High Courts07 Jul 2015Dismissed
B. Kanikaraj and Others Vs Chinnamma and Others
Karnataka High Court · (2015) 07 KAR CK 0078
Hindu Marriage Act, 1955 - Section 25Hindu Succession Act, 1956 - Section 24Succession Act, 1925 - Section 33
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 100 of 219
High Courts07 Jul 2015
J. Shantha and Others Vs N.S. Lalitha and Others
Karnataka High Court · (2015) 07 KAR CK 0077
Motor Vehicles Act, 1988 - Section 166
High Courts07 Jul 2015
M.S. Gurumurthy and Others Vs A. Devaraj and Others
Karnataka High Court · (2015) 07 KAR CK 0076
Motor Vehicles Act, 1988 - Section 166
High Courts07 Jul 2015Allowed
R. Swapna Vs P. Ravi
Karnataka High Court · (2015) 07 KAR CK 0075
Divorce Act, 1869 - Section 10, 10(1)(x)
High Courts07 Jul 2015Dismissed
State of Karnataka Vs Mahammed Asim and Others
Karnataka High Court · (2015) 07 KAR CK 0074
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 109, 114, 34, 376, 376(g)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x), 3(1)(xii), 3(2)(v)
High Courts07 Jul 2015Allowed
K.P. Gopal Reddy Vs Anjanamma
Karnataka High Court · (2015) 4 AKR 29
Criminal Procedure Code, 1973 (CrPC) - Section 197, 482Karnataka Police Act, 1963 - Section 170Penal Code, 1860 (IPC) - Section 323, 324, 352, 353, 354
High Courts07 Jul 2015Dismissed
Chetana Education Trust (R) Vs State of Karnataka and Others
Karnataka High Court · (2015) 4 AKR 371
Constitution of India, 1950 - Article 226, 227Karnataka Education Act, 1983 - Section 39(2)
High Courts07 Jul 2015Allowed
Gowramma Vs Laxmikanthiah
Karnataka High Court · (2015) 4 AKR 408
Criminal Procedure Code, 1973 (CrPC) - Section 125, 127, 127(1), 397, 482
High Courts06 Jul 2015
United India Insurance Co. Ltd. Vs Pallavi G. and Others
Karnataka High Court · (2015) 07 KAR CK 0414
Motor Vehicles Act, 1988 - Section 11, 166
High Courts06 Jul 2015Dismissed
Mahadev Vs Mahadev and Others
Karnataka High Court · (2015) 07 KAR CK 0403
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, 151
High Courts06 Jul 2015Dismissed
Veerabhadrappa and Others Vs T.U. Kubendrappa
Karnataka High Court · (2015) 3 AKR 778 : (2015) 4 KCCR 3635
High Courts06 Jul 2015Dismissed
Pankaj L. Kothari Vs T.K. Nagaraj
Karnataka High Court · (2015) 4 AKR 638 : (2015) 6 KarLJ 141
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10 (2), Order 1 Rule 10(2), Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 227, 4Evidence Act, 1872 - Section 116
High Courts06 Jul 2015Partly Allowed
State Vs Siddaramu and Others
Karnataka High Court · (2015) 07 KAR CK 0260
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Dowry Prohibition Act, 1961 - Section 3, 4, 6Penal Code, 1860 (IPC) - Section 302, 304, 304B, 306, 34
High Courts06 Jul 2015Disposed off
C.S. Mohan Vs The Director, The Management of Siruguppa Sugars and Chemicals Ltd. and Others
Karnataka High Court · (2015) 07 KAR CK 0120
Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 11, 18, 25N, 25-O
High Courts06 Jul 2015Dismissed
Shobhan Babu M.N. and Others Vs Directorate of Medical Education and Others
Karnataka High Court · (2015) 4 AKR 113
Constitution of India, 1950 - Article 141
High Courts06 Jul 2015Allowed
R.P. Zuber Vs Basavarajappa and Others
Karnataka High Court · (2015) 4 AKR 628 : (2015) ILR (Kar) 4533
High Courts03 Jul 2015Disposed off
Neelapgouda and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 07 KAR CK 0404
High Courts03 Jul 2015Dismissed
V.C. Boraiah and Others Vs V.C. Ningamma and Others
Karnataka High Court · (2015) 07 KAR CK 0402
Hindu Succession Act, 1956 - Section 14
High Courts03 Jul 2015Dismissed
S.M. Mallegowda Vs S.M. Anne Gowda and Others
Karnataka High Court · (2015) 07 KAR CK 0401
High Courts03 Jul 2015
Mohammed Ibrahim and Others Vs The New India Assurance Co. Ltd. and Others
Karnataka High Court · (2015) 07 KAR CK 0400