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Karnataka High Court judgments, 2013

3,288 judgments · page 49 of 165

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High Courts29 Oct 2013Allowed

Karnataka Public Service Commission Vs The State Commissioner for Persons With Disabilities, The Principal Secretary, Director Horticulture Department Government of Karnataka and Principal Secretary Department of Personnel and Administrative Reforms

Karnataka High Court · (2014) 2 KarLJ 410 : (2014) 1 KCCR 503

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High Courts29 Oct 2013Dismissed

Sri. Yamanappa, Sri. Babu, Sri. Vilas and Sri. Dondiram Vs Sri. Neevratti and Gurubasu

Karnataka High Court · (2013) 10 KAR CK 0277

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High Courts29 Oct 2013Partly Allowed

Smt. C.R. Bhanumathi, Shri. D.L. Srinivas and Smt. Lakkamma Vs Shri. K.T. Shrishyala Shri. Jaya Padma Moter Service and The Divisional Manager The United India Insurance Co. Ltd.

Karnataka High Court · (2013) 10 KAR CK 0271

Workmens Compensation Act, 1923 — Section 30
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High Courts29 Oct 2013Partly Allowed

National Insurance Co. Ltd. Vs K.M. Ramanna,. Gousepeer and B.K. Pyarejan

Karnataka High Court · (2013) 10 KAR CK 0266

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High Courts29 Oct 2013Dismissed

Sri Krishna Weighbridge Vs Director of Agricultural Marketing, Agriculture Produce Market Committee and The Secretary, Agriculture Produce Market Committee

Karnataka High Court · (2013) 10 KAR CK 0257

Karnataka Agricultural Produce Marketing (Regulation of Allotment of Property in Market Yards) Rules, 2004 — Rule 14, 14(1), 14(6)
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High Courts29 Oct 2013Allowed

K.N. Ramachandra Vs K. Mahesh @ Ramu

Karnataka High Court · (2013) 10 KAR CK 0200

Criminal Procedure Code, 1973 (CrPC) — Section 200Negotiable Instruments Act, 1881 (NI) — Section 138, 138c
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High Courts29 Oct 2013

Dnyanadev Balu Bane Vs Siddappa Lagamanna Gayagol

Karnataka High Court · (2013) 10 KAR CK 0098

Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 73Negotiable Instruments Act, 1881 (NI) — Section 138, 20
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High Courts29 Oct 2013Allowed

S. Bharath Vs State of Karnataka

Karnataka High Court · (2013) 10 KAR CK 0097

Penal Code, 1860 (IPC) — Section 34, 377, 504, 506, 511
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High Courts29 Oct 2013Allowed

Hanumantharayappa Vs Smt. Sakamma, Sri Anjinappa and Sri Lenkappa (Sri Ashwathappa, Smt. Lakkamma and Sri Hanumanthappa)

Karnataka High Court · (2013) 10 KAR CK 0096

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 151
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High Courts29 Oct 2013

In Re : Atash Seeds Private Limited

Karnataka High Court · (2013) 10 KAR CK 0095

Companies Act, 1956 — Section 187C
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High Courts29 Oct 2013

Sadiq Juber Saheb Vs Brijesh Marag and The ICICI Lombard Motor Insurance Co. Ltd.

Karnataka High Court · (2013) 10 KAR CK 0094

Motor Vehicles Act, 1988 — Section 166
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High Courts29 Oct 2013

Kanyakumari Softech Private Limited Vs Nil

Karnataka High Court · (2013) 10 KAR CK 0067

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High Courts29 Oct 2013Allowed

B.K. Prabhushankar Vs Deepak G. Ankolekar

Karnataka High Court · (2013) 10 KAR CK 0066

Negotiable Instruments Act, 1881 (NI) — Section 138, 145(1)
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High Courts29 Oct 2013Dismissed

State Bank of Mysore Vs The Asst. Commissioner, Bangalore Rural District Department of Hri and E. Commr. and Smt. Gangamma

Karnataka High Court · (2014) 2 KarLJ 532

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13, 13(2)
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High Courts29 Oct 2013

Smt. Sharada Shedthi Since Deceased by L.Rs. and Others Vs Susheela Shedthi and Others

Karnataka High Court · (2014) ILR (Kar) 183 : (2014) 2 KarLJ 357 : (2014) 1 KCCR 486

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High Courts29 Oct 2013Allowed

Smt. Sharda Shedthi and Others Vs Susheela Shedthi and Others

Karnataka High Court · (2014) 1 AKR 392

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High Courts29 Oct 2013

Siddeshwar Gramadyog Sangh Vs Additional Commissioner of Commercial Taxes

Karnataka High Court · (2014) 79 KarLJ 354 : (2014) 70 VST 325

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High Courts29 Oct 2013Disposed Off

Sri J.R. Balakrishna Vs The Karnataka Information Commission, The Assistant Registrar of Co-operative Societies and The Mandya District Co-operative Central Bank Ltd.

Karnataka High Court · (2013) 10 KAR CK 0008

Right To Information Act, 2005 — Section 19(1), 19(3)
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High Courts29 Oct 2013

Sri Mallappa Gangappa Halingali Vs Sri Basavaraj Murigeppa Gani

Karnataka High Court · (2013) 10 KAR CK 0007

Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Negotiable Instruments Act, 1881 (NI) — Section 138, 139
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High Courts29 Oct 2013Disposed Off

Prashanth Surface Coating Private Limited Vs Registrar of Companies

Karnataka High Court · (2013) 10 KAR CK 0006

Companies Act, 1956 — Section 159, 220, 560
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