High Courts25 Nov 2013Dismissed
Smt. Yashoda Vs Naveen and The New India Insurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0194
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 40 of 165
High Courts25 Nov 2013Partly Allowed
Sri Mustaq Ahamed Vs Shivappa @ Shiva
Karnataka High Court · (2013) 11 KAR CK 0193
High Courts25 Nov 2013Partly Allowed
The Divisional Manager National Insurance Co. Ltd. Vs Shanker Rao, Parwatibai, Tirupati and Tanaji
Karnataka High Court · (2013) 11 KAR CK 0179
Civil Procedure Code, 1908 (CPC) — Order 13
High Courts25 Nov 2013Partly Allowed
Sri. Victor Manoharan Vs Sri. Chandrashekaran and M/s. Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0160
High Courts25 Nov 2013
Sri. Srinivasa Reddy Vs Sri. Anjanappa and The Branch Manager, United India Insurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0159
High Courts25 Nov 2013Allowed
The Branch Manager, National Insurance Co. Ltd. Vs Irfan and Narayana P.M. Irfan Vs Narayan P.M. and The Branch Manager, National Insurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0158
High Courts25 Nov 2013
M/s. The Oriental Insurance Company Limited Vs Smt. Sadhu Madivalthi and Others Smt. Sadhu Madivalthi, Raghu Madivala, Suresha Madivala and Miss. Akkayya Vs K. Rajarama Shetty and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0157
High Courts25 Nov 2013Dismissed
Jagadeesh M. and Suresh K.V. Vs University of Tumkur and The Registrar, Examination and Evaluation
Karnataka High Court · (2013) 11 KAR CK 0156
High Courts25 Nov 2013Disposed Off
M.M. Hussain Sharieff Vs The Deputy Commissioner, Tumkur District, The Divisional Commissioner, Tiptur Division and The Tahsildar
Karnataka High Court · (2013) 11 KAR CK 0155
High Courts25 Nov 2013
Late Smt. Krishna Bajaj Vs The Asst. Commissioner of Income Tax, Circle 5(1)
Karnataka High Court · (2014) 267 CTR 172 : (2014) 221 TAXMAN 431
Income Tax Act, 1961 — Section 2(22B)
High Courts25 Nov 2013Partly Allowed
Sree Ramesh Vs United India Insurance Company Limited and Sree H.G. Jagadish
Karnataka High Court · (2013) 11 KAR CK 0080
High Courts25 Nov 2013Disposed Off
Sri. J. Nanda Kishore Vs State of Karnataka and Others
Karnataka High Court · (2013) 11 KAR CK 0065
Karnataka Industrial Area Development Act, 1966 — Section 1(3), 28(1), 3(1)
High Courts25 Nov 2013Dismissed
Barikara Ramappa Dead by L.Rs K. Chandramma, K. Suresh, K. Sudhir and K. Sunil Vs Barikara Eakanthappa and Others
Karnataka High Court · (2013) 11 KAR CK 0064
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts25 Nov 2013Disposed Off
Mr. R. Rangaiah Vs The Tahasildar
Karnataka High Court · (2013) 11 KAR CK 0063
High Courts25 Nov 2013Disposed Off
Muniyamma, Anjanamrna and Narayanappa Vs The Karnataka Industrial Area Development Board
Karnataka High Court · (2013) 11 KAR CK 0062
High Courts25 Nov 2013Allowed
Smt. M.D. Asha Vs Sri Thippesha @ Thippeswamy
Karnataka High Court · (2013) 11 KAR CK 0061
Hindu Marriage Act, 1955 — Section 13(1a), 13(1B)Penal Code, 1860 (IPC) — Section 498A
High Courts25 Nov 2013Dismissed
Smt. Indira Vs Sri L.K. Rangaswamy
Karnataka High Court · (2013) 11 KAR CK 0060
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151
High Courts25 Nov 2013Allowed
M/s. Southern Ferro Ltd. Vs The Registrar, Employees'' Provident Fund Appellate Tribunal and The Regional Provident Fund Commissioner
Karnataka High Court · (2013) 11 KAR CK 0059
Employees Provident Fund and Miscellaneous Provisions Act, 1952 — Section 16(d), 7A
High Courts25 Nov 2013Disposed Off
Lakshmi Nirman (Bangalore) Pvt. Ltd. Vs Banking Ombudsman (Karnataka) and ICICI Bank
Karnataka High Court · (2013) 11 KAR CK 0058
High Courts25 Nov 2013Dismissed
Nandeesha Vs State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 376A