High Courts03 Jul 2015Dismissed

Chandrayya Vs The State

Karnataka High Court · (2015) 07 KAR CK 0101

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304(2), 307, 323, 498A
High Courts03 Jul 2015Dismissed

Vinod G. and Others Vs Jijabai

Karnataka High Court · (2015) 4 AKR 554

Civil Procedure Code, 1908 (CPC) - Section 115Karnataka Rent Act, 1999 - Section 27(2)(a), 27(2)(r), 29(1), 3(e), 43Transfer of Property Act, 1882 - Section 109
High Courts02 Jul 2015Dismissed

M. Shobha Vs M. Dinesh and Others

Karnataka High Court · (2015) 07 KAR CK 0169

Evidence Act, 1872 - Section 68Hindu Succession Act, 1956 - Section 31, 6Transfer of Property Act, 1882 - Section 122, 123