COURT ARCHIVE

Karnataka High Court judgments, 2013

3,288 judgments · page 36 of 165

High Courts27 Nov 2013

The Commissioner of Income Tax and The Deputy Director of Income Tax, (Exemptions) Vs KSRTC Employees Death-cum-Retirement Benefit Fund

Karnataka High Court · (2014) 225 TAXMAN 113

Income Tax Act, 1961 — Section 10(23AAA), 11(5)

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High Courts27 Nov 2013Partly Allowed

Smt. Kanumakka Vs The National Insurance Co. Ltd. and Sri Dayananda D.K.

Karnataka High Court · (2013) 11 KAR CK 0085

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High Courts27 Nov 2013Dismissed

Sri Rajanna and Smt. Puttamma Vs The New India Assurance Co. Ltd. and Sri R.T. Sateesh

Karnataka High Court · (2013) 11 KAR CK 0084

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High Courts27 Nov 2013Allowed

Smt. Shakuntalamma @ Shakuntalamma Vs T.N. Shivamurthappa @ Shivamurthy and The Branch Manager, The New India Assurance Co. Ltd.

Karnataka High Court · (2013) 11 KAR CK 0083

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High Courts27 Nov 2013Partly Allowed

Sri T. Munegowda and Smt. Sunandamma Vs Smt. Nanjamma and Others

Karnataka High Court · (2013) 11 KAR CK 0082

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High Courts27 Nov 2013Dismissed

Mahadevappa Shivappa Somanakatti Vs Shankarappa Shivappa Nalavadi

Karnataka High Court · (2013) 11 KAR CK 0081

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 41 Rule 27Evidence Act, 1872 — Section 91

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High Courts27 Nov 2013Dismissed

Thimmappa Gowda and Dayananda Vs Derappa Gowda and Others

Karnataka High Court · (2013) 11 KAR CK 0068

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High Courts27 Nov 2013Dismissed

Annasaheb and Jinnappa S. Patil Vs The State of Karnataka

Karnataka High Court · (2013) 11 KAR CK 0040

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High Courts27 Nov 2013Dismissed

N.C. Mani Vs Bangalore Development Authority

Karnataka High Court · (2013) 11 KAR CK 0039

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High Courts27 Nov 2013Dismissed

Narendra Singh Vs State of Karnataka

Karnataka High Court · (2013) 11 KAR CK 0031

Penal Code, 1860 (IPC) — Section 302, 307, 34

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High Courts27 Nov 2013Dismissed

The New India Assurance Co. Ltd. Vs Parasappa and Others

Karnataka High Court · (2013) 11 KAR CK 0028

Workmens Compensation Act, 1923 — Section 22

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High Courts27 Nov 2013

Chayapathi Vs Prakash

Karnataka High Court · (2014) 4 KarLJ 57

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High Courts27 Nov 2013Dismissed

Smt. Madhavi Vs The State of Karnataka

Karnataka High Court · (2013) 11 KAR CK 0019

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High Courts26 Nov 2013Disposed Off

The State of Karnataka and The Inspector Gen. of Registration Commissioner of Stamps Vs Smt. M.L. Kamala

Karnataka High Court · (2013) 11 KAR CK 0333

Karnataka Civil Services Rules, 1958 — Rule 32, 36

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High Courts26 Nov 2013Dismissed

Ameerjan Vs Abhinandan Raj and State of Karnataka

Karnataka High Court · (2013) 11 KAR CK 0330

Penal Code, 1860 (IPC) — Section 342, 361, 366, 498

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High Courts26 Nov 2013Disposed Off

M/s. Serve and Volley Outdoor Advertising Private Limited Vs State of Karnataka

Karnataka High Court · (2013) 11 KAR CK 0329

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High Courts26 Nov 2013Disposed Off

The Union of India Vs Sri Chandra S. and Others

Karnataka High Court · (2013) 11 KAR CK 0328

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High Courts26 Nov 2013Allowed

Chikkamuniyappa, Venkatamma, Anjinamma and Nagarathnamma Vs Anjineya and United India Insurance Company

Karnataka High Court · (2013) 11 KAR CK 0327

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High Courts26 Nov 2013Partly Allowed

National Insurance Co. Ltd. Vs K.G. Chethan and Anand Bhandarkar B. K.G. Chethan Vs National Insurance Co. Ltd.

Karnataka High Court · (2014) 1 AKR 807

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High Courts26 Nov 2013Dismissed

The State Vs Bandagemma, Meeran Patel @ Bablu and Rajmahmed

Karnataka High Court · (2013) 11 KAR CK 0325

Penal Code, 1860 (IPC) — Section 323, 324, 34, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)

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