High Courts08 Jul 2015Partly Allowed
A. Sajjan Raj Vs Chaitra Advertising Pvt. Ltd.
Karnataka High Court · (2015) 07 KAR CK 0144
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1, Order 8 Rule 6A, 34
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 99 of 219
High Courts08 Jul 2015Partly Allowed
Shivashankar Naika Vs Mohammed and Others
Karnataka High Court · (2015) 07 KAR CK 0139
Motor Vehicles Act, 1988 - Section 166
High Courts08 Jul 2015Dismissed
Ravi and Others Vs State of Karnataka
Karnataka High Court · (2015) 5 KarLJ 528
Penal Code, 1860 (IPC) - Section 120B, 148, 149, 302, 34
High Courts08 Jul 2015Dismissed
Prashanth Vs The State of Karnataka
Karnataka High Court · (2015) 07 KAR CK 0137
Penal Code, 1860 (IPC) - Section 300, 302, 307, 34, 394
High Courts08 Jul 2015
Selvin Vs Elizabeth Pramila and Others
Karnataka High Court · (2015) 07 KAR CK 0121
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts08 Jul 2015Dismissed
Jana Bai and Others Vs Komalan and Others
Karnataka High Court · (2015) 3 KCCR 2746
Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 63
High Courts08 Jul 2015Disposed off
Girish Rithvik K.R. and Others Vs Union of India, Ministry of Health and Family Welfare and Others
Karnataka High Court · (2016) 1 AKR 129 : (2015) ILR (Kar) 4459 : (2015) 5 KarLJ 154
Indian Medical Council Act, 1956 - Section 10A
High Courts08 Jul 2015Dismissed
M. Basavana Gouda Vs Rudramma
Karnataka High Court · (2015) 07 KAR CK 0079
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts08 Jul 2015Dismissed
The Oriental Insurance Company Limited Vs Mallika and Others
Karnataka High Court · (2016) 1 ACC 78 : (2015) 5 KarLJ 629
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22Motor Vehicles Act, 1988 - Section 160, 173(1)
High Courts08 Jul 2015Allowed
Wipro Infrastructure Engineering Vs Additional Labour Commissioner (Administration) and Appellate Authority, Bangalore and Others
Karnataka High Court · (2015) 5 KarLJ 600
Factories Act, 1948 - Section 2(cb)Industrial Employment Standing Orders Act, 1946 - Section 11, 4
High Courts07 Jul 2015
Basavaraj and Others Vs The State of Karnataka
Karnataka High Court · (2015) 07 KAR CK 0405
Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 300
High Courts07 Jul 2015Allowed
Raghavendra and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 3 AKR 774 : (2015) 4 KCCR 3983
Criminal Procedure Code, 1973 (CrPC) - Section 250, 482Penal Code, 1860 (IPC) - Section 34, 420, 506
High Courts07 Jul 2015Allowed
Ramegowda and Others Vs Tahsildar and Others
Karnataka High Court · (2015) 5 KarLJ 1
Forest (Conservation) Act, 1980 - Section 2
High Courts07 Jul 2015Dismissed
J.C. Manjunath Vs K. Kumarappa and Others
Karnataka High Court · (2015) 07 KAR CK 0259
Civil Procedure Code, 1908 (CPC) - Order 3 Rule 1, Order 3 Rule 2
High Courts07 Jul 2015Partly Allowed
Basavaraj and Others Vs Nanjappa and Others
Karnataka High Court · (2015) 07 KAR CK 0196
High Courts07 Jul 2015Dismissed
Lakkaiah Vs ICICI Lombard General Insurance Company Limited and Others
Karnataka High Court · (2015) 07 KAR CK 0173
High Courts07 Jul 2015Disposed off
V. Parameshvara Vs State Bank of Mysore, Dr. Ambedkar Veedhi Branch
Karnataka High Court · (2015) 07 KAR CK 0112
High Courts07 Jul 2015Dismissed
Janaki Vs Lalitha and Others
Karnataka High Court · (2015) 4 AKR 488
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 20 Rule 18, Order 20 Rule 18(1), Order 20 Rule 18(2), Order 41 Rule 41Constitution of India, 1950 - Article 227
High Courts07 Jul 2015
Mohammed Tasnim Vs State of Karnataka and Others
Karnataka High Court · (2015) 4 AKR 478 : (2016) CriLJ 210 : (2016) 1 RCR(Criminal) 107
Criminal Procedure Code, 1973 (CrPC) - Section 102, 102(1), 104, 165, 451Passports Act, 1967 - Section 10, 10(3), 10(3)(e), 10-APenal Code, 1860 (IPC) - Section 34, 406, 420, 468, 471
High Courts07 Jul 2015Dismissed
Saiyad Gulam Vohiddin and Others Vs The Deputy Commissioner, Koppal and Others
Karnataka High Court · (2015) 07 KAR CK 0080