High Courts14 Jul 2015Dismissed
Kenchawwa and Others Vs Shivashankarappa and Others
Karnataka High Court · (2015) 07 KAR CK 0004
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2(A), Order 39 Rule 2A, 151
COURT ARCHIVE
Karnataka High Court judgments, 2015
4,370 judgments · page 96 of 219
High Courts13 Jul 2015Allowed
Kumaraswamy Mineral Exports Pvt. Ltd. Vs State of Karnataka and Others
Karnataka High Court · (2015) 4 AKR 769 : (2015) 6 KarLJ 381
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 473Forest (Conservation) Act, 1980 - Section 2
High Courts13 Jul 2015Dismissed
Jyotiba Vs J.R. Shanmukhappa
Karnataka High Court · (2015) 07 KAR CK 0384
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 5, Order 2 Rule 2, 151Karnataka Stamp Act, 1957 - Section 34Stamp Act, 1899 - Section 34
High Courts13 Jul 2015
Shree Siddeshwar Souhardhana Sahakari Niyamit Vs The Income Tax Officer, Ward-1
Karnataka High Court · (2015) 07 KAR CK 0289
Income Tax Act, 1961 - Section 80P(1), 80P(2)(a)(i), 80P(2)(a)(iii)
High Courts13 Jul 2015Dismissed
State of Karnataka Vs Srinivasa Murthy
Karnataka High Court · (2015) 07 KAR CK 0218
Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 363, 366, 366A, 376, 498A
High Courts13 Jul 2015Dismissed
A.B. Vasu Vs State
Karnataka High Court · (2015) 07 KAR CK 0217
Penal Code, 1860 (IPC) - Section 302
High Courts13 Jul 2015Dismissed
Basappa Siddappa Halli Vs The State of Karnataka
Karnataka High Court · (2015) 07 KAR CK 0206
Penal Code, 1860 (IPC) - Section 302, 304
High Courts13 Jul 2015
The Commissioner of Income Tax and Others Vs B.S. Shanthakumari
Karnataka High Court · (2015) 233 TAXMAN 347
Income Tax Act, 1961 - Section 131, 54F
High Courts13 Jul 2015Partly Allowed
Balayya Vs The Branch Manager National Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 07 KAR CK 0124
Motor Vehicles Act, 1988 - Section 166
High Courts13 Jul 2015Dismissed
Ravikumar Vs The State of Karnataka and Others
Karnataka High Court · (2015) 4 AKR 306
Constitution of India, 1950 - Article 227Karnataka Land Reforms Act, 1961 - Section 118(2), 48-A, 77-A
High Courts13 Jul 2015Dismissed
State Vs Y.S. Thammegowda and Others
Karnataka High Court · (2015) 5 KarLJ 633
Penal Code, 1860 (IPC) - Section 307, 324, 34, 341
High Courts10 Jul 2015Disposed off
S. Prakash Vs Mita Hamsagar
Karnataka High Court · (2016) 1 AKR 403 : (2015) 5 KarLJ 467
Hindu Marriage Act, 1955 - Section 24
High Courts10 Jul 2015Disposed off
T.M. Aminabhavi and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 07 KAR CK 0397
High Courts10 Jul 2015Disposed off
Mahadeva and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 07 KAR CK 0396
Constitution of India, 1950 - Article 14
High Courts10 Jul 2015Allowed
Krishna G. Bhat Soori and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 07 KAR CK 0386
High Courts10 Jul 2015Disposed off
Rajesh Khanna Bhat Vs Rajani C. Bhat and Others
Karnataka High Court · (2015) 5 KarLJ 287
Constitution of India, 1950 - Article 227Karnataka Court Fees and Suits Valuation Act, 1958 - Section 24(b), 38
High Courts10 Jul 2015Disposed off
Dilli Babu Vs State of Karnataka and Others
Karnataka High Court · (2016) 1 AKR 263 : (2015) ILR (Kar) 4336 : (2015) 5 KarLJ 177
Arbitration and Conciliation Act, 1996 - Section 36Civil Procedure Code, 1908 (CPC) - Section 47Karnataka Stamp Act, 1957 - Section 17, 2(f), 34
High Courts10 Jul 2015Dismissed
Dennis D''Souza Vs Gangadhar K. and Others
Karnataka High Court · (2015) 07 KAR CK 0221
Motor Vehicles Act, 1988 - Section 166