High Courts26 Jun 2015Dismissed
S.Y. Anandkumar Vs Dhanashree and Others
Karnataka High Court · (2015) 06 KAR CK 0047
Negotiable Instruments Act, 1881 (NI) - Section 118, 138
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 106 of 219
High Courts26 Jun 2015Dismissed
Eric Christopher Lobo Vs Fr. Mullers Charitable Institutions, Registered Society and Others
Karnataka High Court · (2015) 6 KarLJ 95
High Courts26 Jun 2015Allowed
N. Sampath Vs Muthu Metal Industries and Others
Karnataka High Court · (2015) 4 AKR 521
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 8 Rule 5(1), 151
High Courts26 Jun 2015Partly Allowed
M.P. Umadevi and Others Vs M.R. Nissar Ahmed and Others
Karnataka High Court · (2015) 06 KAR CK 0008
Motor Vehicles Act, 1988 - Section 166
High Courts25 Jun 2015
Vijayalakshmi and Others Vs Ananthakumar K.R. and Others
Karnataka High Court · (2015) 5 KarLJ 356
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 41 Rule 27Transfer of Property Act, 1882 - Section 52
High Courts25 Jun 2015Allowed
K. Murthy Vs V.P. Muniswamaiah
Karnataka High Court · (2015) 3 KCCR 2782
Criminal Procedure Code, 1973 (CrPC) - Section 294, 391Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts25 Jun 2015Dismissed
H.L. Manjunatha Vs State and Others
Karnataka High Court · (2015) 3 AKR 546
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Penal Code, 1860 (IPC) - Section 320, 326
High Courts25 Jun 2015Disposed off
C.S. Manjula Vs H.N. Krishna Shetty and Others
Karnataka High Court · (2016) 1 DMC 132 : (2015) 5 KarLJ 174
Criminal Procedure Code, 1973 (CrPC) - Section 125, 127
High Courts25 Jun 2015Partly Allowed
Manjunath Vs The State of Karnataka and Others
Karnataka High Court · (2015) 06 KAR CK 0263
Penal Code, 1860 (IPC) - Section 143, 144, 147, 148, 149
High Courts25 Jun 2015Dismissed
Girijawwa Vs Hanamappa
Karnataka High Court · (2015) 06 KAR CK 0150
Criminal Procedure Code, 1973 (CrPC) - Section 125Family Courts Act, 1984 - Section 19(4)
High Courts25 Jun 2015Dismissed
Javed Sayyed Vs Reshma and Others
Karnataka High Court · (2015) 06 KAR CK 0149
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts25 Jun 2015Dismissed
Gandhi Vs Parasappa and Others
Karnataka High Court · (2015) 06 KAR CK 0146
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 3, 151
High Courts25 Jun 2015Disposed off
Prakash Vs The State of Karnataka
Karnataka High Court · (2015) 06 KAR CK 0122
Criminal Procedure Code, 1973 (CrPC) - Section 340, 344, 344(1)Penal Code, 1860 (IPC) - Section 193Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts25 Jun 2015Dismissed
B.M. Umesh Vs S.B. Muniyappa
Karnataka High Court · (2015) 06 KAR CK 0109
Negotiable Instruments Act, 1881 (NI) - Section 138, 139
High Courts25 Jun 2015Partly Allowed
Basanagouda Vs Ajit C. George and Others
Karnataka High Court · (2015) 06 KAR CK 0084
Motor Vehicles Act, 1988 - Section 181, 3Penal Code, 1860 (IPC) - Section 279, 338
High Courts25 Jun 2015Dismissed
Sanna Nagappa Vs State of Karnataka and Others
Karnataka High Court · (2015) 06 KAR CK 0068
High Courts25 Jun 2015Allowed
K. Chandrasekhara Reddy and Others Vs K. Yerriswamy and Others
Karnataka High Court · (2015) 06 KAR CK 0067
High Courts25 Jun 2015Partly Allowed
Suresh Vs Global Logistics and Others
Karnataka High Court · (2015) 06 KAR CK 0064
Motor Vehicles Act, 1988 - Section 173(1)
High Courts25 Jun 2015
Dhariwal Industries Ltd. Vs Commr. of C. Ex., Cus. & S.T., Bangalore-III
Karnataka High Court · (2015) 325 ELT 532
Central Excises and Salt Act, 1944 - Section 9D
High Courts25 Jun 2015
C.S. India Vs Additional Director General, DCEI
Karnataka High Court · (2015) 325 ELT 91
Customs Act, 1962 - Section 123, 127B