High Courts31 Oct 2013Disposed Off
M/s. Transview Enterprise India Pvt. Ltd. Vs Union of India, Commissioner of Customs and The Deputy Commissioner of Customs
Karnataka High Court · (2013) 10 KAR CK 0272
Customs Act, 1962 — Section 110(2)
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 48 of 165
High Courts31 Oct 2013Dismissed
Ravi @ Ravi Kumar Vs State
Karnataka High Court · (2013) 10 KAR CK 0270
Penal Code, 1860 (IPC) — Section 323, 354, 355, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 18, 3(1)(2)
High Courts31 Oct 2013
Sri. H. Lakshminarayan Vs M/s. United India Insurance Co. Ltd. and Mr. Arjun Mahanta
Karnataka High Court · (2013) 10 KAR CK 0269
Motor Vehicles Act, 1988 — Section 166
High Courts31 Oct 2013Dismissed
Mrs. Avneet Bedi Vs Mr. Navin Malik
Karnataka High Court · (2013) 10 KAR CK 0268
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406, 420
High Courts31 Oct 2013Allowed
Mr. Chandrashekar Vs The Sub-Inspector of Police and Smt. V.N. Malathi
Karnataka High Court · (2013) 10 KAR CK 0267
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190(1)(b), 204Penal Code, 1860 (IPC) — Section 304, 420, 498A, 506, 507
High Courts31 Oct 2013Disposed Off
Smt. S. Nirmala Vs The Department for Food and Civil Supplies, The Deputy Commissioner Department of Food and Civil Supplies, The Tahsildar and Smt. Chinnamma
Karnataka High Court · (2013) 10 KAR CK 0216
High Courts31 Oct 2013Dismissed
Shri. Dinakar Pandurang Magadum Vs The State of Karnataka
Karnataka High Court · (2013) 10 KAR CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 239, 482Penal Code, 1860 (IPC) — Section 34, 420, 465, 468, 470
High Courts31 Oct 2013
National Insurance Co. Ltd. Vs Berikamma, M. Nagappa and Suresha R. Smt. Berikamma Vs The Manager, National Insurance Co. Ltd. and Sri. Suresha R.
Karnataka High Court · (2013) 10 KAR CK 0100
Motor Vehicles Act, 1988 — Section 166
High Courts31 Oct 2013
Mr. Sadhashivayya and Others Vs Mr. Vardhaman Dhurgaprasad Shetty, Mr. C.M. Udaya Bhat and Mr. K. Damodhar Shetty Mr. Vardhaman Dhurgaprasad Shetty, Mr. G.M. Udaya Bhat and Sri K. Damodhar Shetty Vs Mr. Sadhashivayya and Others
Karnataka High Court · (2013) 10 KAR CK 0099
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Succession Act, 1925 — Section 2(h)
High Courts31 Oct 2013Allowed
Smt. C.G. Usha Vs Sri. K. Raghuram
Karnataka High Court · (2014) 2 AKR 406 : (2014) 3 KCCR 2287
Guardian and Wards Act, 1890 — Section 7
High Courts31 Oct 2013Allowed
Ashok Kumar and Others Vs The State
Karnataka High Court · (2013) 10 KAR CK 0092
Arms Act, 1959 — Section 27A, 30Penal Code, 1860 (IPC) — Section 279, 307, 324, 34
High Courts31 Oct 2013Dismissed
Mohiyuddin Jumma Masjid Muslim Jamath (Regd) Vs The Chief Executive Officer
Karnataka High Court · (2013) 10 KAR CK 0091
Waqf Act, 1995 — Section 69(1)
High Courts31 Oct 2013Allowed
Sri Mario Pires Vs The Karnataka State Information Commission, Bruhat Bangalore Mahanagara Palike and A.R.S. Kumar
Karnataka High Court · (2014) 1 AKR 394 : (2013) ILR (Kar) 6049 : (2014) 1 KarLJ 443 : (2014) 1 KCCR 368
High Courts31 Oct 2013
Basayya R. Nandegol Vs The Additional Commissioner of Income Tax, Range-2
Karnataka High Court · (2014) 78 KarLJ 205
High Courts30 Oct 2013
Pavan Agarwal Vs State of Karnataka and Another
Karnataka High Court · (2014) 1 KarLJ 335
High Courts30 Oct 2013Allowed
Y. Rupla Naika by his GPA holder Sri Sevalal Sangana Basava Swamiji Since Dead by his Lrs. Vs Mohammed Musthafa by his GPA holder Mohammad Siraj, Tajmal Ahamed, Sri. K.C. Kumar and Sri. B. Yogesha
Karnataka High Court · (2013) 10 KAR CK 0282
High Courts30 Oct 2013
Commissioner of Income Tax, Central Circle Vs Kirloskar Computer Services Ltd.
Karnataka High Court · (2014) 270 CTR 331 : (2014) 221 TAXMAN 391
High Courts30 Oct 2013
Commissioner of Income Tax Vs Peoples Education Society
Karnataka High Court · (2014) 222 TAXMAN 98
High Courts30 Oct 2013Partly Allowed
Somashekar Vs Vakil Housing Development Corpn. Pvt. Ltd.
Karnataka High Court · (2014) 2 AKR 449
High Courts29 Oct 2013Partly Allowed
S.N. Lokeshawarappa @ S.N. Lokesh Vs Mr. farooqulla and Others
Karnataka High Court · (2014) 2 KarLJ 249 : (2014) 1 KCCR 462