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COURT ARCHIVE

Karnataka High Court judgments, 2015

4,370 judgments · page 98 of 219

High Courts09 Jul 2015Disposed off

Usha and Others Vs Krishna

Karnataka High Court · (2015) 07 KAR CK 0158

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 5(2), 151Karnataka Rent Act, 1999 - Section 27(2)(a), 27(2)(c), 27(2)(e), 27(2)(h), 27(2)(o)Karnataka Rent Control Act, 2001 - Section 27(2)(a), 27(2)(a)(c)(e)(h)(i)(o), 27(2)(c), 27(2)(e), 27(2)(h)
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High Courts09 Jul 2015Partly Allowed

B.H. Prakash Vs State and Others

Karnataka High Court · (2015) 4 AKR 32

Criminal Procedure Code, 1973 (CrPC) - Section 239, 482Essential Commodities Act, 1955 - Section 3, 7Limitation Act, 1963 - Section 5
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High Courts08 Jul 2015Dismissed

Gautam Vs Viraj and Others

Karnataka High Court · (2015) 07 KAR CK 0297

Criminal Procedure Code, 1973 (CrPC) - Section 125Family Courts Act, 1984 - Section 19(4)Hindu Marriage Act, 1955 - Section 9
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