High Courts28 Oct 2013
Commissioner of Income Tax - III Vs A. Suresh Rao
Karnataka High Court · (2014) 223 TAXMAN 228
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 50 of 165
High Courts28 Oct 2013
Commissioner of Income Tax Vs Kirloskar Systems Ltd.
Karnataka High Court · (2014) 220 TAXMAN 1
High Courts28 Oct 2013Dismissed
Smt. Tharadevi Vs The Director, APMC and APMC
Karnataka High Court · (2014) 1 AKR 584 : (2014) ILR (Kar) 986 : (2014) 2 KarLJ 397 : (2014) 1 KCCR 250
High Courts28 Oct 2013
Wajid Pasha Vs The Chairman, Bangalore Development Authority and Others
Karnataka High Court · (2014) 1 AKR 343 : (2014) 4 KarLJ 17 : (2014) 1 KCCR 676
High Courts28 Oct 2013Allowed
Sri Mallikarjun Bheemappa Hubli, Sri Gaddekal Veerareddy Vs State of Karnataka
Karnataka High Court · (2013) 10 KAR CK 0274
Arms Act, 1959 — Section 27, 3, 5Penal Code, 1860 (IPC) — Section 120(B), 201, 212, 307
High Courts28 Oct 2013Allowed
Sri Girish Vs Smt. Brunda
Karnataka High Court · (2013) 10 KAR CK 0273
Civil Procedure Code, 1908 (CPC) — Section 23(2), 24
High Courts28 Oct 2013Dismissed
Smt. C.R. Sumana Vs The State of Karnataka and Others
Karnataka High Court · (2013) 10 KAR CK 0265
High Courts28 Oct 2013Disposed Off
Kissan Rice Industries Vs The Deputy Commissioner, Tumkur, The Deputy Director for Food and Civil Supplies, Tumkur and The Tahsildar
Karnataka High Court · (2013) 10 KAR CK 0264
High Courts28 Oct 2013Dismissed
Sri H. Lokesh and Others Vs State of Karnataka and Others
Karnataka High Court · (2013) 10 KAR CK 0263
High Courts28 Oct 2013Dismissed
Bangalore Metropolitan Transport Corporation Vs H. Muniyappa
Karnataka High Court · (2013) 10 KAR CK 0262
Constitution of India, 1950 — Article 226, 227
High Courts28 Oct 2013Dismissed
Smt. Sridevi @ Nirmala Vs Vijayalaxmi and Others
Karnataka High Court · (2013) 10 KAR CK 0261
Limitation Act, 1963 — Section 5
High Courts28 Oct 2013
B.N. Nagarathnamma and Kum. Shalini Vs The Branch Manager, ICICI Lombard Motor Insurance and Narayanarao Sahebnamedshmukh
Karnataka High Court · (2013) 10 KAR CK 0260
Motor Vehicles Act, 1988 — Section 166
High Courts28 Oct 2013Allowed
Sri. K.V. Sathyanarayana Vs The State of Karnataka
Karnataka High Court · (2013) 10 KAR CK 0259
Penal Code, 1860 (IPC) — Section 120B, 34, 420, 465, 466
High Courts28 Oct 2013Allowed
Sri. Kumara and Smt. Maniyamma @ Mani Vs State of Karnataka
Karnataka High Court · (2013) 10 KAR CK 0258
Penal Code, 1860 (IPC) — Section 307, 34, 341
High Courts28 Oct 2013Allowed
Yashodhamma Vs State
Karnataka High Court · (2013) 10 KAR CK 0103
Criminal Procedure Code, 1973 (CrPC) — Section 437Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 34, 498(A)
High Courts28 Oct 2013
The New India Assurance Co. Ltd Vs Sri. Yousurf Basha and Smt. Alaveera Krishnappa Sri. Rohith @ Rohith Mankotia Vs Yousuf Basha and The New India Insurance Company Limited Alveera Krishnappa Vs Yousurf Basha and The New India Insurance Co. Ltd
Karnataka High Court · (2014) 1 ACC 530 : (2014) 1 AKR 426 : (2013) ILR (Kar) 5544 : (2014) 1 KarLJ 217
High Courts28 Oct 2013Disposed Off
Hussaini Vs The State of Karnataka
Karnataka High Court · (2013) 10 KAR CK 0090
Penal Code, 1860 (IPC) — Section 304-A
High Courts28 Oct 2013
The Manager, The New India Assurance Co. Ltd. Vs Sri. Nagaraj, Smt. Leelavathi and Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 10 KAR CK 0089
High Courts28 Oct 2013Partly Allowed
Sri Syed Amanulla Vs The United India Insurance Co. Ltd. and Sri T. S. Jagadeesh
Karnataka High Court · (2013) 10 KAR CK 0088
High Courts28 Oct 2013Dismissed
Kaverappa Vs State of Karnataka and Nazir Sab (Pailwan)
Karnataka High Court · (2013) 10 KAR CK 0087
Karnataka Land Revenue Act, 1964 — Section 61, 61(1), 77