High Courts11 Nov 2013Disposed Off
Rayappa Vs State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0302
Criminal Procedure Code, 1973 (CrPC) — Section 357(1), 357(3)Penal Code, 1860 (IPC) — Section 307, 324, 506
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 44 of 165
High Courts11 Nov 2013Allowed
Karnataka State Road Transport Corporation Vs Y.R. Anjaneyulu
Karnataka High Court · (2013) 11 KAR CK 0301
Industrial Disputes Act, 1947 — Section 10(1)(d), 11-A
High Courts11 Nov 2013
Smt. Varalakshmi and Others Vs The Proprietor, M/s. K.N.R. construction Ltd. and The Regional Manager, New India Assurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0300
Motor Vehicles Act, 1988 — Section 166
High Courts11 Nov 2013Dismissed
State Vs C.N. Ramesh
Karnataka High Court · (2013) 11 KAR CK 0175
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 220, 320, 323, 342, 343
High Courts11 Nov 2013Dismissed
Sri P. Dharmapalaiah Vs Smt. N. Kamala
Karnataka High Court · (2013) 11 KAR CK 0174
High Courts11 Nov 2013Dismissed
Saibanna and Others Vs The State of Karnataka and Others
Karnataka High Court · (2013) 11 KAR CK 0173
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts11 Nov 2013Partly Allowed
Smt. N.S. Suma and Smt. S. Puttamma Vs Ibrahim, Smt. Girijamma and The Divisional Manager, National Insurance Co. Ltd. The Divisional Manager, The National Insurance Co. Ltd. Vs Smt. N.S. Suma, Smt. S. Puttamma, Sri. Ibrahim and Smt. Girijamma
Karnataka High Court · (2013) 11 KAR CK 0172
Motor Vehicles Act, 1988 — Section 166
High Courts11 Nov 2013Dismissed
Mrs. Zakira Khanum and Ms. Syeeda Rahman Vs Mr. Mazhar Ahmed Khan and Mrs. Adila Begum
Karnataka High Court · (2013) 11 KAR CK 0171
High Courts11 Nov 2013Dismissed
Mohan Vs The State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0170
Penal Code, 1860 (IPC) — Section 323, 354(B), 504, 507Prevention of Corruption Act, 1988 — Section 7
High Courts11 Nov 2013Dismissed
Sri. S.F. Rajmal Vs Mr. Ananth K.
Karnataka High Court · (2013) 11 KAR CK 0169
Evidence Act, 1872 — Section 73Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts11 Nov 2013Dismissed
Mark Seravo Vs Sri. M. Dharasena Shetty and Others
Karnataka High Court · (2013) 11 KAR CK 0168
Karnataka Land Reforms Act, 1961 — Section 34, 48A
High Courts11 Nov 2013Dismissed
Sri. Mahalinga Poojari Vs State of Karnataka and Others
Karnataka High Court · (2013) 11 KAR CK 0167
Karnataka Land Reforms Act, 1961 — Section 61, 83
High Courts11 Nov 2013Allowed
Sri. S.P. Rana Vs Union of India, The Chairman, Central Tibetan Schools Administration, The Director, Central Tibetan Schools Administration and Ramesh Chandra Union of India, The Chairman, Central Tibetan Schools Administration and The Director, Central Tibetan Schools Administration Vs Sri. Ramesh Chandra and Sri. S.P. Rana
Karnataka High Court · (2013) 11 KAR CK 0166
Constitution of India, 1950 — Article 309
High Courts11 Nov 2013
Sajeda Begum and Others Vs P. Bhaskar Rao and The Manager, New India Assurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0165
High Courts11 Nov 2013Dismissed
Jagannath Shetty Vs Smt. P. Damayanthi, Prakash Katariya, Rep. by their PA Holder M.K. Gowtham Chand, V.S. Premachandra and V.S. Narendra
Karnataka High Court · (2013) 11 KAR CK 0164
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts11 Nov 2013Dismissed
Sri S.A. Imtiaz Pasha Vs Adam Estates
Karnataka High Court · (2013) 11 KAR CK 0163
High Courts11 Nov 2013Dismissed
S. Balakrishna Reddy Vs The Hon''ble Secretary for Food and Civil Supplies and Others
Karnataka High Court · (2014) 1 AKR 272 : (2014) ILR (Kar) 169 : (2014) 2 KarLJ 403 : (2014) 1 KCCR 273
Constitution of India, 1950 — Article 14, 16
High Courts11 Nov 2013Disposed Off
M/s. Madeeha Enterprises Vs Income Tax Officer, Ward-2 and Others
Karnataka High Court · (2013) 11 KAR CK 0161
Income Tax Act, 1961 — Section 127, 153
High Courts11 Nov 2013Partly Allowed
Smt. Bhagirathi, Sri. Veeresh Belakeri @ Veeranna C. Belakeri, Sri. C.B. Srinivasa and Sri. Maradappa Basappa Belakeri Vs Sri. R. Ningappa and The Manager/Authorised Officer, Shriram General Insurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0100
Motor Vehicles Act, 1988 — Section 166
High Courts11 Nov 2013Dismissed
Shri. Ayub Ahamed Khan Vs The Divisional Controller, KSRTC
Karnataka High Court · (2014) 1 AKR 297 : (2014) ILR (Kar) 47
Industrial Disputes Act, 1947 — Section 10(4-A), 11A