COURT ARCHIVE

Karnataka High Court judgments, 2013

3,288 judgments · page 38 of 165

High Courts26 Nov 2013Dismissed

Sri B.N. Umesh Vs The Regional Provident Fund Commissioner, (Ministry of Labour Government of India), The Regional Provident Fund Commissioner, (Vigilance), (Ministry of Labour Government of India), The Additional Central Provident Fund Commissioner (SZ) and The Central Employees Provident Fund Organisation

Karnataka High Court · (2013) 11 KAR CK 0088

Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(iii)

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High Courts26 Nov 2013Dismissed

Sri. M.S. Nataraj Vs Smt. Mayamma

Karnataka High Court · (2013) 11 KAR CK 0079

Guardian and Wards Act, 1890 — Section 25, 47, 7

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High Courts26 Nov 2013Dismissed

Sri. C. Shivanna Vs Sri. Shivanna

Karnataka High Court · (2013) 11 KAR CK 0078

Negotiable Instruments Act, 1881 (NI) — Section 138, 139

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High Courts26 Nov 2013Disposed Off

Karnataka Power Transmission Corporation Limited (KPTCL) Vs Sakamma H.M. and Others

Karnataka High Court · (2013) 11 KAR CK 0077

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226

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High Courts26 Nov 2013Dismissed

Sri D.M. Ekanathaprasanna Vs Life Insurance Corporation of India and Life Insurance Corporation of India

Karnataka High Court · (2014) 1 AKR 701 : (2014) ILR (Kar) 2347 : (2014) 1 KCCR 223

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High Courts26 Nov 2013

The Commissioner of Income Tax, Bangalore and The Deputy Commissioner of Income Tax, Central Circle - 2(3) Vs M/s. MWP Ltd.

Karnataka High Court · (2014) 264 CTR 502

Income Tax Act, 1961 — Section 143(3), 271(1)(c)

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High Courts26 Nov 2013Disposed Off

Smt. Kashavvas Kullur Vs The Authorised Officer, Vijaya Bank

Karnataka High Court · (2013) 11 KAR CK 0067

Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(4), 17

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High Courts26 Nov 2013Allowed

The Branch Manager Vs Sri O. Shashikumara and Sri T. Mahanthesh

Karnataka High Court · (2013) 11 KAR CK 0057

Motor Vehicles Act, 1988 — Section 18, 3Penal Code, 1860 (IPC) — Section 279, 337

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High Courts26 Nov 2013Partly Allowed

Samsadbanu and Others Vs The Divisional Manager, The United India Insurance Co. Ltd. and S.N. Ranganath

Karnataka High Court · (2013) 11 KAR CK 0038

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High Courts26 Nov 2013Dismissed

Smt. Martha Vs The Commissioner and The Deputy Secretary-IV, Bangalore Development Authority

Karnataka High Court · (2013) 11 KAR CK 0037

BDA (Allotment of Sites) Rules, 1984 — Rule 13

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High Courts26 Nov 2013Dismissed

B. Sudhindra and Savithramma Vs The State of Karnataka, Principal Secretary, Department of Primary And Secondary Education and The Land Acquisition Officer And Assistant Commissioner, Udupi District

Karnataka High Court · (2013) 11 KAR CK 0036

Land Acquisition Act, 1894 — Section 10, 11A, 4(1), 5A, 6(1)

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High Courts26 Nov 2013

Sical Iron Ore Terminal (Mangalore) Limited Vs Board of Trustees for the New Mangalore Port Trust

Karnataka High Court · (2013) 11 KAR CK 0027

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High Courts26 Nov 2013Dismissed

Shivanna @ Tarkari Shivanna Vs State

Karnataka High Court · (2013) 11 KAR CK 0026

Penal Code, 1860 (IPC) — Section 323, 324, 376, 511Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(xii)

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High Courts26 Nov 2013

Shri. Gangadhara @ Charsi and Shri Keshavaswamy Vs State

Karnataka High Court · (2013) 11 KAR CK 0025

Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 114, 120B, 143, 147, 148

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High Courts26 Nov 2013Dismissed

Sadewwa, Irawwa and Shankarayya Ningayya Pujari Vs Appayya Parayya Pujari, by LRs.

Karnataka High Court · (2013) 11 KAR CK 0001

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts25 Nov 2013

Rangoli Paints Vs State of Karnataka

Karnataka High Court · (2014) 79 KarLJ 321

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High Courts25 Nov 2013Dismissed

The Secretary to Government, Department of Personnel and Administrative Reforms and Others Vs Sri S.M. Kshirasagar

Karnataka High Court · (2013) 11 KAR CK 0324

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High Courts25 Nov 2013Dismissed

Laxman and Dharmanna Vs Yellappa and Others

Karnataka High Court · (2013) 11 KAR CK 0323

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High Courts25 Nov 2013Partly Allowed

Sharadamma Vs The United India Insurance Co. Ltd. and The Managing Director, Bangalore Metro Transport Corporation

Karnataka High Court · (2013) 11 KAR CK 0322

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High Courts25 Nov 2013Partly Allowed

Mr. H.B. Shedakshari Vs M/s. National Insurance Co. Ltd.

Karnataka High Court · (2013) 11 KAR CK 0321

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