High Courts25 Nov 2013
Prashant Vs Sachin and The Branch Manager Reliance General Insurance Co. Lt.
Karnataka High Court · (2013) 11 KAR CK 0034
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 41 of 165
High Courts25 Nov 2013
Smt. Sathyabama, Mr. Ramesh and Mr. Krishna Murthy Vs The Managing Director, BMTC, M/s. United India Insurance Co. Ltd., Shri. S.N. Balasubramani and M/s. The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0033
Motor Vehicles Act, 1988 — Section 166
High Courts25 Nov 2013Dismissed
Karnataka Muslim Sangarsha Samithi Vs Khalid Ahmed, Chairman Karnataka State Board of Wakfs and Others
Karnataka High Court · (2013) 11 KAR CK 0032
High Courts22 Nov 2013Dismissed
The Karnataka Jesuit Educational Society Vs M/s. Salarpuria Properties Private Ltd.
Karnataka High Court · (2014) 2 AKR 206 : (2014) ILR (Kar) 1635 : (2014) 1 KCCR 765
High Courts22 Nov 2013Dismissed
Mrs. Seetha @ Shakuntala Vs The State of Karnataka, The Land Tribunal and M. Ibrahim
Karnataka High Court · (2014) 1 AKR 498 : (2014) ILR (Kar) 649 : (2014) 2 KarLJ 429 : (2014) 1 KCCR 214
High Courts22 Nov 2013
P. Dilip Kumar Vs Life Insurance Corporation of India
Karnataka High Court · (2014) ILR (Kar) 1963 : (2014) 1 KCCR 449
High Courts22 Nov 2013
State of Karnataka Vs Flemingo Duty-Free Shop Private Limited
Karnataka High Court · (2014) 78 KarLJ 121 : (2014) 68 VST 398
High Courts22 Nov 2013
Gold Finch Hotels Private Limited Vs The Deputy Commissioner of Commercial Taxes (Audit-1.7), DVO-1
Karnataka High Court · (2013) 77 KarLJ 550 : (2014) 71 VST 324
High Courts21 Nov 2013
Narayanaswamy Naidu Vs State of Karnataka
Karnataka High Court · (2014) 78 KarLJ 150
High Courts21 Nov 2013
Xerox India Limited (Formerly Known as M/s. Xerox Modi Corporation Limited) Vs State of Karnataka
Karnataka High Court · (2014) 79 KarLJ 469 : (2014) 78 KarLJ 109 : (2014) 71 VST 201
High Courts21 Nov 2013
State of Karnataka and Others Vs Smt. Narasamma and K. Puttaswamaiah Kalyana Mantapa
Karnataka High Court · (2014) 78 KarLJ 116
High Courts19 Nov 2013Dismissed
Smt. M.R. Susheela Vs Sri Sunil N. Konareddy and The Branch Manager, New India Insurance Company Ltd.
Karnataka High Court · (2013) 11 KAR CK 0280
High Courts19 Nov 2013
Commissioner of Income Tax Vs McDowell and Co. Ltd.
Karnataka High Court · (2014) 364 ITR 699
High Courts19 Nov 2013Partly Allowed
Abdul Khadar Shafeeq Vs K. Pushparaj
Karnataka High Court · (2014) 3 AKR 27
High Courts19 Nov 2013Partly Allowed
S. Gopala Krishna Vs Depot Manager,KSRTC
Karnataka High Court · (2014) 3 AKR 177
High Courts19 Nov 2013
Bhandari Spinning Mills Ltd. Vs Income Tax Officer, Ward-11(1)
Karnataka High Court · (2014) 221 TAXMAN 397
High Courts18 Nov 2013Allowed
Sri Ashokan. K. and Others Vs State of Karnataka Department of Rural Development and Panchayat Raj, State Election Commission, The Regional Commissioner, Bangalore Region and Bangalore Urban Zilla Panchayat Sri H.T. Nagareddy and Others Vs State of Karnataka, The Commissioner, State Election Commission and The Regional Commissioner, Bangalore Division
Karnataka High Court · (2014) 1 AKR 698 : (2014) ILR (Kar) 1527 : (2014) 1 KarLJ 492 : (2014) 1 KCCR 671
High Courts18 Nov 2013
Smt. Earamma @ Muni Veeramma, Dead by LR., Abbanna Vs State of Karnataka and B.N. Muniraju
Karnataka High Court · (2014) 1 AKR 572 : (2014) ILR (Kar) 1725 : (2014) 1 KCCR 474
High Courts18 Nov 2013
S.R. Ganesh Vs State of Karnataka and Others
Karnataka High Court · (2014) 1 KarLJ 654
High Courts18 Nov 2013
Nazeer Pasha Alias Pasha Vs Tobacco Board, Ministry of Commerce, Guntur and Another
Karnataka High Court · (2014) 3 AKR 70 : (2014) 1 KarLJ 684