High Courts29 Jun 2015Dismissed
S. Gullaiah Vs The Registrar, State by Lokayuktha Police
Karnataka High Court · (2015) 06 KAR CK 0063
Constitution of India, 1950 - Article 226Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 105 of 219
High Courts29 Jun 2015
Bajaj Allianz General Insurance Co. Ltd. and Others Vs Anji and Others
Karnataka High Court · (2015) 06 KAR CK 0062
High Courts29 Jun 2015Partly Allowed
P. Prabhakar Vs Universal Sompo General Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 06 KAR CK 0052
Motor Vehicles Act, 1988 - Section 166
High Courts29 Jun 2015Allowed
Ashok P. Shah Vs Pullicar Mills Ltd.
Karnataka High Court · (2015) 4 AKR 564
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 1, Order 37 Rule 2, Order 37 Rule 37, Order 7 Rule 10, 151
High Courts26 Jun 2015Dismissed
State Bank of Mysore Vs Venkangouda Tippanagowda Patil and Others
Karnataka High Court · (2015) 3 AKR 783 : (2015) 4 KCCR 4010
High Courts26 Jun 2015Dismissed
Shashank Shekhar Kunungo and Others Vs State of Karnataka
Karnataka High Court · (2015) 06 KAR CK 0283
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120, 120-B, 347, 364-A, 397
High Courts26 Jun 2015Disposed off
P.T. Sannarange Gowda Vs Thopina Gollahallamma Devasthana Sevasamithi
Karnataka High Court · (2015) 5 KarLJ 453
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 10(b), 115, 151Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 145, 482
High Courts26 Jun 2015Partly Allowed
Mahesh K. Vs The Union Government and Others
Karnataka High Court · (2015) 06 KAR CK 0257
Constitution of India, 1950 - Article 14, 16(1), 311Industrial Disputes Act, 1947 - Section 10, 2A, 33-C(2)
High Courts26 Jun 2015Partly Allowed
N. Nanjappa Vs Bangalore Development Authority and Others
Karnataka High Court · (2015) 06 KAR CK 0152
High Courts26 Jun 2015
Saira Banu Vs The Assistant Commissioner of Income Tax
Karnataka High Court · (2015) 06 KAR CK 0147
Income Tax Act, 1961 - Section 143(1), 143(3), 40A(3)
High Courts26 Jun 2015Allowed
Tata SIA Airlines Limited Vs Vistara Voyages (India) Pvt. Ltd.
Karnataka High Court · (2015) 4 AKR 389 : (2015) ILR (Kar) 4349 : (2015) 4 KarLJ 648 : (2015) 4 KCCR 2897
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(a), Order 7 Rule 10, Order 7 Rule 10AConstitution of India, 1950 - Article 226, 227Trade Marks Act, 1999 - Section 134, 134(1), 134(1)(4), 134(1)(a), 134(1)(c)
High Courts26 Jun 2015Dismissed
Siddappa Vs The State of Karnataka
Karnataka High Court · (2015) 06 KAR CK 0133
Penal Code, 1860 (IPC) - Section 302
High Courts26 Jun 2015
The Commissioner of Income Tax and Others Vs HMA Data Systems Pvt. Ltd.
Karnataka High Court · (2015) 235 TAXMAN 238
High Courts26 Jun 2015Partly Allowed
V. Anitha Gangadhara and Others Vs S. Srirama Reddy and Others
Karnataka High Court · (2016) 1 ACC 403 : (2015) 3 AKR 606 : (2015) 6 ALLMR 27 : (2015) ILR Kar 3495
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 7 Rule 1, 11Motor Vehicles Act, 1988 - Section 165, 166, 166(1)(a), 166(1)(c)
High Courts26 Jun 2015Dismissed
Abdulla Siddiq and Others Vs U.F.M. Uday
Karnataka High Court · (2015) 06 KAR CK 0085
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(d), 151Constitution of India, 1950 - Article 226, 227
High Courts26 Jun 2015Partly Allowed
Uma P. Shenoy Vs Kulyadi Marthu Pai and Others
Karnataka High Court · (2015) 06 KAR CK 0066
Motor Vehicles Act, 1988 - Section 166
High Courts26 Jun 2015Allowed
Gurusiddappa and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 06 KAR CK 0065
Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 109, 302, 304B, 323, 324
High Courts26 Jun 2015Allowed
M.A. Bharathidevi Vs State of Karnataka
Karnataka High Court · (2016) 1 Crimes 355 : (2015) 6 KarLJ 321
Penal Code, 1860 (IPC) - Section 306
High Courts26 Jun 2015Dismissed
V. Hemachandra Babu and Others Vs Bharathi Sekaran and Others
Karnataka High Court · (2015) 06 KAR CK 0049
Benami Transactions (Prohibition) Act, 1988 - Section 3, 4Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(d), 9Income Tax Act, 1961 - Section 281A
High Courts26 Jun 2015Allowed
Dakshayini S.R. and Others Vs R. Shantamma and Others
Karnataka High Court · (2015) 06 KAR CK 0048