High Courts11 Nov 2013Partly Allowed
D.M. Prabhakar Vs State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0098
Karnataka Industrial Area Development Act, 1966 — Section 28(1), 28(3), 28(4), 3(1)
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 45 of 165
High Courts11 Nov 2013Disposed Off
Basavaraj Hemakesari Vs Veerabhadrayya Swamy and Others
Karnataka High Court · (2013) 11 KAR CK 0097
High Courts11 Nov 2013Disposed Off
Sri. Mohammed Fayaz, Sri. Althaf, Sri. Nasir Musthaf and Sri. Abdul Azeez Vs State of Karnataka and Others
Karnataka High Court · (2013) 11 KAR CK 0096
High Courts11 Nov 2013
The New India Assurance Co. Ltd. Vs Smt. O. Radhamma Since dead by L.Rs. and Others Smt. Thippamma, Harish and Smt. Hanumajji Vs K. Venkatashiva Reddy and The New India Assurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0095
Motor Vehicles Act, 1988 — Section 123(2)
High Courts11 Nov 2013Allowed
Mr. E.R.V. Prasad Vs Smt. Gayathri Lakshmi
Karnataka High Court · (2013) 11 KAR CK 0094
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 151Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts08 Nov 2013Allowed
D. Babu and Another Vs State of Karnataka
Karnataka High Court · (2014) 1 AKR 149
High Courts08 Nov 2013Allowed
Rathnamma Vs State of Karnataka
Karnataka High Court · (2014) 1 AKR 147
High Courts08 Nov 2013
N.A. Sadashiva and Others Vs S.V. Ranganath, Represented by its Chief Secretary, B.G. Nandakumar and Chandrashekar Davanagere
Karnataka High Court · (2013) ILR (Kar) 5999
High Courts08 Nov 2013
Smt. Sandhya Anthraper Kurishingal and Mr. Vinod Vijayakumar rep. by GPA Holder Dr. V. Vijayakumar Vs Manju Kathuria and Others
Karnataka High Court · AIR 2014 Kar 21 : (2014) 1 AKR 254 : (2014) 1 KCCR 347
High Courts08 Nov 2013Allowed
The Manager Oriental Insurance Company Limited Vs Smt. Ruksana Begum @ Aashabee, Raghavendra, K.M. Huchappa and Smt. Haleema Bee Smt. Haleema Bee Vs Smt. Rukshana Begum @ Aashabee, Raghavendra, Sri. K.M. Huchappa and The Manager, Oriental Insurance Company Ltd.
Karnataka High Court · (2013) 11 KAR CK 0073
High Courts08 Nov 2013Allowed
Maranna alias Maraiah Vs State of Karnataka
Karnataka High Court · (2014) 1 AKR 353
High Courts08 Nov 2013
Srinivasa Vs Huchappa
Karnataka High Court · (2014) 1 AKR 693 : (2014) 1 KarLJ 1 : (2014) 2 KCCR 1605
High Courts08 Nov 2013Allowed
Madhusudhan Vs The State of Karnataka
Karnataka High Court · (2014) 1 AKR 148 : (2014) 2 KCCR 1504
High Courts08 Nov 2013Allowed
Smt. Aktar Vs State
Karnataka High Court · (2014) 1 AKR 58 : (2014) 2 KCCR 1668
High Courts07 Nov 2013Dismissed
The Commissioner Vs K.G. Shankara Narayana Rao
Karnataka High Court · (2014) 3 AKR 72
High Courts07 Nov 2013Allowed
N. Begur Primary Agricultural Credit Co-operative Society Ltd., Antharasante Primary Agricultural Credit Co-operative Society Ltd., Madapura Primary Agricultural Credit Co-operative Society Ltd. and Madegowdanahundi Primary Agricultural Credit Co-op. Society Ltd. Vs State of Karnataka and Others Hulibele Agricultural Service Co-operative Society Vs State of Karnataka and Others
Karnataka High Court · (2014) 1 AKR 357 : (2014) 2 KarLJ 361
High Courts07 Nov 2013Partly Allowed
Ravichandra Vs The Manager, ICICI Lambord General Insurance Co. Ltd. and Another
Karnataka High Court · (2014) 1 AKR 693