High Courts22 Jun 2015Partly Allowed
Neelamma Vs The Divisional Controller, KSRTC and Others
Karnataka High Court · (2015) 06 KAR CK 0072
Motor Vehicles Act, 1988 - Section 173(1)
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 110 of 219
High Courts22 Jun 2015
Syed Mohammed Khaja Hussaini Vs Atiya Nasreen and Others
Karnataka High Court · (2015) 4 AKR 164
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts22 Jun 2015Disposed Off
Ashok Saliyan and Others Vs K.C. Chandran and Others
Karnataka High Court · (2015) 06 KAR CK 0036
Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 307
High Courts22 Jun 2015Dismissed
Gangavva and Others Vs Kamalavva and Others
Karnataka High Court · (2015) 06 KAR CK 0013
High Courts22 Jun 2015Allowed
Rudrappa Vs M.R. Shivarudraiah and Others
Karnataka High Court · (2015) 06 KAR CK 0006
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 24
High Courts19 Jun 2015Dismissed
B.P. Honakhande Vs Government of Karnataka and Others
Karnataka High Court · (2015) 06 KAR CK 0121
Constitution of India, 1950 - Article 226, 227Motor Vehicles Act, 1988 - Section 163-A
High Courts19 Jun 2015Partly Allowed
Bazil D''souza Vs Anil Kumar and Others
Karnataka High Court · (2015) 06 KAR CK 0088
Constitution of India, 1950 - Article 19(1)(a)Penal Code, 1860 (IPC) - Section 171(H)Representation of the People Act, 1951 - Section 125A(i), 133, 21, 23, 23(1)(d)
High Courts19 Jun 2015
Maqbool and Others Vs D. Gopalan and Others
Karnataka High Court · (2015) 06 KAR CK 0035
Motor Vehicles Act, 1988 - Section 166
High Courts18 Jun 2015Dismissed
Muni Rajappa Vs Assistant Commissioner, Bangalore North Sub-Division and Others
Karnataka High Court · (2015) 5 KarLJ 89
Karnataka Land Revenue Act, 1964 - Section 136(3)Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 - Section 4
High Courts18 Jun 2015
JMC Projects (India) Ltd. Vs The State of Karnataka
Karnataka High Court · (2015) 52 GST 435 : (2015) 86 VST 205
Income Tax Act, 1922 - Section 34Karnataka Value Added Tax Act, 2003 - Section 15, 38(1), 62, 63, 64
High Courts18 Jun 2015
The Commissioner of Service Tax, Service Tax Commissionerate Vs United Spirits Limited
Karnataka High Court · (2015) 06 KAR CK 0330
Central Excises and Salt Act, 1944 - Section 35(g), 35G
High Courts18 Jun 2015Dismissed
Jayanth G. Joshi Vs The Management of Syndicate Bank
Karnataka High Court · (2015) 147 FLR 467 : (2015) 4 KarLJ 600
High Courts18 Jun 2015Partly Allowed
V. Vasudeva Udupa Vs M.R. Sathish and Others
Karnataka High Court · (2015) 06 KAR CK 0249
High Courts18 Jun 2015Dismissed
Venkatesh Vs Narayanappa and Others
Karnataka High Court · (2015) 06 KAR CK 0248
High Courts18 Jun 2015Partly Allowed
ICICI Lombard General Insurance Company Ltd. Vs Nagarathna K. and Others
Karnataka High Court · (2015) 06 KAR CK 0247
Motor Vehicles Act, 1988 - Section 166
High Courts18 Jun 2015Dismissed
Prakash and Others Vs Mangilal Choudary
Karnataka High Court · (2015) 06 KAR CK 0246
High Courts18 Jun 2015Dismissed
Wilfred D'' Souza and Others Vs Lotus Shopping Centres Pvt. Ltd
Karnataka High Court · (2015) 06 KAR CK 0245
Arbitration and Conciliation Act, 1996 - Section 9Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Companies Act, 2013 - Section 241, 244, 430
High Courts18 Jun 2015Allowed
Shobha N. Shetty Vs Saraswathi and Others
Karnataka High Court · (2015) 06 KAR CK 0244
Negotiable Instruments Act, 1881 (NI) - Section 138, 141
High Courts18 Jun 2015Allowed
Krishna Kumar Vs Pavitra Gowda
Karnataka High Court · (2015) 06 KAR CK 0226
Hindu Marriage Act, 1955 - Section 13, 13(1)(1-b), 13(1)(ia), 13(1)(i-a), 13(1)(i-b)
High Courts18 Jun 2015Dismissed
Rudrappa and Others Vs Shiddappa and Others
Karnataka High Court · (2015) 06 KAR CK 0132