COURT ARCHIVE

Karnataka High Court judgments, 2015

4,370 judgments · page 95 of 219

High Courts15 Jul 2015Allowed

H.N.M. Prasad Vs Vasundara Srinivasan

Karnataka High Court · (2015) 4 AKR 729 : (2015) ILR (Kar) 4382 : (2016) 1 KCCR 112

Arbitration Act, 1940 - Section 17Arbitration and Conciliation Act, 1996 - Section 34Civil Procedure Code, 1908 (CPC) - Order 16 Rule 1

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High Courts14 Jul 2015Dismissed

K. Rajagopala Reddy Vs Narasamma and Others

Karnataka High Court · (2015) 07 KAR CK 0383

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Hindu Succession Act, 1956 - Section 14

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High Courts14 Jul 2015Dismissed

The Karnataka State Financial Corporation Vs Siridi Sai Industries and Others

Karnataka High Court · (2015) 07 KAR CK 0382

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 151State Financial Corporations Act, 1951 - Section 31, 31(1)(a), 31(1)(a)(a)

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High Courts14 Jul 2015Dismissed

The Divisional Manager, The Oriental Insurance Co. Ltd. Vs Shivayya Swami and Others

Karnataka High Court · (2015) 07 KAR CK 0381

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High Courts14 Jul 2015Dismissed

B. Nagaraja Vs The State of Karnataka

Karnataka High Court · (2015) 07 KAR CK 0258

Penal Code, 1860 (IPC) - Section 301, 302, 304, 307, 506

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High Courts14 Jul 2015Allowed

Anil John Vs Jagan M. Sheshadri and Others

Karnataka High Court · (2015) 07 KAR CK 0236

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Karnataka Municipal Corporations Act, 1976 - Section 321(3)

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High Courts14 Jul 2015Allowed

T. Girija Vs B. Boraiah and Others

Karnataka High Court · (2015) 07 KAR CK 0225

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High Courts14 Jul 2015Dismissed

Vydehi Institute of Dental Sciences and Research Centre and Others Vs State of Karnataka and Others

Karnataka High Court · (2015) ILR Kar 4086

Rajiv Gandhi University Of Health Sciences Act, 1994 - Section 13

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High Courts14 Jul 2015

E.V. Sheetal Kumar and Others Vs Syed Azzez Ulla Rehaman and Others

Karnataka High Court · (2015) 07 KAR CK 0222

Motor Vehicles Act, 1988 - Section 166, 66

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High Courts14 Jul 2015

Narayana Guru Vs The Commissioner of Income Tax

Karnataka High Court · (2015) 379 ITR 450

Income Tax Act, 1961 - Section 10(23), 10(23C), 12A, 2(15), 80G

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High Courts14 Jul 2015

Gayithri and Others Vs State of Karnataka

Karnataka High Court · (2015) 07 KAR CK 0219

Penal Code, 1860 (IPC) - Section 302, 304(II), 34

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High Courts14 Jul 2015Partly Allowed

Thimmaiah Vs The Managing Director KSRTC

Karnataka High Court · (2015) 07 KAR CK 0210

Motor Vehicles Act, 1988 - Section 163A, 163-A, 166

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High Courts14 Jul 2015Disposed Off

Bheema Rao and Others Vs State of Karnataka and Others

Karnataka High Court · (2015) 6 KarLJ 501 : (2016) 1 KCCR 510

Bombay Personal Inams Abolition Act, 1952 - Section 7

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High Courts14 Jul 2015Allowed

In Re: Skand Private Limited

Karnataka High Court · (2015) 5 KarLJ 625

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High Courts14 Jul 2015Allowed

Veeresh and Others Vs State

Karnataka High Court · (2015) 4 AKR 149

Penal Code, 1860 (IPC) - Section 323, 324, 498(A), 504, 506

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High Courts14 Jul 2015Disposed Off

Sanjeeva Kumar R. Vs Union of India and Others

Karnataka High Court · (2015) 4 AKR 155

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High Courts14 Jul 2015Dismissed

T. Krishnamurthy Vs Prema Kumari D.

Karnataka High Court · (2015) 5 KarLJ 656

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2

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High Courts14 Jul 2015

The Commissioner of Income Tax, Bangalore and Others Vs Khivraj Motors

Karnataka High Court · (2015) 4 KCCR 3262

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High Courts14 Jul 2015Disposed Off

S. Nithin Kumar and Others Vs State of Karnataka and Others

Karnataka High Court · (2015) 6 KarLJ 127

Karnataka Stamp Act, 1957 - Section 45-A(5)

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High Courts14 Jul 2015Partly Allowed

Shivanand Vs Shabir Ahamed and Others

Karnataka High Court · (2015) 4 AKR 387

Motor Vehicles Act, 1988 - Section 166

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