High Courts23 Jun 2015
State and Others Vs Moganna Shetty and Others
Karnataka High Court · (2015) 06 KAR CK 0080
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 307
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 109 of 219
High Courts23 Jun 2015
The Branch Manager, United India Insurance Co. Ltd. and Others Vs Krishna and Others
Karnataka High Court · (2015) 06 KAR CK 0069
High Courts23 Jun 2015Allowed
Lakshmama Vs Manju
Karnataka High Court · (2015) 6 KarLJ 134
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2)
High Courts23 Jun 2015Allowed
Shashi and Others Vs The State of Karnataka
Karnataka High Court · (2015) 06 KAR CK 0043
Penal Code, 1860 (IPC) - Section 109, 34, 376(2)(i), 506Protection of Children from Sexual Offences Act, 2012 - Section 10, 12, 14, 6, 8
High Courts23 Jun 2015Disposed Off
Maradeppa Tirakappa Muchatti Vs Deputy Commissioner, Haveri and Others
Karnataka High Court · (2015) 06 KAR CK 0038
Karnataka Land Revenue Act, 1964 - Section 128, 136(3)
High Courts23 Jun 2015Partly Allowed
K.B. Rajanna and Others Vs Harisha and Others
Karnataka High Court · (2015) 06 KAR CK 0015
Motor Vehicles Act, 1988 - Section 166
High Courts23 Jun 2015Disposed Off
Basheera Banu Khatib and Others Vs H.P. Shivaji and Others
Karnataka High Court · (2015) 06 KAR CK 0014
Criminal Procedure Code, 1973 (CrPC) - Section 166
High Courts22 Jun 2015Dismissed
A.M. Govindegowda Vs B.V. Ravi
Karnataka High Court · (2016) 1 AKR 211 : (2015) 5 KarLJ 472 : (2016) 2 RCR(Civil) 219 : (2016) 2 RCR(Criminal) 278
Negotiable Instruments Act, 1881 (NI) - Section 138, 139
High Courts22 Jun 2015Dismissed
A. Devendra Vs State of Karnataka
Karnataka High Court · (2015) 5 KarLJ 469
Electricity Act, 1910 - Section 39, 44
High Courts22 Jun 2015
Shivalinge Gowda Vs Inter Trans Services, India Private Limited and Others
Karnataka High Court · (2015) 5 KarLJ 411
Motor Vehicles Act, 1988 - Section 166
High Courts22 Jun 2015Allowed
Madhu Vs State of Karnataka
Karnataka High Court · (2015) 3 AKR 784
Criminal Procedure Code, 1973 (CrPC) - Section 439Immoral Traffic (Prevention) Act, 1956 - Section 3, 4, 5, 6, 7Penal Code, 1860 (IPC) - Section 34, 366-A, 366-B, 370, 370(A)
High Courts22 Jun 2015Allowed
Bhimappa Vs State
Karnataka High Court · (2015) 3 AKR 548
Penal Code, 1860 (IPC) - Section 34, 366, 376(A), 376-D, 506
High Courts22 Jun 2015Dismissed
P.R. Sriranga Vs Town Co-Operative Bank Limited and Others
Karnataka High Court · (2015) 4 KarLJ 684
Constitution of India, 1950 - Article 226, 227Karnataka Co-operative Societies Act, 1959 - Section 70
High Courts22 Jun 2015
The Commissioner of Income Tax and Others Vs United Racing and Blood Stock Breeders Pvt. Ltd.
Karnataka High Court · (2015) 06 KAR CK 0261
Customs Act, 1962 - Section 127BIncome Tax Act, 1961 - Section 143(3), 147, 147(a), 148, 260A
High Courts22 Jun 2015Dismissed
Kumar Vs State of Karnataka
Karnataka High Court · (2015) 06 KAR CK 0243
Penal Code, 1860 (IPC) - Section 302
High Courts22 Jun 2015Disposed off
Thontadarya K.S. Vs The Principal Secretary to Government, Revenue Department and Others
Karnataka High Court · (2015) 06 KAR CK 0242
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 93
High Courts22 Jun 2015Dismissed
R. Suresh Vs The State of Karnataka and Others
Karnataka High Court · (2015) 06 KAR CK 0117
High Courts22 Jun 2015Dismissed
Manjula Vs Fakkirappa
Karnataka High Court · (2015) 06 KAR CK 0100
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 5, 151, 22Constitution of India, 1950 - Article 226, 227
High Courts22 Jun 2015Partly Allowed
M. Ramesh Nayak Vs Hemalatha D. Nayak and Others
Karnataka High Court · (2015) 06 KAR CK 0099
Arbitration Act, 1940 - Section 8Civil Procedure Code, 1908 (CPC) - Order 7 Rule 7Registration Act, 1908 - Section 17
High Courts22 Jun 2015
Divisional Manager, United India Insurance Co. Ltd. and Others Vs Bheema and Others
Karnataka High Court · (2015) 06 KAR CK 0098