High Courts05 Nov 2013Allowed
Praveen @ Kabadi Praveen Vs State of Karnataka
Karnataka High Court · (2014) 1 AKR 341
Penal Code, 1860 (IPC) — Section 143, 147, 148, 323, 504
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 47 of 165
High Courts05 Nov 2013Allowed
Hindustan Unilever Limited Vs The State of Karnataka, The Inspector of Legal Metrology and The Controller Legal Metrology
Karnataka High Court · (2014) 1 AKR 263
Criminal Procedure Code, 1973 (CrPC) — Section 468Factories Act, 1948 — Section 92Standards of Weights and Measures Act, 1976 — Section 39, 72
High Courts05 Nov 2013Allowed
Sri Ravindra T. Vs State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0266
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)(c), 200Penal Code, 1860 (IPC) — Section 120B, 34, 420, 463, 464
High Courts05 Nov 2013Allowed
A.N. Uma, A.N. Suma, A.N. Sudha and T.S. Kumaraswamy Vs A.N. Chandrashkar and The State Of Karnataka
Karnataka High Court · (2014) 1 AKR 291 : (2014) 1 KCCR 953
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 34, 420, 465, 467, 471
High Courts05 Nov 2013
N. Aswathaiah Vs Dr. N. Nagaraju and Others
Karnataka High Court · (2014) 1 AKR 838 : (2014) 2 KCCR 1568
High Courts05 Nov 2013Allowed
Shamshuddin @ Muthu Vs The State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0201
Penal Code, 1860 (IPC) — Section 34, 376
High Courts05 Nov 2013
Attur Steels Private Limited Vs Mrs. K. Nirmala Rani
Karnataka High Court · (2013) 11 KAR CK 0200
Designs Act, 2000 — Section 22(2)(b), 22(4)
High Courts05 Nov 2013Dismissed
S.L. Haleshappa Vs Karnataka Housing Board
Karnataka High Court · (2014) 2 AKR 245 : (2014) ILR (Kar) 711 : (2014) 1 KCCR 632
High Courts05 Nov 2013
V. Manjunath and Another Vs The Controller of Legal Metrology in Karnataka and Another
Karnataka High Court · (2014) 1 KarLJ 680
High Courts05 Nov 2013
Young Men''s Christian Association Vs Shivashankar
Karnataka High Court · (2014) 1 KarLJ 175
High Courts05 Nov 2013Dismissed
M/s. Shudha Developers Vs K.L. Ramesh and Others
Karnataka High Court · (2014) 1 AKR 133
High Courts05 Nov 2013
The New India Assurance Co. Ltd. Vs Naveen Kumar N. and Another
Karnataka High Court · (2014) 1 AKR 136
High Courts05 Nov 2013Dismissed
Muniyappa Vs Geetha
Karnataka High Court · (2014) 1 AKR 194 : (2014) 2 KCCR 1433
High Courts05 Nov 2013
Siddarai Vs The Belgaum Urban Development Authority and Another
Karnataka High Court · (2014) 1 AKR 259
High Courts05 Nov 2013Dismissed
North East Karnataka Road Transport Corpon. Vs G. Chidananda
Karnataka High Court · (2014) 1 AKR 264
High Courts05 Nov 2013Dismissed
Hanamant and Another Vs Master Anil and Others
Karnataka High Court · (2014) 2 AKR 123 : (2014) 2 KCCR 1658
High Courts05 Nov 2013Dismissed
J.G. College of Commerce and Others Vs State of Karnataka and Another
Karnataka High Court · (2014) 1 AKR 702 : (2014) 2 KCCR 1485
High Courts31 Oct 2013Allowed
M/s. Tech. Mahindra Limited Vs Mr. Ajay Bhagat
Karnataka High Court · (2014) 3 AKR 53 : (2014) 140 FLR 833 : (2014) 1 LLN 646 : (2014) LLR 49
High Courts31 Oct 2013Allowed
M.G. Papanna Vs Smt. Jayalaxmamma, Since deceased Rep. by L.Rs. and Others Bettegowda and Others Vs Smt. Jayalaxmamma, Since deceased Rep. by L.Rs. and M.G. Papanna
Karnataka High Court · (2014) 1 AKR 783 : (2014) 2 KarLJ 476 : (2014) 1 KCCR 238