High Courts25 Nov 2013Disposed Off
United India Insurance Company Limited Vs Shri. Srinivasa Reddy and Shri. D. Fernandez Shri. Srinivas Reddy Vs The United India Insurance Co. Ltd. and D. Fernandez
Karnataka High Court · (2013) 11 KAR CK 0320
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 39 of 165
High Courts25 Nov 2013Dismissed
Sri V.N. Lakshmikanthappa Vs State of Karnataka and Others
Karnataka High Court · (2013) 11 KAR CK 0288
High Courts25 Nov 2013Allowed
Bharath Sanchar Nigam Ltd. Vs Sri Pundalik and Smt. Drakshayani
Karnataka High Court · (2013) 11 KAR CK 0273
High Courts25 Nov 2013
Sri. Shanmugam Vs Tippu Yusuff Ahamed, The Manager, United India Insurance Co. and Sri. S. Gunashekaran
Karnataka High Court · (2013) 11 KAR CK 0272
Motor Vehicles Act, 1988 — Section 166
High Courts25 Nov 2013Partly Allowed
The Divisional Manager, National Insurance Co. Ltd. Vs Bayamma and Others
Karnataka High Court · (2013) 11 KAR CK 0271
High Courts25 Nov 2013Dismissed
Domlur 2nd Stage Residents Association (Regd.) Vs The Commissioner, Bangalore Development Authority, Bangalore International Centre and The Commissioner Bruhat Bangalore Mahanagara Palike and Assistant Director (Town Planning) Bangalore Development Authority
Karnataka High Court · (2013) 11 KAR CK 0270
High Courts25 Nov 2013Disposed Off
The Union of India and Others Vs K.M. Sreedhara
Karnataka High Court · (2013) 11 KAR CK 0269
High Courts25 Nov 2013
The Commissioner of Income Tax and The Assistant Commissioner of Income Tax Vs Mrs. Manisha A. Sadhwani
Karnataka High Court · (2013) 11 KAR CK 0242
Income Tax Act, 1961 — Section 132, 139(1), 158BC
High Courts25 Nov 2013Dismissed
Shri Narayanappa Vs The Assistant Commissioner, Chikkaballapur Sub-Division, The Chairman, Land Tribunal and Others
Karnataka High Court · (2013) 11 KAR CK 0241
Karnataka Land Reforms Act, 1961 — Section 77-A
High Courts25 Nov 2013
Hanumantharayappa and Smt. Gowramma Vs K. Raja and The New India Assurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0240
Motor Vehicles Act, 1988 — Section 166
High Courts25 Nov 2013Dismissed
Mrs. Yashodamma Vs Mrs. M. Ratna
Karnataka High Court · (2013) 11 KAR CK 0239
Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts25 Nov 2013Partly Allowed
Srikanth K. Vs The ISSRO Master Control Facility
Karnataka High Court · (2013) 11 KAR CK 0221
High Courts25 Nov 2013Dismissed
Sri. Abdul Wajid Vs The Managing Director, K.S.R.T.C
Karnataka High Court · (2013) 11 KAR CK 0220
High Courts25 Nov 2013Partly Allowed
Rajamma and Thimmaiah Vs Dhakshyayini and ICICI Lombard Motor Insurance
Karnataka High Court · (2013) 11 KAR CK 0219
Motor Vehicles Act, 1988 — Section 166
High Courts25 Nov 2013Allowed
Smt. Chowdamma @ Bevooramma, Kamala and Laxmi Vs State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0218
Criminal Procedure Code, 1973 (CrPC) — Section 437Penal Code, 1860 (IPC) — Section 302, 306, 323, 34, 498A
High Courts25 Nov 2013Allowed
Prakash Kumar Singh and Others Vs The State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0217
Penal Code, 1860 (IPC) — Section 34, 406, 420
High Courts25 Nov 2013Allowed
Neelakanta Vs State
Karnataka High Court · (2013) 11 KAR CK 0216
Penal Code, 1860 (IPC) — Section 302
High Courts25 Nov 2013Allowed
The Branch Manager Oriental Insurance Co. Ltd. Vs Smt. Chikkamma and Others
Karnataka High Court · (2013) 11 KAR CK 0209
High Courts25 Nov 2013Dismissed
P.E. Chandrashekarappa Vs The Managing Director and The Divisional Controller, KSRTC
Karnataka High Court · (2013) 11 KAR CK 0199
Constitution of India, 1950 — Article 226, 227
High Courts25 Nov 2013Partly Allowed
Shri P. Muniyappa Vs The Managing Director, KSRTC
Karnataka High Court · (2013) 11 KAR CK 0198