High Courts05 Jun 2015Disposed off
P. Abdulla Vs The Authorized Officer and Deputy Conservator of Forest and Others
Karnataka High Court · (2015) 4 KarLJ 268
Criminal Procedure Code, 1973 (CrPC) - Section 451Forest Act, 1963 - Section 71(A)
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 118 of 219
High Courts05 Jun 2015Disposed off
Prabhakumari Vs B.L. Geetha and Others
Karnataka High Court · (2015) 06 KAR CK 0204
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17, 151
High Courts05 Jun 2015Dismissed
Saranya Vs Yuvaraj and Others
Karnataka High Court · (2015) 06 KAR CK 0201
Civil Procedure Code, 1908 (CPC) - Section 24Hindu Marriage Act, 1955 - Section 13(1)(ia)
High Courts05 Jun 2015
Weir BDK Valves Vs The Assistant Commissioner of Commercial Taxes (Audit-1) and Others
Karnataka High Court · (2015) 06 KAR CK 0179
Central Sales Tax Act, 1956 - Section 9(2)Karnataka Sales Tax Act, 1957 - Section 14Karnataka Value Added Tax Act, 2003 - Section 35, 36, 39, 69, 72(2)
High Courts05 Jun 2015Allowed
Nizamudin and Others Vs Special Land Acquisition Officer
Karnataka High Court · (2015) 06 KAR CK 0178
Civil Procedure Code, 1908 (CPC) - Section 151Limitation Act, 1963 - Section 5
High Courts05 Jun 2015Allowed
Ramachandra Aithal Vs The State of Karnataka
Karnataka High Court · (2015) 4 AKR 265 : (2015) 4 Crimes 111 : (2015) ILR (Kar) 4956 : (2015) 5 KarLJ 6 : (2015) 3 KCCR 2231
Criminal Procedure Code, 1973 (CrPC) - Section 174, 482Penal Code, 1860 (IPC) - Section 120-B, 176, 177, 201, 202
High Courts05 Jun 2015Allowed
Bajaj Allianz General Insurance Co. Ltd. Vs Puttawwa and Others
Karnataka High Court · (2015) 06 KAR CK 0102
High Courts05 Jun 2015
Shylaja and Others Vs B. Vigneshwar and Others
Karnataka High Court · (2015) 06 KAR CK 0094
Benami Transactions (Prohibition) Act, 1988 - Section 3(2)
High Courts05 Jun 2015Partly Allowed
K. Anusha and Others Vs Mohamed Imran and Others
Karnataka High Court · (2015) 06 KAR CK 0004
Motor Vehicles Act, 1988 - Section 166
High Courts04 Jun 2015Allowed
Mala and Others Vs Irappa and Others
Karnataka High Court · (2015) 3 KCCR 2865
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10, Order 2 Rule 2, Order 21 Rule 29, Order 7 Rule 11, Order 7 Rule 11(a)Contempt of Courts Act, 1971 - Section 2(c)Limitation Act, 1963 - Section 27
High Courts04 Jun 2015Allowed
K. Krishnappa Naidu Vs State of Karnataka
Karnataka High Court · (2015) 5 KarLJ 107
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 302, 304-B, 34, 498-A
High Courts04 Jun 2015Dismissed
Divisional Manager, ICICI Lombardo General Insurance Company Limited Vs Gangamma and Others
Karnataka High Court · (2015) 4 ACC 784 : (2015) 4 AKR 645 : (2015) 4 KarLJ 447
Motor Vehicles Act, 1988 - Section 10, 10(2), 2(10), 2(21), 2(47)
High Courts04 Jun 2015
Suresh Vs State of Karnataka
Karnataka High Court · (2015) 4 AKR 250 : (2015) 4 Crimes 115 : (2015) 3 KCCR 2176
Criminal Procedure Code, 1973 (CrPC) - Section 311Penal Code, 1860 (IPC) - Section 302
High Courts04 Jun 2015Disposed off
Arun Kiran Vs The Regional Passport Officer and Public Information Officer, Regional Passport Office and Others
Karnataka High Court · (2015) 4 KarLJ 290
Right to Information Act, 2005 - Section 19, 8(1)(j)
High Courts04 Jun 2015
Amma Construction India Pvt. Ltd. Vs The Assistant Commissioner of Commercial Taxes (Audit-5.9) and Others
Karnataka High Court · (2015) 52 GST 141
Karnataka Value Added Tax Act, 2003 - Section 35, 39, 39(2)
High Courts04 Jun 2015Dismissed
Siddaraj and Others Vs Ningappa Chandappa Shirsangi and Others
Karnataka High Court · (2015) 06 KAR CK 0275
Constitution of India, 1950 - Article 226, 227Karnataka Land Reforms Act, 1961 - Section 116A, 116B, 118Transfer of Property Act, 1882 - Section 52
High Courts04 Jun 2015Partly Allowed
Padmavathi and Others Vs Ramanna and Others
Karnataka High Court · (2015) 06 KAR CK 0274
Motor Vehicles Act, 1988 - Section 166
High Courts04 Jun 2015Partly Allowed
Kumari Pooja Vs Allabaksha and Others
Karnataka High Court · (2015) 06 KAR CK 0219
High Courts04 Jun 2015Allowed
R. Rakesh Vs H.G. Guruprasad
Karnataka High Court · (2015) 06 KAR CK 0203
Evidence Act, 1872 - Section 45, 73
High Courts04 Jun 2015Dismissed
Mahaveer Chand and Others Vs Vishwanth Reddy and Others
Karnataka High Court · (2015) 06 KAR CK 0182