A
High Courts17 Jun 2015Dismissed
Coir Board Vs Gerdie Constructions Pvt. Ltd.
Karnataka High Court · (2015) 06 KAR CK 0293
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Evidence Act, 1872 - Section 116Transfer of Property Act, 1882 - Section 106, 109
High Courts17 Jun 2015Dismissed
Vijayakumari Vs Gangamma and Others
Karnataka High Court · (2015) 06 KAR CK 0252
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2), Order 6 Rule 17, 151Constitution of India, 1950 - Article 227
High Courts17 Jun 2015Dismissed
Govinda Udupa and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 06 KAR CK 0251
High Courts17 Jun 2015
Durudundeshwar Vs Aarati and Others
Karnataka High Court · (2015) 06 KAR CK 0250
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts17 Jun 2015Allowed
Yellamma and Others Vs The Deputy Commissioner and Others
Karnataka High Court · (2015) 06 KAR CK 0236
Karnataka Land Revenue Act, 1964 - Section 136, 50
High Courts17 Jun 2015Dismissed
Yashavantha V. Shetty and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 06 KAR CK 0235
Karnataka Panchayat Raj Act, 1993 - Section 44, 44 (2), 44 (2)(a), 44(2), 5
High Courts17 Jun 2015Partly Allowed
Keshva Vs State
Karnataka High Court · (2015) 06 KAR CK 0234
Criminal Procedure Code, 1973 (CrPC) - Section 311Penal Code, 1860 (IPC) - Section 302
High Courts17 Jun 2015Allowed
Chathrappa Vs The State of Karnataka
Karnataka High Court · (2015) 06 KAR CK 0233
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 302, 304
High Courts17 Jun 2015Dismissed
Jagadguru Renukacharya Co-Operative Credit Society (Ltd.) Vs Gurusiddappa Basappa
Karnataka High Court · (2015) 06 KAR CK 0232
Karnataka Co-operative Societies Act, 1959 - Section 70, 70A, 70-A, 71-A (2)Negotiable Instruments Act, 1881 (NI) - Section 138