High Courts18 Nov 2013
Smt. Prameela Krishna Vs Income Tax Officer, Ward-1(2)
Karnataka High Court · (2014) 221 TAXMAN 485
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 42 of 165
High Courts18 Nov 2013Allowed
Smt. Shruti Shetty Vs The State of Karnataka and Ullas Shetty
Karnataka High Court · (2014) 1 AKR 335 : (2014) ILR (Kar) 566 : (2014) 1 KCCR 323
High Courts18 Nov 2013Dismissed
Guru Teak Investments (Mysore) (P.) Ltd. Vs Union of India
Karnataka High Court · (2014) 123 SCL 115
High Courts18 Nov 2013
Commissioner of Income Tax Vs R. Balaji
Karnataka High Court · (2014) 222 TAXMAN 305
High Courts18 Nov 2013Allowed
Bangalore Metropolitan Transport Corporation Vs R. Chandran
Karnataka High Court · (2014) 2 KarLJ 119
High Courts14 Nov 2013
State of Karnataka Vs Consolidated Construction Consortium Limited
Karnataka High Court · (2014) 78 KarLJ 268
High Courts14 Nov 2013
M. Sirajulla Khan and Masood Abdul Khadir Vs Karnataka State Board of Wakfs and Others
Karnataka High Court · (2014) 1 AKR 379 : (2014) ILR (Kar) 743 : (2014) 1 KCCR 400
High Courts14 Nov 2013Disposed Off
S. Sadiq Vs The Authorised Officer and DCF, Bhadravathi Division, Bhadravathi and Another
Karnataka High Court · (2014) 2 AKR 495 : (2014) 1 KarLJ 511 : (2014) 3 KCCR 2571
High Courts14 Nov 2013
Hindustan Petroleum Corporation Ltd. Vs Commissioner of Central Excise
Karnataka High Court · (2014) 25 GSTR 313
High Courts13 Nov 2013
M/s. Bagmane Constructions Pvt. Ltd. Vs Sri. D. Digambarnath and Others
Karnataka High Court · (2014) 1 AKR 828 : (2014) 1 KCCR 644
High Courts13 Nov 2013Dismissed
The Secretary to Government and Another Vs B.V. Murthy
Karnataka High Court · (2014) 1 AKR 258 : (2014) 2 KCCR 1388
High Courts13 Nov 2013Dismissed
The State of Karnataka Vs Sri R. Jagadeesh and Others
Karnataka High Court · (2014) 1 AKR 856 : (2014) ILR (Kar) 621 : (2014) 3 KarLJ 432 : (2014) 1 KCCR 318
High Courts13 Nov 2013
State of Karnataka Vs Dr. S. Vijayalaxmi and Dr. K.M. Rajagopal
Karnataka High Court · (2014) 1 AKR 268 : (2014) ILR (Kar) 156 : (2014) 1 KCCR 417
High Courts13 Nov 2013
Tektronics Engineering Development (India) (P.) Ltd. Vs Deputy Commissioner of Income Tax, Circle-12(4)
Karnataka High Court · (2014) 221 TAXMAN 134
High Courts13 Nov 2013
Commissioner of Income Tax Vs Bharatiya Samskriti Vidyapith Trust
Karnataka High Court · (2014) 225 TAXMAN 131
High Courts13 Nov 2013Allowed
Vittal A. Nayak Vs The Commissioner of Commercial Taxes
Karnataka High Court · (2013) 77 KarLJ 547
High Courts12 Nov 2013
Canara Bank Vs Assistant Commissioner of Income Tax CIT and Another Vs Canara Bank
Karnataka High Court · (2014) 265 CTR 385
High Courts12 Nov 2013
United India Insurance Co. Ltd. Vs Ganapathi and Another
Karnataka High Court · (2014) 1 AKR 408
High Courts12 Nov 2013Allowed
Smt. Chinnamma Vs State of Karnataka and Others Sri. G. Periyanna and Dr. Chandil Kumar Vs State of Karnataka and The Special Land Acquisition Officer, Karnataka Industrial Area Development Board Sri. Kanakappa Vs The State of Karnataka and M/s. Eesha Solutions
Karnataka High Court · (2014) 1 AKR 485
High Courts12 Nov 2013
Ashok P. Magajikondi Vs Income Tax Officer, Ward-1(3)
Karnataka High Court · (2014) 221 TAXMAN 446