High Courts02 Jul 2015
State of Karnataka Vs Manjunath and Others
Karnataka High Court · (2015) 07 KAR CK 0148
Penal Code, 1860 (IPC) - Section 307, 320, 324, 326, 34
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 102 of 219
High Courts02 Jul 2015
Madras Cements Limited Vs The Additional Commissioner of Central Excise and Others
Karnataka High Court · (2016) 53 GST 441 : (2015) 40 STR 645
High Courts02 Jul 2015Dismissed
Prakash S. Ramdurg Vs The Deputy General Manager (P) Syndicate Bank Head Office and Others
Karnataka High Court · (2015) 07 KAR CK 0128
High Courts02 Jul 2015Dismissed
H.D. Bagewadi Vs The Senior Divisional Controller, North West Karnataka Road Transport Corporation
Karnataka High Court · (2015) 07 KAR CK 0127
Industrial Disputes Act, 1947 - Section 10(4)(A)
High Courts02 Jul 2015Dismissed
Syed Asadulla Vs Khaleelulla Khan
Karnataka High Court · (2015) 07 KAR CK 0126
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts02 Jul 2015Dismissed
M.V. Perumal and Others Vs A. Vijay Kumar and Others
Karnataka High Court · (2015) ILR (Kar) 4735
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 10, Order 21 Rule 21, Order 21 Rule 22, Order 21 Rule 23, Order 21 Rule 54
High Courts02 Jul 2015Allowed
Circutor Energy Management India Private Ltd. Vs Cipsa Tec India Private Limited and Others
Karnataka High Court · (2015) 07 KAR CK 0115
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 1, Order 37 Rule 2, Order 37 Rule 3, Order 37 Rule 3(5), Order 37 Rule 37
High Courts02 Jul 2015Allowed
Nagaraj and Others Vs State
Karnataka High Court · (2015) 07 KAR CK 0113
Bonded Labour System Abolition Act, 1976 - Section 16, 17, 18Child Labour (Prohibition and Regulation) Act, 1986 - Section 14Criminal Procedure Code, 1973 (CrPC) - Section 161, 438
High Courts02 Jul 2015Dismissed
Muni Reddy and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 07 KAR CK 0100
Constitution of India, 1950 - Article 226Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24, 24(2)
High Courts02 Jul 2015
Lakshmi Enterprises Vs The Income Tax Officer
Karnataka High Court · (2015) 07 KAR CK 0094
Income Tax Act, 1961 - Section 131, 143(2)
High Courts02 Jul 2015Dismissed
C. Chinnappa and Others Vs H.N. Bhavani Natesh and Others
Karnataka High Court · (2015) 07 KAR CK 0092
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 100, Order 21 Rule 99Constitution of India, 1950 - Article 227Karnataka Stamp Act, 1957 - Section 31, 32, 32(2), 32(3), 45-A
High Courts02 Jul 2015Dismissed
K.V.G. Dental College and Hospital and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) ILR Kar 3569
High Courts02 Jul 2015Allowed
The Branch Manager National Insurance Co. Ltd. Vs Lakshmi Narasimaiah and Others
Karnataka High Court · (2015) 07 KAR CK 0084
High Courts02 Jul 2015Partly Allowed
National Insurance Co. Ltd. Vs Ayyanagouda and Others
Karnataka High Court · (2015) 07 KAR CK 0083
Workmens Compensation Act, 1923 - Section 4(1)(c)
High Courts02 Jul 2015Partly Allowed
Kullegowda and Others Vs Azeez Khan B.H. and Others
Karnataka High Court · (2015) 07 KAR CK 0082
Motor Vehicles Act, 1988 - Section 166
High Courts02 Jul 2015Allowed
K. Kashinatha Rao and Others Vs K. Gayathri and Others
Karnataka High Court · (2015) 07 KAR CK 0006
Hindu Marriage Act, 1955 - Section 16(3)Hindu Succession Act, 1956 - Section 6
High Courts01 Jul 2015Disposed off
M. Rajendra Kumar Sharma Vs State of Karnataka and Others
Karnataka High Court · (2015) 3 AKR 785 : (2015) CriLJ 4438
High Courts01 Jul 2015Allowed
Eshwari Developers Vs Sadashivareddy and Others
Karnataka High Court · AIR 2015 Kar 171
High Courts01 Jul 2015Dismissed
S. Lakshmikanth Vs The Managing Director, K.S.R.T.C. and Others
Karnataka High Court · (2015) 3 KCCR 2463
High Courts01 Jul 2015
N. Govindaraju Vs Income Tax Officer, Ward 8(2) and Others
Karnataka High Court · (2015) 280 CTR 316 : (2015) 377 ITR 243 : (2015) 233 TAXMAN 376
Income Tax Act, 1961 - Section 139, 140A, 143, 143(1), 144