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Karnataka High Court judgments, 2015

4,370 judgments · page 107 of 219

High Courts24 Jun 2015Allowed

S. Nagendra Vs C. Mahesh Kumar

Karnataka High Court · (2015) 06 KAR CK 0110

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 92Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, 34, 409, 417, 419
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High Courts24 Jun 2015Allowed

Asma (Ayesha) Vs Mujeer Ahmed

Karnataka High Court · (2015) 06 KAR CK 0086

Civil Procedure Code, 1908 (CPC) - Section 24Criminal Procedure Code, 1973 (CrPC) - Section 125Protection of Women From Domestic Violence Act, 2005 - Section 12(1)
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