High Courts02 Jun 2015Allowed
Babu Vs Balappa and Others
Karnataka High Court · (2015) 06 KAR CK 0158
Criminal Procedure Code, 1973 (CrPC) - Section 145
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 121 of 219
High Courts02 Jun 2015Allowed
Y. Bharath Reddy and Others Vs The Karnataka Industrial Area Development Board and Others
Karnataka High Court · (2016) 1 AKR 388 : (2015) 4 KarLJ 330
Karnataka Industrial Areas Development Act, 1966 - Section 41(2)(b), 5
High Courts02 Jun 2015Allowed
Amar Educational and Welfare Association and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 06 KAR CK 0128
Constitution of India, 1950 - Article 30(1)
High Courts02 Jun 2015Dismissed
M. Mahadevappa and Others Vs The Branch Manager, The New India Assurance Co. Ltd. and Others
Karnataka High Court · (2015) 4 AKR 157 : (2015) ILR Kar 3160
High Courts02 Jun 2015
Swarnalatha and Others Vs Nagasundaramma and Others
Karnataka High Court · (2015) 06 KAR CK 0126
Motor Vehicles Act, 1988 - Section 55
High Courts02 Jun 2015
Clean Foods Ltd. Vs Commercial Tax Officer
Karnataka High Court · (2015) 52 GST 249 : (2016) 87 VST 38
Karnataka Value Added Tax Act, 2003 - Section 53(12), 64(1)
High Courts01 Jun 2015
LGCL Properties Private Limited Vs B.R. Ragamma and Others
Karnataka High Court · (2015) 5 KarLJ 343
Arbitration and Conciliation Act, 1996 - Section 11
High Courts01 Jun 2015Dismissed
G. Raja Vs The Government of Karnataka and Others
Karnataka High Court · (2015) 5 KarLJ 260 : (2016) 1 KCCR 560
Easements Act, 1882 - Section 52, 63
High Courts01 Jun 2015Disposed off
Hermon, House of Worship Society Vs The District Registrar of Societies
Karnataka High Court · (2015) 3 KCCR 2741
High Courts01 Jun 2015Dismissed
Mallikarjunaiah Hire Matta Vs Logipro Software Private Limited and Others
Karnataka High Court · (2015) 5 KarLJ 142
High Courts01 Jun 2015Disposed off
Gopal Reddy and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 5 KarLJ 99
Partnership Act, 1932 - Section 64
High Courts01 Jun 2015
The Commissioner of Income Tax and Others Vs Hasan Hajee and Co.
Karnataka High Court · (2015) 06 KAR CK 0323
Income Tax Act, 1961 - Section 131, 246, 251(2), 44-AD
High Courts01 Jun 2015
Commissioner of Income Tax (LTU) and Others Vs Biocon Ltd.
Karnataka High Court · (2015) 375 ITR 306 : (2015) 234 TAXMAN 602
Income Tax Act, 1961 - Section 35(2AB)
High Courts01 Jun 2015Allowed
Martina Mala Vs State of Karnataka and Others
Karnataka High Court · (2015) 4 AKR 469 : (2015) ILR Kar 3035 : (2015) 4 KarLJ 335
High Courts01 Jun 2015Allowed
Yogish Kode M.S. Vs State of Karnataka and Others
Karnataka High Court · (2015) 4 KarLJ 80
Criminal Procedure Code, 1973 (CrPC) - Section 24
High Courts01 Jun 2015Dismissed
Shantaveerappa and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 06 KAR CK 0279
Karnataka Industrial Areas Development Act, 1966 - Section 28(1), 28(3), 29(2), 5Karnataka Industries (Facilitation) Act, 2002 - Section 5
High Courts01 Jun 2015
Andhra Pradesh State Road Transport Corporation and Others Vs Sharada and Others
Karnataka High Court · (2015) 06 KAR CK 0278
High Courts01 Jun 2015
The Commissioner of Income Tax and Others Vs Filtrex Technologies P. Ltd.
Karnataka High Court · (2016) 380 ITR 222 : (2015) 232 TAXMAN 811
Income Tax Act, 1961 - Section 271(1)(c), 40(a)(ia)
High Courts01 Jun 2015
Kantharaju and Others Vs Muniyappa and Others
Karnataka High Court · (2015) 06 KAR CK 0216
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2Registration Act, 1908 - Section 17(1)(b)Specific Relief Act, 1963 - Section 20, 22
High Courts01 Jun 2015Dismissed
Raghavendra B. Vs S.C. Sharma and Others
Karnataka High Court · (2016) 1 AKR 218 : (2015) 5 KarLJ 132 : (2016) LabIC 694